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Vipin Das vs Sreeresmi K S
2024 Latest Caselaw 4720 Ker

Citation : 2024 Latest Caselaw 4720 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Vipin Das vs Sreeresmi K S on 6 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

Mat.Appeal No.842/2022                           1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MRS.JUSTICE ANU SIVARAMAN
                                             &
                         THE HONOURABLE MR.JUSTICE C.PRATHEEP KUMAR
             Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                            MAT.APPEAL NO. 842 OF 2022
                    OP 139/2018 OF FAMILY COURT, MUVATTUPUZHA.
   APPELLANT / 1ST RESPONDENT:

           VIPIN DAS, S/O.GOVINDA THARAKAN, AGED 32 YEARS, PACHETH HOUSE,
           KAVALAMUKKATTA.P.O., KAVALAMUKKATTA DESOM, AMARAMBALAM VILLAGE,
           NILAMBUR TALUK, MALAPPURAM DISTRICT, PIN-679332.

         BY ADV. BINOY VASUDEVAN
   RESPONDENT / PETITIONER:

           SREERESMI K.S., D/O.SANKARANKUTTY, AGED 27 YEARS, KALAVARA HOUSE,
           PAZHAMTHOTTAM.P.O., PUNNORKKED DESOM, KUNNATHUNADU VILLAGE,
           KUNNATHUNADU TALUK, ERNAKULAM DISTRICT, PIN-683565.

         BY ADV. K.RAJESH KANNAN

        This Matrimonial Appeal having come up for orders on 06.02.2024, the
   court on the same day passed the following:


                                            ORDER

Heard both sides. In view of the fact that the MC as well as OP were disposed of by a common judgment, RP(FC) No.239/22 pending before this Court shall also be posted along with this case for hearing.

Post on 4/3/2024.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C.PRATHEEP KUMAR JUDGE

06-02-2024 /True Copy/ Assistant Registrar

 
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