H. Abid vs University Of Calicut
2024 Latest Caselaw 5792 Ker

Kerala High Court

H. Abid vs University Of Calicut on 20 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR. JUSTICE AMIT RAWAL
                              &
            THE HONOURABLE MRS. JUSTICE C.S. SUDHA
 TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
                             1945
                     WA NO. 2062 OF 2023
        AGAINST THE JUDGMENT DATED 24.11.2023 IN WP(C)
              37894/2023 OF HIGH COURT OF KERALA
APPELLANT/PETITIONER:

            H. ABID
            AGED 21 YEARS
            S/O HANEEFA, PUTHIYAVEETIL HOUSE,
            ELANAD P.O THRISSUR, PIN - 680586
            BY ADV CHITRA JOHNSON


RESPONDENT/RESPONDENT:

    1       UNIVERSITY OF CALICUT
            THENJIPALAM, MALAPPURAM DISTRICT,
            REPRESENTED BY ITS REGISTRAR, PIN - 673635
    2       GOVERNMENT VICTORIA COLLEGE
            PALAKKAD DISTRICT
            REPRESENTED BY ITS PRINCIPAL,
            PIN - 678001

OTHER PRESENT:

            SRI P C SASIDHARAN SC UTY
            SR GP SRI BIMAL K NATH



        THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WA NO. 2062 OF 2023

                                   2




                          AMIT RAWAL
                                    &
                          C.S.SUDHA, JJ.
             ---------------------------------------------
                     W.A.No.2062 of 2023
             ----------------------------------------------
           Dated this the 20th day of February, 2024

                        JUDGMENT

Amit Rawal, J

Learned Counsel for the appellant/petitioner submitted

that the matter has become infructuous. Accordingly, this writ

appeal is dismissed as infructuous.

Sd/-

AMIT RAWAL, JUDGE

Sd/-

C.S. SUDHA, JUDGE AS