Citation : 2024 Latest Caselaw 4244 Ker
Judgement Date : 1 February, 2024
C.R.P.No.213/2018 & others 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 213 OF 2018
AGAINST THE ORDER/JUDGMENT OP (ELE) 186/2010 OF II ADDITIONAL
DISTRICT JUDGE II, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.
PONGUMOODU, THIRUVANANTHAPURAM,REP. BY ITS DEPUTY
GENERAL MANAGER G. AMBIKA DEVI
BY ADV SRI.E.M.MURUGAN
RESPONDENTS:
1 THOMAS
S/O. ITTI UMMAN, KOCHU THUNDIL VEEDU,KOTTAVASAL,
ARYANCAVU 695 001
2 THE SPECIAL REVENUE OFFICER
(COMPENSATION)POWER GRID CORPORATION OF INDIA
LTDPONGUMMOODU, THIRUVANANTHAPURAM 695 001
BY ADVS.
SRI.PRATHEESH.P
SMT.RENY ANTO
OTHER PRESENT:
SR.GP.V.TEKCHAND
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.102/2019, 121/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
C.R.P.No.213/2018 & others 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 102 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 286/2011 OF I ADDITIONAL
DISTRICT COURT -I,KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD
VILAGOMPURAYIDOM, DOCTOR'S LANE, PATHANAMTHITTA REP.
BY ITS DEPUTY GENERAL MANAGER G. AMBIKA DEVI.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 YOHANNAN
KOTTOOR VEEDU, KADUMPANPARA, ARAYANKKAVU VILLAGE,
PATHANAPURAM TALUK, KOLLAM DISTRICT.
2 SPECIAL THAHASILDAR (COMPENSATION)
POWER GRID CORPORATION OF INDIA LTD, LA(PGCI),
PATHANAMTHITTA.
BY ADV SMT.G.VIDYA
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 121 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 58/2012 OF II ADDITIONAL
DISTRICT COURT -II,KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD
REP. BY ITS DEPUTY GENERAL MANAGEER G. AMBIKA DEVI.
PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM.
691 001.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 DAMODARAN POTTI,
S/O. ESWARAN POTTI, SREENIKETHAN, MATHIRA, MANGODE
VILLAGE, KOTTARAKKARA, KOLLAM.
2 THE SPECIAL REVENUE OFFICER,
(COMPENSATION), POWER GRID CORPORATION OF INDIA LTD,
PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUNTHAPURAM 695
001.
BY ADV SRI.ARUN BABU
OTHER PRESENT:
SR.GP.V.TEKCHAND
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 124 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 45/2012 OF II ADDITIONAL
DISTRICT COURT-II,KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.,
REP. BY ITS DEPUTY GENERAL MANAGER, G. AMBIKA DEVI,
PONGUMMOODU, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 PUSHKALAMMA,
D/O. GOMATHI AMMA, MANCHUMVILA VEEDU, KOTTARAKKARA,
KOLLAM 691 001.
2 THE SPECIAL REVENUE OFFICER,
(COMPENSATION), PONGUMMOODU, MEDICAL COLLEGE P.O,
THIRUVANANTHAPURAM 695 001.
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 150 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 494/2011 OF ADDITIONAL
DISTRICT COURT & SESSIONS COURT - V, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.,
400KV SUB STATION, PALLIPURAM P.O.,
THIRUVANANTHAPURAM, REP. BY ITS DEPUTY GENERAL
MANAGER, G.AMBIKA DEVI.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 DILEEPKUMAR,
ANIL VILASOM, THACHONAM, VATTATHAMARA P.O., KADAKKAL,
KOLLAM.
2 SPECIAL REVENUE OFFICER (COMPENSATION),
POWER GRID CORPORATION OF INDIA LTD.,
THIRUVANANTHAPURAM.
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 152 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 146/2008 OF I ADDITIONAL
DISTRICT COURT & I, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.,
CAMP OFFICE, PONGUNOOD, THIRUVANANTHAPURAM, REP. BY
ITS DEPUTY GENERAL MANAGER G.AMBIKA DEVI.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 ASHA.T.,
ASHA BHAVANAM, KAZHUTHURUTHI, ARAYANKKAVU VILLAGE,
PATHANAPURAM TALUK. PIN -
2 THE SPECIAL TAHASILDAR (COMPENSATION),
POWER GRID CORPORATION OF INDIA LTD, CAMP OFFICE,
PONGUMOOD, THIRUVANANTHAPURAM - 695 001.
BY ADVS.
