M.Suresh vs Kerala State Electricity Board
2024 Latest Caselaw 5582 Ker

Kerala High Court

M.Suresh vs Kerala State Electricity Board on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 16012 OF 2015            1



                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                          WP(C) NO. 16012 OF 2015
PETITIONER/S:

               M.SURESH
               AGED 39 YEARS
               S/O.MUPPIDATHY, ASSISTANT ENGINEER (ELECTRICAL),
               KERALA STATE ELECTRICITY BOARD LTD., 110 KV SUB
               STATION, KAVANAD, KOLLAM-691003. (RESIDING AT
               LOVELAND, NEAR KAIRALI NAGAR, 47, KALLUMTHAZHAM P.O.,
               KOLLAM).

               BY ADVS.
               SRI.S.KANNAN
               SMT.K.S.SANGEETHA
               SMT.S.SIMY



RESPONDENT/S:

      1        KERALA STATE ELECTRICITY BOARD
               REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVANAM,
               PATTOM, THIRUVANANTHAPURAM, PIN 695004.

      2        CHIEF ENGINEER HRM
               KERALA STATE ELECTRICITY BOARD LTD., VYDYUTHI
               BHAVANAM, PATTOM, THIRUVANANTHAPURAM, PIN 695004.

      3        DEPUTY CHIEF ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD., TRANSMISSION
               CIRCLE, KOTTARAKARA-691506.

      4        EXECUTIVE ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD., TRANSMISSION
 WP(C) NO. 16012 OF 2015           2


               DIVISION, KUNDARA, KOLLAM-691501.

      5        ASSISTANT EXECUTIVE ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD., 110 KV SUB
               STATION, KAVANAD, KOLLAM-691003.


OTHER PRESENT:

               SRI B PREMOD. SC KSEB




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16012 OF 2015           3




                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
                      W.P.(C.) No.16012 of 2015
                     --------------------------------------
              Dated this the 16th day of February, 2024


                              JUDGMENT

The counsel for the petitioner submitted that the prayers in

the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS