Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Deepa K vs Okkal Service Co-Operative Bank Ltd ...
2024 Latest Caselaw 5673 Ker

Citation : 2024 Latest Caselaw 5673 Ker
Judgement Date : 16 February, 2024

Kerala High Court

Deepa K vs Okkal Service Co-Operative Bank Ltd ... on 16 February, 2024

OP(C) No.360/2024                                  1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT
                           THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                    Friday, the 16th day of February 2024 / 27th Magha, 1945

                                     OP(C) NO. 360 OF 2024


                        EP 34/2021 OF SUB COURT, PERUMBAVOOR, ERNAKULAM

   PETITIONER(S)/ JUDGMENT DEBTOR NO 1 & 3:

       1. DEEPA K, AGED 34 YEARS, D/O LATE GEORGE, KAATIPARAMBIL HOUSE, OKKAL
          P.O, OKKAL, ERNAKULAM, PIN - 683550
       2. MERCY GEORGE, AGED 61 YEARS, WO LATE GEORGE, KAATIPARAMBIL HOUSE,
          OKKAL P.O, OKKAL, ERNAKULAM, PIN - 683 550.

   RESPONDENT(S)/ DECREE HOLDER:

          OKKAL SERVICE CO-OPERATIVE BANK LTD NO.2181, II/435, M.C ROAD, OKKAL
          P.O, PERUMBAVOOR, ERNAKULAM, REPRESENTED BY ITS SECRETARY, PIN - 683
          550.


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   further proceedings in E.P No. 34/2021 in the file of the Honourable
   Subordinate and Assistant Sessions Court, Perumbavoor, till the pendency
   of this OP(Civil).


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S BASIL CHANDY VAVACHAN, CHARUTHA BHAIJU, GEORGIE SIMON, CHANDHANA
   BHAIJU, BASIL SAJAN, FATHIM NAVAS, KAVYA P.R & BASIL SCARIA, Advocates for
   the petitioners, the court passed the following:

                                            O R D E R

Service complete. No. representation for the respondent. In the circumstances, all further proceedings pursuant to EP No. 34/2021 pending before the Sub Court, Perumbavoor will stand stayed till 04-03-2024.

Post on 04-03-2024.

Sd/- C. JAYACHANDRAN, JUDGE

16-02-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter