Joy vs Shri.K.K.Sidharthan
2024 Latest Caselaw 4936 Ker

Kerala High Court

Joy vs Shri.K.K.Sidharthan on 9 February, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT
             THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                       RFA NO. 300 OF 2005
 AGAINST THE JUDGMENT AND DECREE DATED 24.9.2004 IN O.S.NO.
        681/1998 OF I ADDITIONAL SUB COURT, THRISSUR
APPELLANTS / DEFENDANTS 1 TO 3:

    1    JOY, S/O.PADIKKALA ANTHAPPAN (LATE),
         EAST FORT, THRISSUR.
    2    GEORGE, S/O. LATE PADIKKALA ANTHAPPAN,
         EAST FORT, THRISSUR.
    3    JOHNY, S/O. LATE PADIKKALA ANTHAPPAN,
         PRESENTLY RESIDING AT LATIN CHURCH ROAD, THRISSUR
         VILLAGE, THRISSUR TALUK.
         BY ADVS.
         SRI.K.P.DANDAPANI (SR.)
         SRI.MILLU DANDAPANI
RESPONDENTS / PLAINTIFF AND DEFENDANTS 4 TO 6:

    1    SHRI.K.K.SIDHARTHAN,
         S/O. KOPPRA KUNHIMON, PROPRIETOR, M/S. SIDHARTHA
         REGENCY, KOKKALAI, THRISSUR, REPRESENTED BY POWER
         OF ATTORNEY HOLDER, SHRI MICHEL
         VARGHESE,S/O.VARGHESE,ETHIKAIPURAM
         HOUSE,THATHAMPILLY P.O., ALAPPUZHA DISTRICT.
    2    SHRI SHAJU, S/O.KUNDUKULAM FRANCIS,
         KARUMATHRA VILLAGE, THALAPPILLY TALUK, THRISSUR
         DISTRICT.
    3    SHRI JOSE, S/O. ARANGASSERI LONAPPAN,
         OLLUR DESOM AND VILLAGE, THRISSUR TALUK,, THRISSUR
         DISTRICT.
    4    STATE OF KERALA
         REPRESENTED BY CHIEF SECRETARY,THIRUVANANTHAPURAM.
     THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION
ON 09.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                      Sathish Ninan, J.
                  =====================
                   R.F.A.No.300 of 2005
           ===================================
         Dated this the 9th day of February, 2024

                         JUDGMENT

Dismissed as not pressed.

Sd/-

Sathish Ninan, Judge rsr