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M.K. Suresh vs Kerala State Electricity Board Ltd
2024 Latest Caselaw 5462 Ker

Citation : 2024 Latest Caselaw 5462 Ker
Judgement Date : 16 February, 2024

Kerala High Court

M.K. Suresh vs Kerala State Electricity Board Ltd on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 17887 OF 2015             1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                          WP(C) NO. 17887 OF 2015
PETITIONER/S:

               M.K. SURESH
               AGED 45 YEARS
               S/O.M.C.KANNAN, ASSISTANT ENGINEER (ELECTRICAL),
               KERALA STATE ELECTRICITY BOARD LTD, TRANSMISION
               CONSTRUCTION SECTION, CHERAI, MANNAM PO, NORTH
               PARUR, ERNAKULAM. RESIDING AT MANALIL HOUSE,
               MANJALI, MATTUPURAM, ERNAKULAM)

               BY ADVS.
               SRI.S.KANNAN
               SMT.K.S.SANGEETHA
               SMT.S.SIMY



RESPONDENT/S:

      1        KERALA STATE ELECTRICITY BOARD LTD
               REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVANAM,
               PATTOM, THIRUVANANTHAPURAM 695 004.

      2        CHIEF ENGINEER HRM
               KERALA STATE ELECTRICITY BOARD LTDVYDYUTHI BHAVANAM,
               PATTOM, THIRUVANANTHAPURAM 695 004.

      3        DEPUTY CHIEF ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD, TRANSMISSION
               CIRCLE, KALAMASSERY 686 503.

      4        EXECUTIVE ENGINEER
               KERALA STATE ELECTRICITY BOARD LTD, TRANSMISSION
 WP(C) NO. 17887 OF 2015           2


               CIRCLE, ERNAKULAM 682 031.

      5        ASSISTANT EXECUTIVE ENGINEER
               KERALA STATE ELECTRICITY BOARD, TRANSMISSION SUB
               DIVISION, KURUMASSERY, MANNAM P.O, NORTH PARUR,
               ERNAKULAM 683 520.

               SRI.B.PRAMOD, SC KSEB


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17887 OF 2015          3




                       P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                     W.P.(C.) No. 17887of 2015
                    --------------------------------------
             Dated this the 16th day of February, 2024


                             JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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