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M/S Anika Auto Speare Parts Wholesale ... vs Union Of India
2024 Latest Caselaw 5341 Ker

Citation : 2024 Latest Caselaw 5341 Ker
Judgement Date : 15 February, 2024

Kerala High Court

M/S Anika Auto Speare Parts Wholesale ... vs Union Of India on 15 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                         WP(C) NO. 5865 OF 2024
PETITIONER/S:

          M/S ANIKA AUTO SPEARE PARTS WHOLESALE AND RETAILS
          768H, ANIKA AUTO SPEARE PARTS,7 VADASSERY, KAVANOOR,
          MALAPPURAM DISTRICT, REPRESENTED BY ITS PROPRIETOR
          JABIR M.T., PIN - 673639
          BY ADVS.
          K.MOHAMMED RAFEEQ
          BIBIN MATHEW
          P.M.MATHEW
          AMARNATH R LAL
          SANALDEV E.P.
          VISHNUMAYA ANANDAN
          FIDA P.
          SONYMON ANTONY
          AJMAL V. KARIM


RESPONDENT/S:

    1     UNION OF INDIA
          HIGH COURT OF KERALA, PIN - 682031
    2     ICICI BANK
          NILAMBUR BRANCH, GIFT LAND TOWERS, MAIN ROAD,
          MALAPPURAM DISTRICT, REPRESENTED BY ITS BRANCH MANAGER,
          PIN - 679329
    3     BRANCH MANAGER
          NILAMBUR BRANCH, GIFT LAND TOWERS, MAIN ROAD,
          MALAPPURAM DISTRICT., PIN - 679329
          S.MANU - DSGI
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5865 OF 2024             2

                             JUDGMENT

After arguing this matter for some time, the learned counsel for

the petitioner sought permission to withdraw this Writ Petition.

This request is granted. Consequently, this Writ Petition is

dismissed as having been withdrawn.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/16.2

APPENDIX OF WP(C) 5865/2024

PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE EMAIL EXTRACTION OF THE COMMUNICATION FROM THE BANK REGARDING UNUSUAL TRANSACTION INVOLVING THE PETITIONER'S BANK ACCOUNT. Exhibit-P2 TRUE COPY OF THE REPRESENTATION VIA EMAIL DATED 13.01.2024 SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT.

 
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