Komalam vs Kannadi Service Co-Op. Bank Ltd No.F ...
2024 Latest Caselaw 5797 Ker

Kerala High Court

Komalam vs Kannadi Service Co-Op. Bank Ltd No.F ... on 20 February, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
      TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                        WP(C) NO. 16698 OF 2023
PETITIONER:

           KOMALAM
           AGED 73 YEARS
           RAMANCHENNATH (H), KANNADI P.O. PALAKKAD, PIN - 678004.

           BY ADV T.K.SANDEEP

RESPONDENTS:

     1     KANNADI SERVICE CO-OP. BANK LTD NO.F 1572
           REPRESENTED BY ITS SECRETARY, KANNADI P.O.
           PALAKKAD DISTRICT, PIN - 678004.

     2     SPECIAL SALE OFFICER
           KANNADI SERVICE CO-OP. BANK LTD NO.F 1572, REPRESENTED BY
           ITS SECRETARY, KANNADI P.O. PALAKKAD DISTRICT,
           PIN - 678004.

           SMT.RASMY THOMAS, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION           ON
20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16698 OF 2023               2


                                      JUDGMENT

When this writ petition is taken up, the learned counsel appearing

for the petitioner submitted that he has instruction from his party not to

prosecute this writ petition.

This writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE Sru

APPENDIX OF WP(C) 16698/2023

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE AWARD DATED 19.08.2022 ISSUED BY THE SPECIAL SALE OFFICER.

Exhibit P2 TRUE COPY OF THE NOTICE DATED 05.05.2023 ISSUED BY THE SPECIAL SALE OFFICER.