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The Kozhikode District Co-Operative ... vs T. J. Pathrose
2024 Latest Caselaw 4684 Ker

Citation : 2024 Latest Caselaw 4684 Ker
Judgement Date : 6 February, 2024

Kerala High Court

The Kozhikode District Co-Operative ... vs T. J. Pathrose on 6 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA No.150/2023                               1/4

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                           &
                         THE HONOURABLE MRS. JUSTICE C.S. SUDHA
                 Tuesday, the 6th day of February 2024 / 17th Magha, 1945
                                    WA NO. 150 OF 2023

        AGAINST JUDGMENT DATED 01/12/2022 IN WP(C) 38818/2022 OF THIS COURT

   APPELLANTS/WRIT PETITIONERS:

      1. THE KOZHIKODE DISTRICT CO-OPERATIVE RUBBER MARKETING SOCIETY
         LIMITED., CHEROOTY ROAD, KOZHIKODE 673 001, REPRESENTED BY ITS
         PRESENT MANAGING DIRECTOR-IN-CHARGE.
      2. THE MALABAR CRUMB RUBBER FACTORY, UNIT OF KOZHIKODE DIST. CO-
         OPERATIVE RUBBER MARKETING SOCIETY LIMITED., CHEROOTY ROAD,
         KOZHIKODE 673 001, REPRESENTED BY ITS FACTORY MANAGER-IN- CHARGE.

    BY ADVS. M/S. M.M. FATHIMA JALEENA, V.J. JAMES, K.A. HAZAN, K.P. WILSON,

    ARUN PAUL (KAPRASSERY) & RAMESH KUMAR K.

   RESPONDENTS/RESPONDENTS:

      1. T. J. PATHROSE, THENMALAYAL HOUSE, THEYYAPARA P. O., KODENCHERY,
         KOZHIKODE DISTRICT, PIN - 673580.
      2. K.M. MARAKAR, KAMBAKUDI HOUSE, KARIKULAM, KAKKAD P. O., KOZHIKODE
         DISTRICT, PIN - 673586.
      3. JOSE MATHEW, MANGALATH HOUSE, KANNOTH P. O. KODENCHERY, PIN - 673580
      4. V.S. ANDREWS, (LATE) LEGAL HEIR WIFE ANCY ANDREWS, VELLAPPANAT,
         KANNOTH P, O., KODENCHERY, PIN 673580.
      5. P.BALAKRISHNAN, MAILAKKATTUKANDY HOUSE, P.O. UNNIKULAM. PUNUR, PIN -
         673574.
      6. K.S. PAUL, KOLANCHERY; HOUSE, P.O. KUPPAYAKODE, KODENCHERY, PIN -
         673580.
      7. M. GOPALAN, MUTTILPARMBIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
      8. K.T. JOSEPH, KUDIYIRIKAL HOUSE, CHAMAL, THAMARASSEY, PIN - 673573.
      9. K.N. SUKUMARAN NAIR, MAVILATH ;HOUSE, KUNHIKULAM, PUTHUPADI, PIN -
         673586.
     10. T.P. HASSAN, THANKIYEKKAL HOUSE, POOLODE, PUTHUPADI, PIN - 673586.
     11. U. ULAHANNAN, PARASSERIYIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     12. P.P. JOSEPH, PALAKKAMATTAM HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     13. I.K. BALAN, KALLUVETTUKUZHI PARAMBIL HOUSE, THAMARASSEY, PIN -
         673573.
     14. O.J. MATHAI, URUMBIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN - 673580.
     15. P.M. THANKACHAN, POTTAYIL HOUSE, KODENCHERY, PIN - 673580.
     16. P.J. JOHN, PUTHIYEDATH HOUSE, KODENCHERY, PIN - 673580.
     17. K.J. VARKEY, KOOTTUNKAL HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
 WA No.150/2023                           2/4

