Manju A vs Shain K. Nair
2024 Latest Caselaw 6300 Ker

Kerala High Court

Manju A vs Shain K. Nair on 29 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

Mat.Appeal No.209/2024                           1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                              &
                         THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
           Thursday, the 29th day of February 2024 / 10th Phalguna, 1945
                    IA.NO.1/2024 IN MAT.APPEAL NO. 209 OF 2024
                OP(HMA) 1346/2023 OF FAMILY COURT, PUNALUR, KOLLAM
   APPLICANT/APPELLANT:

           MANJU A, AGED 38 YEARS, D/O CHANDRAN, RESIDING AT KOYIKKALAZHIKATHU
           VEEDU, MOOLANKAVE P.O, PUNALUR VILLAGE, PATHANAPURAM TALUK, KOLLAM
           DISTRICT, PIN - 691305 REPRESENTED HER POWER OF ATTORNEY CHANDRAN
           NAIR, AGED 71 YEARS, RESIDING AT KOYIKKALAZHIKATHU VEEDU, MOOLANKAVE
           P.O, PUNALUR VILLAGE, PATHANAPURAM TALUK, KOLLAM DISTRICT, PIN -
           691305

   RESPONDENT/RESPONDENT:

           SHAIN K. NAIR, AGED 44 YEARS, S/O KUTTAN NAIR, RESIDING AT ANANDA
           VILASAM, MULAKUZHA P.O, MULAKUZHA VILLAGE, CHENGANNUR TALUK,
           ALAPPUZHA DISTRICT, PIN - 689505

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the judgment and decree for divorce granted in O.P.(HMA) No. 1346/2023
   on the files of the Family Court, Punalur.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S. NIRMAL V. NAIR, ANEES.T, ENCIL K. SABU, NESILI NAZEER, Advocates
   for the applicant, the court passed the following:
                                      ORDER

There will be a stay of the judgment and decree for divorce granted for a period of three months.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C.PRATHEEP KUMAR JUDGE

29-02-2024 /True Copy/ Assistant Registrar