Ariesplex Sl Cinemas Pvt. Ltd vs Ravikrishnan N.R
2024 Latest Caselaw 5480 Ker

Kerala High Court

Ariesplex Sl Cinemas Pvt. Ltd vs Ravikrishnan N.R on 16 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                      WP(C) NO. 37871 OF 2022
PETITIONER:

             ARIESPLEX SL CINEMAS PVT. LTD.
             NEAR OVER BRIDGE, SAHODARA SAMAJAM ROAD,
             TRIVANDRUM, PIN - 695001
             REPRESENTED BY ITS DIRECTOR.
             BY ADVS.
             C.Y.VINOD KUMAR
             P.S.SANDEEP

RESPONDENTS:

      1      RAVIKRISHNAN N.R.,
             ADVOCATE, NO. 101, NSP NAGAR,
             KESAVADASAPURAM, TRIVANDRUM,
             PIN - 695004
      2      DISTRICT CONSUMER DISPUTES REDRESSAL
             COMMISSION, SISUVIHAR LANE,
             VAZHUTHACAUD, SASTHAMANGALAM,
             TRIVANDRUM, PIN - 695010



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    16.02.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 37871 of 2022
                                 :2:




                              JUDGMENT

After arguing this matter for some time, the learned counsel

for the petitioner seeks permission for his client to withdraw this

writ petition, to invoke either alternative remedies or to approach

the Commission itself and later this Court, if so warranted in

future.

In the afore circumstances, this writ petition is dismissed as

having been withdrawn, with the afore requested liberty being

reserved to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm

APPENDIX OF WP(C) 37871/2022

PETITIONER EXHIBITS Exhibit P1 COPY OF THE COMPLAINT IN CC NO. 155/22 ON THE FILES OF THE DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, TRIVANDRUM Exhibit P2 COPY OF THE I.A. NO. 204/2022 IN CC NO.

155/2022 ON THE FILES OF THE DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, TRIVANDRUM Exhibit P3 COPY OF THE ORDER DATED 30/4/2022 IN I.A. NO. 204/2022 IN CC NO. 155/2022 ON THE FILES OF THE DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, TRIVANDRUM Exhibit P4 COPY OF THE WRITTEN VERSION DATED 06/06/2022 FILED BY THE PETITIONER IN CC NO. 155/2022 ON THE FILES OF THE DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, TRIVANDRUM Exhibit P5 COPY OF THE OBJECTION DATED 06/06/2022 FILED BY THE PETITIONER IN I.A. NO. 204/2022 IN CC NO. 155/2022 ON THE FILES OF THE DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION, TRIVANDRUM