K.V.Muhammedali vs The Director Of Mining And Geology
2024 Latest Caselaw 5116 Ker

Kerala High Court

K.V.Muhammedali vs The Director Of Mining And Geology on 15 February, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                        WP(C) NO. 5995 OF 2024
PETITIONER:

          K.V.MUHAMMEDALI,
          AGED 64 YEARS
          S/O.KOMU, KOOMBRAKANNALATH VALAPPIL, MALA PO
          KAKKITIRI, PALAKKAD DISTRICT.

          BY ADVS.
          K.MOHANAKANNAN
          T.S.NEJIMUDDIN



RESPONDENTS:

    1     THE DIRECTOR OF MINING AND GEOLOGY
          NH 47, KESAVADASAPURAM,
          THIRUVANANTHAPURAM-, PIN - 695004

    2     THE GEOLOGIST,
          MINING AND GEOLOGY DEPARTMENT,
          DISTRICT OFFICE, PALAKKAD, PIN - 678001

    3     STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY(SEIAA-
          KERALA),
          REPRESENTED BY MEMBER SECRETARY, KSRTC BUS TERMINAL
          COMPLEX, THIRUVANANTHAPURAM-1, PIN - 695001

    4     UNION OF INDIA,
          REPRESENTED BY SECRETARY TO GOVERNMENT MINISTRY OF
          FOREST, ENVIRONMENT AND CLIMATE CHANGE, INDIRA
          PARYAVARAN BHAWAN JORBAGH ROAD, NEW DELHI, PIN - 110003

          BY ADV.DEEPA NARYANAN, SR.GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.5995/2024                   2



                          JUDGMENT

Dated this the 15th day of February, 2024

Learned counsel for the petitioner seeks permission to

withdraw the Writ Petition with liberty to move again.

Permission granted. Writ Petition is dismissed as

withdrawn with the aforesaid liberty.

SD/-

VIJU ABRAHAM JUDGE csl

APPENDIX OF WP(C) 5995/2024

PETITIONER'S EXHIBITS

Exhibit P1 TRUE COPY OF THE ENVIRONMENTAL CLEARANCE CERTIFICATE NO.EC NO.DIA/KL/PL/01/2018 DATED 8-6-2018

Exhibit P2 TRUE COPY OF THE CONSENT FILE NO.PCB/PLKD/ICO/R18PAL475058/2023 18798 DATED 25/05/2023 ISSUED BY THE POLLUTION CONTROL BOARD

Exhibit P3 TRUE COPY OF THE EXPLOSIVE LICENCE NO.E/SC/KL/22/584(E23701) ISSUED BY THE EXPLOSIVE DEPARTMENT 05-04-2019

Exhibit P4 TRUE COPY OF THE D&O LICENCE NO. FILE NO.:400754/RPTL20/GPO/2023/1859 DATED 10- 04-2023 ISSUED BY THE PANCHAYAT

Exhibit P5 TRUE COPY OF THE JUDGMENT IN WRIT PETITION NO.16735/2023 DATED 25-05-2023

Exhibit P6 TRUE COPY OF THE PROCEEDINGS NO.54/2023- 24/GBS/DOPAL-DMG/2439/2022-M DATED 3-8- 2023 OF THE GEOLOGIST

Exhibit P7 TRUE COPY OF THE GO(P)NO.1257/2023/ID DATED 14-12-2023 ISSUED BY THE GOVERNMENT

Exhibit P8 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST DATED 29-11-2023