K.Bushara vs Dr.Usha Titus
2024 Latest Caselaw 5243 Ker

Kerala High Court

K.Bushara vs Dr.Usha Titus on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

                  THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY    2024 / 26TH MAGHA, 1945

                           CON.CASE(C) NO. 1112 OF 2017

AGAINST THE JUDGMENT DATED 01.03.2017 IN WPC 31846/2015 OF HIGH COURT OF
                                 KERALA

PETITIONER:

               K.BUSHARA
               HEADMISTRESS (UNDER SUSPENSION), AL-SYED L.P.SCHOOL,
               PUTHENTHERUVU, KARUNAGAPPALLY, RESIDING AT THOPPIL
               VADAKKETHIL, S.R.P.MARKET P.O., KARUNAGAPPALLY-690539.

               BY ADV SMT.REKHA VASUDEVAN

RESPONDENTS:

     1         DR.USHA TITUS
               THE SECRETARY, GENERAL EDUCATION DEPARTMENT, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001.

     2         RAJU T.
               THE ASSISTANT EDUCATIONAL OFFICER, KARUNAGAPPALLY-690518.


OTHER PRESENT:

               SRI.SAIGY

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1112 OF 2017
                                         2



                                JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned counsel for the petitioner that

the directions in the judgment stand complied with.

Accordingly, this Contempt Case is closed.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 1112 OF 2017

APPENDIX OF CON.CASE(C) 1112/2017

PETITIONER ANNEXURES

Annexure I TRUE COPY OF THE FORWARDING LETTER DATED 17.03.2017 ADDRESSED TO THE 2ND RESPONDENT BY THE PETITIONER ALONG WITH THE ACKNOWLEDGEMENT CARD ANNEXURE II TRUE COPY OF THE REPRESENTATION DATED 26.04.2017 SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT HEREIN. ANNEXURE III TRUE COPY OF THE REPRESENTATION DATED 26.04.2017 SUBMITTED BY THE PETITIONER TO THE DEPUTY DIRECTOR OF EDUCATION, KOLLAM ANNEXURE IV TRUE COPY OF THE ORDER DATED 21.11.2017 IN WA.

NOS.2012&2144 OF 2017 OF THIS HONOURABLE COURT ANNEXURE V TRUE COPY OF THE REPRESENTATION DATED 12.12.2017 SUBMITTED TO THE 1ST RESPONDENT ALONG WITH THE ACKNOWLEDGMENT CARD ANNEXURE VI TRUE COPY OF THE REPRESENTATION DATED 02.12.2017 SUBMITTED BEFORE THE 2ND RESPONDENT ALONG WITH THE ACKNOWLEDGMENT CARD