         673580.
     18. M.K. PREMANANDAN, MADATHIL HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     19. SIBI JOSEPH, VENDANATH HOUSE, KOORACHUNDU, PIN - 673527.
     20. P.U. VENU, MUTTILPARAMBIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     21. V.K. VELAYUDHAN, VALLIKETTUKUNNUMMAL HOUSE, 25 MILE, PUTHUPADI, PIN
         - 673586.
     22. V.A. HUSSAIN, VALLIKETTUMMAL HOUSE, ENGAPUZA, PUTHUPADI, PIN -
         673586.
     23. GEORGE JOSEPH, PUDUSSERIYIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     24. M.J. JOSE, MOLEKUNNEL HOUSE, KANNOTH, KODENCHERY, PIN - 673580.
     25. K.M. PAULOSE, KODIYATH HOUSE, THEYYAPARA, KODENCHERY, PIN - 673580.
     26. PAUL GEORGE, PULPPARAYIL HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     27. P.M. TOMY, PULIMALAYIL HOUSE, FACTORYPADI, PUTHUPADI, PIN - 673586.
     28. V.V. BABY, VEMBULLIL HOUSE, KUPPAYAKODE, KODENCHERY, PIN - 673580.
     29. K.M. SURESH, KOVILATHUMPADI HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     30. M.K. BABU, MALYYEKKAL HOUSE, KUPPAYAKODE, KODENCHERY, PIN - 673580.
     31. O.L. SOOSA, VAKKATHINAL HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     32. V.K. JANARDHANAN, VELLATHARA HOUSE, ENGAPUZA, PUTHUPADI, PIN -
         673586.
     33. N.J. BIJU, NADUKKARA HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     34. P.V. MADEESH KUMAR, KARTHIKA HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     35. P.M. GEORGE, PUTHIYEDATH HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     36. MANOJ JOSEPH, INDIKKUZHA HOUSE, KUPPAYAKODE, KODENCHERY, PIN -
         673580.
     37. M.P. VINU, MANJUMMELKUDY HOUSE, ENGAPUZA, PUTHUPADI, PIN - 673586.
     38. GEORGE VARGHESE, VETTUKALLEL HOUSE, ENGAPUZA, KODENCHERY, PIN -
         673580.
     39. A.J. JOHN, AMIKKATTU HOUSE, ENGAPUZA, P.O. PUTHUPADI, PIN - 673586.
     40. C. HARIDAS, C.U. BUILDING, PULLALOOR P.O., KARUVATTOOR, PIN -
         673611.
     41. THE SECRETARY, MALABAR CRUMB RUBBER FACTORY WORKERS UNION (HMS),
         KUPPAYAKODE P. O., KODENCHERRY, KOZHIKODE DISTRICT, PIN - 673580.
     42. THE LABOUR COURT, KOZHIKODE, PIN - 673020.
     43. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
         LABOUR AND SKILLS DEPARTMENT, TRIVANDRUM, PIN - 695001.
     44. THE DISTRICT LABOUR OFFICER, KOZHIKODE, PIN - 673020.
     45. THE LABOUR COMMISSIONER, THIRUVANANTHAPURAM, PIN - 695033.




    BY ADV.SRI. JOHN K GEORGE FOR R1 TO R4 AND R6 TO R41 AND

    GOVERNMENT PLEADER FOR R42 TO R45.
 WA No.150/2023                           3/4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext.P-11 Order dated 31-3-2022
   and Exhibit P-15 order in I.A.No.130/2021 dated 19-01-2022 passed by the
   Labour Court, Kozhikode, and to direct the 44th respondent The District
   Labour Officer, Kozhikode to forebear from any further action pursuant to
   Exhibit P-18 Show Cause notice dated 26-8-2022 issued by him, till the
   disposal of this Writ Appeal in the interest of justice.

        This Writ Appeal coming on for orders on 06/02/2024 upon perusing
   the appeal memorandum, the Court on the same day passed the following:




                                      ORDER

This intra-court appeal is directed against the judgment rendered by one of us (Justice Amit Rawal). In this view of the matter, the writ appeal is ordered to be listed before another bench after obtaining orders from the Hon'ble the Chief Justice.

Sd/- AMIT RAWAL, JUDGE

Sd/- C.S. SUDHA, JUDGE

EXT.P11:TRUE COPY OF THE ORDER IN C.P. NO.40/2019

DATED 31-03-2021.

EXT.P15:TRUE COPY OF THE ORDER DATED 19-01-2022

IN I.A.130/2021 IN C.P.40/19.

EXT.P18: TRUE COPY OF THE SHOW CAUSE NOTICE FROM DLO NO. G1. 2427/2022

DATED 26-08-2022 ALONG WITH ITS TRANSLATED COPY.

06-02-2024 /True Copy/ Assistant Registrar

 
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