Gafoor Punnoli vs State Of Kerala
2024 Latest Caselaw 4662 Ker

Kerala High Court

Gafoor Punnoli vs State Of Kerala on 6 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO.18613 of 2014       1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                         WP(C) NO. 18613 OF 2014
PETITIONER/S:

               GAFOOR PUNNOLI
               PRESIDENT, PERODE RESIDENTIAL ASSOCIATION PUNNOIL(H)
               PERODU.P.O., TUNERI, VADAKARA, KOZHIKODE DISTRICT-
               673504.

               BY ADVS.
               SRI.P.J.MATHEW
               SRI.AJITH GEORGE



RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

      2        THE KERALA STATE POLLUTION CONTROL BOARD
               REPRESENTRED BY THE ENVIRONMENTAL ENGINEER, DISTRICT
               OFFICE, KOZHIKODE, 3RD FLOOR, ZAMORIN'S SQUARE,LING
               ROAD, KOZHIKODE-673002.

      3        THE DISTRICT MEDICAL OFFICERHEALTH
               KOZHIKODE-673001.

      4        TUNERI GRAMA PANCHAYATH
               P.O. TUNERI, KOZHIKODE DISTRICT, REPRESENTED BY THE
               SECRETARY. PIN-673504.

      5        SUB INSPECTOR OF POLICE
               NADAPURAM, KOZHIKODE DISTRICT-673504.
 WP(C) NO.18613 of 2014           2


      6        FAISAL.P.K.
               PROPRIETOR, HIRA POLY MOLDING INDUSTRY,
               PERODE.P.O.,NADAPURAM, KOZHIKODE DISTRICT-673504.

               BY ADVS.
               GOVERNMENT PLEADER
               SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
               BOARD,
               SRI.N.ANAND
               SMT.CISSY MATHEWS
               SRI.JAWAHAR JOSE
               SRI.JAISON M.EASOW
               SRI. T.NAVEEN , SC, KERALA STATE POLLUTION CONTROL
               BOARD



OTHER PRESENT:

               SRI RIYAL DEVASSY, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   06.02.2024,         THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.18613 of 2014        3




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 18613 of 2014
                    --------------------------------------
              Dated this the 6th day of February, 2024


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS