Sumy Surendran vs Sri.Aravindakshan
2024 Latest Caselaw 4950 Ker

Kerala High Court

Sumy Surendran vs Sri.Aravindakshan on 9 February, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

        FRIDAY, THE 9TH DAY OF FEBRUARY 2024/20TH MAGHA, 1945

                     CON.CASE(C).NO.1064 OF 2017
AGAINST THE JUDGMENT DATED 28.06.2016 IN WP(C).NO.14141/2013 OF HIGH
                           COURT OF KERALA

PETITIONERS/PETITIONERS:

    1      SUMY SURENDRAN
           WIFE OF MANOJ, AGED 35 YEARS, HIGH SCHOOL ASSISTANT
           (SOCIAL STUDIES),SREE NARAYANA DHARMA PARIPALANA
           HIGHER SECONDARY SCHOOL, PALLISSERY P.O.,
           POOVATHUSSERY, THRISSUR DISTRICT-680 741.

    2      P.B. NEENA
           WIFE OF RAJESHKUMAR, AGED 34 YEARS, HIGH SCHOOL
           ASSISTANT (MATHS), S.N.D.P. HIGHER SECONDARY SCHOOL,
           PALLISSERY,P.O. POOVATHUSSERY, THRISSUR DISTRICT-680 741.

    3      P.S. PREETHY
           WIFE OF DINESH NARAYANAN, AGED 40 YEARS,
           HIGH SCHOOL ASSISTANT (SOCIAL STUDIES),S.N.D.P.
           HIGHER SECONDARY SCHOOL,PALLISSERY, P.O
           POOVATHUSSERY,THRISSUR DISTRICT-680 741.

          BY ADV.SRI.V.A.MUHAMMED
          BY ADV.SRI.V.RAJASEKHARAN NAIR


RESPONDENT/4TH RESPONDENT:

          SRI.ARAVINDAKSHAN
          AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER,DISTRICT EDUCATIONAL OFFICER,
          IRINJALAKUDA,THRISSUR DISTRICT-680 121.

           BY SMT.VINITHA.B, SR. GOVERNMENT PLEADER

          THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
    ADMISSION ON 09.02.2024, THE COURT ON THE SAME DAY DELIVERED
    THE FOLLOWING:
 CON. CASE.(C).NO.1064/2017         :: 2 ::




                             JUDGMENT

The learned Government Pleader submits that the

directions in the judgment dated 28.06.2016 in W.P.(C).No.14141

of 2013 have been complied by passing an order dated

23.10.2017, a copy of which is produced before this Court. Taking

note of the said submission, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

prp/9/2/24