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T.K Ismail vs Ajesh. T. G
2024 Latest Caselaw 5331 Ker

Citation : 2024 Latest Caselaw 5331 Ker
Judgement Date : 15 February, 2024

Kerala High Court

T.K Ismail vs Ajesh. T. G on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY   2024 / 26TH MAGHA, 1945

                         CON.CASE(C) NO. 2539 OF 2023

      AGAINST THE JUDGMENT IN WP(C) 37859/2022 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             T.K ISMAIL
             AGED 62 YEARS
             S/O ABDUL KHADER     THAVAKKAL HOUSE, PATTIPARAMBU POST
             THIRUVILLWAMALA, THRISSUR DISTRICT, PIN - 680588

             BY ADV KAVERY S THAMPI

RESPONDENT/RESPONDENT:

             AJESH. T. G
             AGE NOT KNOWN TO PETITIONER, FATHERS NAME NOT KNOWN TO THE
             PETITIONER, SECRETARY, PALAKKAD MUNICIPALITY, MUNICIPAL
             OFFICE, PALAKKAD DISTRICT, PIN - 678001


OTHER PRESENT:

             SC - BINOY VASUDEVAN

      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 2539 OF 2023
                                         2



                                 JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned counsel for the petitioner that

the directions in the judgment stand complied with.

Accordingly, this Contempt Case is closed.

SD/-

ANU SIVARAMAN JUDGE

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