Kerala High Court
Sujatha vs State Of Kerala on 16 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 4725 OF 2024
PETITIONER:
SUJATHA
AGED 52 YEARS
W/O.RADHAKRISHANAN, AGED 52 YEARS, THUNDIYIL HOUSE,
KULANADA VILLAGE, KOZHENCHERRY THALUK, KULANADA.P.O.,
PTHANAMTHITTA DISTRICT, PIN - 689503
BY ADVS.
M.G.SREEJITH
VIDYAJITH M.
ROJIN DEVASSY
BINCY JOSE
ANIL KUMAR P.T.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
MINING AND GEOLOGY, OFFICE OF THE MINING AND GEOLOGY,
KESAVADASPURAM, PATTAM, THIRUVANANTHAPURAM, PIN -
695001
3 THE DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ADOOR.P.O., PATHANAMTHITTA DISTRICT, PIN - 691523
BY SR.GP., SMT. DEEPA NARAYANAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, ALONG WITH WP(C).5022/2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos. 4725 & 5022 of 2024 :2:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 5022 OF 2024
PETITIONER:
RUBY ALEX
AGED 52 YEARS
W/O.ALEX.G.PETER, CHEERUVEETTIIL MOHANVALI ESTATE,
VELLAPPARA.P.O, PATHANAMTHITTA DISTRICT, PIN -
689691
BY ADVS.
M.G.SREEJITH
VIDYAJITH M.
ROJIN DEVASSY
BINCY JOSE
ANIL KUMAR P.T.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM-695 001, PIN - 695001
2 THE DIRECTOR
MINING AND GEOLOGY, OFFICE OF THE MINING AND
GEOLOGY, KESAVADASAPURAM, PATTAM,
THIRUVANANTHAPURAM, PIN - 695001
3 THE DISTRICT GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
NEAR KENDRIYA VIDYALAYA, KIP BUILDING, ADOOR.P.O,
PATHANAMTHITTA DISTRICT, PIN - 689691
BY GP., SRI. AJITH VISWANATHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, ALONG WITH WP(C).4725/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos. 4725 & 5022 of 2024 :3:
VIJU ABRAHAM , J.
===========================
WP(C) Nos. 4725 & 5022 of 2024
============================
Dated this the 16th day of February, 2024
JUDGMENT
Petitioners seek permission to withdraw the writ petitions with
liberty to move again.
Liberty granted. The writ petitions are accordingly dismissed as
withdrawn.
Sd/-
VIJU ABRAHAM
JUDGE
sbk/-
APPENDIX OF WP(C) 5022/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF SITE APPROVAL AND BUILDING
PERMIT DATED 31.08.2022 ISSUED BY THE
SECRETARY, PRAMADOM GRAMA PANCHAYATH
Exhibit -P2 TRUE COPY OF THE ORDER DATED 19.06.2023
ISSUED BY THE 3RD RESPONDENT
Exhibit -P3 TRUE COPY OF REQUEST SUBMITTED BY THE
PETITIONER BEFORE THE 3RD RESPONDENT DATED
17.08.2023
APPENDIX OF WP(C) 4725/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF APPLICATION DATED 20-10-2021
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT
Exhibit -P2 TRUE COPY OF THE JUDGMENT DATED 9.11.2023
Exhibit -P3 TRUE COPY OF ORDER DATED 21.12.2023 OF THE
3RD RESPONDENT
Exhibit -P4 TRUE COPY OF THE APPLICATION SUBMITTED BY
THE PETITIONER BEFORE THE 3RD RESPONDENT
DATED 04.01.2024
