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Muhammed Danish vs State Of Kerala
2024 Latest Caselaw 6124 Ker

Citation : 2024 Latest Caselaw 6124 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Muhammed Danish vs State Of Kerala on 23 February, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                         CRL.MC NO. 106 OF 2024
  CRIME NO.756/2016 OF Perinthalmanna Police Station, Malappuram
 AGAINST THE ORDER/JUDGMENT CC 47/2017 OF JUDICIAL MAGISTRATE OF
                     FIRST CLASS -I, PERINTHALMANNA
PETITIONER/S:

    1     MUHAMMED DANISH
          AGED 27 YEARS
          S/O. MUHAMMED SALAM, KIZHAKKETHALAKKAL HOUSE,
          VALAMBOOR, MALAPPURAM DISTRICT, PIN - 679325
    2     JASIM RASHEED
          AGED 25 YEARS
          S/O. ABDUL BASHEER, NACHOTTIL HOUSE, VALAMBOOR,
          MALAPPURAM DISTRICT, PIN - 679325
    3     MUHAMMED ANAS
          AGED 25 YEARS
          S/O. VEERANKUTTY, CHOLAKKAL HOUSE, VALAMBOOR,
          MALAPPURAM DISTRICT, PIN - 679325
          BY ADV K.ABOOBACKER SIDHEEQUE


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM DISTRICT, PIN - 682031
    2     AJAY KRISHNAN
          AGED 29 YEARS
          S/O. UNNIKRISHNAN, THAYYIL HOUSE, KINATHIPADI,
          ANGADIPPURAM, MALAPPURAM DISTRICT, PIN - 679321
OTHER PRESENT:

          SRI. NOUSHAD K.A. (PP)


     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
23.02.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                 BECHU KURIAN THOMAS, J.
          ========================
                  Crl.M.C No.106 of 2024
          ------------------------------------------------
                Dated this the 23rd day of February, 2024

                               ORDER

Learned Counsel for the petitioners seeks permission to

withdraw this Crl.M.C.

Permission granted. Accordingly, this Crl.M.C is dismissed

as withdrawn.

sd/

BECHU KURIAN THOMAS JUDGE jm/

PETITIONER ANNEXURES Annexure-A1 A CERTIFIED COPY OF THE FINAL REPORT DATED 25.12.2016 CRIME NUMBER 756 OF 2016 OF PERINTHALMANNA POLICE STATION, MALAPPURAM DISTRICT.

Annexure-A2 ORIGINAL OF THE AFFIDAVIT SWORN INTO BY THE 2ND RESPONDENT SIGNED DATED 20.12.2023.

 
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