Board Of Management Of The Nedumkandam ... vs Joint Registrar Of Co-Operative ...
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Kerala High Court

Board Of Management Of The Nedumkandam ... vs Joint Registrar Of Co-Operative ... on 8 February, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 8TH DAY OF FEBRUARY 2024 / 19TH MAGHA, 1945
                        WP(C) NO. 37761 OF 2023
PETITIONER/S:

          BOARD OF MANAGEMENT OF THE NEDUMKANDAM URBAN CO-
          OPERATIVE SOCIETY LTD. I-104
          REPRESENTED BY ITS PRESIDENT, GOPINATHAN NAIR, S/O.
          NARAYANAN NAIR, AGED 53 YEARS, DEVANANDANAM,
          NEDUMKANDAM P.O, IDUKKI DISTRICT, PIN - 685553

          BY ADV P.V.BABY



RESPONDENT/S:

    1     JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
          PAINAVU P.O. IDUKKI, PIN - 685603

    2     ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
          UDUMBANCHOLA, IDUKKI DISTRICT, PIN - 685554

    3     G. VINOD, 'C' UNIT INSPECTOR
          OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
          SOCIETIES (G), UDUMBANCHOLA, IDUKKI DISTRICT, PIN -
          685554


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.37761/2023                  -2-

                               JUDGMENT

This writ petition has been filed challenging a report prepared under

Secti0n 65 of the Kerala Co-operative Societies Act and the extension of time

granted to complete the enquiry, under that provision.

2. The learned Senior Government Pleader would point out that the

issue raised in the writ petition stands covered against the petitioner by a

judgment of this court in WA No.1296/2021. This is not seriously disputed by

the learned counsel for the petitioner. This writ petition is closed in the light

of the law laid down by this court in WA No.1296/2021.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 37761/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE PHOTO COPY OF THE NOTICE UNDER SECTION 65 (1) ISSUED BY THE 1ST RESPONDENT DATED 15/6/2022

Exhibit P2 TRUE PHOTO COPY OF THE SECTION 65 INQUIRY EXTENSION ORDER ISSUED BY THE 1ST RESPONDENT DATED 11/10/2022

Exhibit P3 TRUE PHOTO COPY OF THE SECTION 65 INQUIRY EXTENSION ORDER ISSUED BY THE 1ST RESPONDENT DATED 22/12/2022

Exhibit P4 TRUE PHOTO COPY OF THE INQUIRY REPORT DATED 14/3/2023 ALONG WITH NOTICE DATED 3/11/2023 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.

Exhibit P5 TRUE PHOTO COPY OF THE ELECTION NOTIFICATION DATED 10/10/2023 BY THE STATE CO-OPERATIVE ELECTION COMMISSION TO CONDUCT FRESH ELECTION TO THE MANAGING COMMITTEE OF THE SOCIETY.