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Rahmath Beevi.P vs The State Of Kerala
2024 Latest Caselaw 4514 Ker

Citation : 2024 Latest Caselaw 4514 Ker
Judgement Date : 6 February, 2024

Kerala High Court

Rahmath Beevi.P vs The State Of Kerala on 6 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    TUESDAY, THE 6TH DAY OF FEBRUARY 2024 / 17TH MAGHA, 1945
                        WP(C) NO. 3196 OF 2024
PETITIONER:

          RAHMATH BEEVI P
          AGED 34 YEARS
          W/O.RAJESH, PULLONI HOUSE, B.P.ANGADY.P.O,
          THIROOR, NOW RESIDING AT VADAKKEKKARA HOUSE,
          KOOTHATTUKULAM.P.O, PIN - 686662
          BY ADVS.
          T.P.SANTHOSH KUMAR
          C.H.ABDUL RASAC


RESPONDENTS:

    1     THE STATE OF KERALA
          DEPARTMENT OF HOME, REP.BY ITS SECRETARY
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
          PIN - 695001
    2     THE COMMISSIONER OF POLICE
          ERNAKULAM, COCHIN, PIN - 682011
    3     THE CIRCLE INSPECTOR OF POLICE
          NORTH POLICE STATION, ERNAKULAM, PIN - 682018
          GOVERNMENT PLEADER
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3196 OF 2024              2

                              JUDGMENT

When this matter was called today, the learned counsel for the

petitioner submitted that, pending this lis, the articles of the petitioner

have been returned; and therefore, that no further orders are being

pressed in this writ petition. He, however, sought liberty for his client

to invoke other remedies, as may be available to her in due course.

In the afore circumstances, this writ petition is dismissed as

having been withdrawn; with the afore requested liberty being

reserved to the petitioner and clarifying that all rival contentions are

left open.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/6.2

APPENDIX OF WP(C) 3196/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE COURSE CERTIFICATE ISSUED BY THE AYURMITHRA HEALTH SERVICES, INSTITUTE OF AYURVEDA NURSING & PANCHAKARMA Exhibit P2 THE TRUE COPY OF THE LICENSE NO.140169402300829 DATED 10.10.2023 ISSUED BY THE CORPORATION COCHIN Exhibit P3 TRUE COPY OF THE COMPLAINT DATED 17.01.2024 SUBMITTED BEFORE THE 2ND RESPONDENT

 
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