SRI.PRATHEESH.P
GOVERNMENT PLEADER
SMT.S.SEETHA
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 180 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 510/2011 OF ADDITIONAL
DISTRICT COURT & SESSIONS COURT - VI, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD
400 K V SUB STATION, PALLIPPURAM
P.O.THIRUVANANTHAPURAM REP.BY ITS DEPUTY GENERAL
MANAGER G.AMBIKA DEVI.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 NADARAJAN,
CHARIVILA PULIMOOTIL VEEDU, IRULANKADU , VENTURE
P.O.ARAYANKAVU VILLAGE, PATHANAPURAM TALUK, KOLLAM
DIST.
2 THE SPECIAL REVENEW OFFICER, (COMPENSATION),
POWER GRID CORPORATION OF INDIA LTD,
THIRUVANANTHAPURAM 695 001.
BY ADV SMT.G.VIDYA
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 310 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 312/2008 OF ADDITIONAL SESSIONS
COURT (ADHOC)-II, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.
PONGUMMOODU, THIRUVANANTHAURAM, REP.BY ITS DEPUTY
GENERAL MANAGER, G.AMBIKA DEVI
BY ADV E.M.MURUGAN
RESPONDENTS:
1 SHAMEELA
SHAMEELA MANZIL, MANGODU.P.O, CHITHARA, KOLLAM-691001
2 SPECIAL THAHASILDAR(COMPENSATION)
POWER GRID CORPORATION OF INDIA LTD, CAMP OFFICE,
PONGUMMOOD, THIRUVANANTHAPURAM-695001
BY ADVS.
SRI.PRATHEESH.P
SMT.S.SEETHA
OTHER PRESENT:
SR.GP.K.P.HARISH
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 339 OF 2019
AGAINST THE ORDER/JUDGMENT OP(ELE) 516/2011 OF I ADDITIONAL
DISTRICT COURT-1, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD
CAMP OFFICE, PONGUMMOOD, MEDICAL COLLEGE.P.O,
THIRUVANANTHAPURAM REP BY ITS DEPUTY GENERAL MANAGER,
G.AMBIKA DEVI.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 SADASIVAN
SANTHI VILASOM, ELAVOORKONAM, MANCODE VILLAGE,
THACHONAM, MATHIRA.P.O, KOTTARAKKARA, KOLLAM-691001
2 SPECIAL TAHASILDAR (COMPENSATION)
CAMP OFFICE, PONGUMMOOD, THIRUVANANTHAPURAM-695001
BY ADV SRI.ARUN BABU
OTHER PRESENT:
SR.GP.V.TEKCHAND
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
THURSDAY, THE 1ST DAY OF FEBRUARY 2024 / 12TH MAGHA, 1945
CRP NO. 69 OF 2021
AGAINST THE ORDER/JUDGMENT OP(ELE) 512/2011 OF ADDITIONAL
DISTRICT COURT & SESSIONS COURT - VI, KOLLAM
REVISION PETITIONER:
POWER GRID CORPORATION OF INDIA LTD.
REP BY ITS SENIOR DY GENERAL MANAGER, S. MURALIDHARAN,
AGED 52 YEARS, S/O K. SAHADEVAN, 400 KV SUB STATION,
PALLIPPURAM P.O.THIRUVANANTHAPURAM.
BY ADV E.M.MURUGAN
RESPONDENTS:
1 VINOD,
AGED 53 YEARS
KOTTAVASAL P.O.ARAYANKAVU, ARAYANKAVU VILLAGE,
PATHANAPURAM TALUK, KOLLAM-691 001.
2 MOLY,
AGED 49 YEARS
KOTTAVASAL P.O.ARAYANKAVU, ARAYANKAVU VILLAGE,
PATHANAPURAM TALUK, KOLLAM-691 001.
3 THE SPECIAL REVENUE OFFICER (COMPENSATION),
POWER GRID CORPORATION OF INDIA LTD,
THIRUVANANTHAPURAM-695 001.
OTHER PRESENT:
SR.GP.V.TEKCHAND
THIS CIVIL REVISION PETITION HAVING COME UP FOR ADMISSION ON
01.02.2024, ALONG WITH CRP.213/2018 AND CONNECTED CASES AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
C.R.P.No.213/2018 & others 11
V.G.ARUN J.
-------------------------------------
C.R.P.No.213/2018 & C.R.P. Nos.102,121,124,150,152,
180,310,339, 567/2019 & CRP No. 69/2021
---------------------------------
Dated this the 1st day of February 2024
ORDER
It is submitted by the learned Counsel for the Power Grid
Corporation of India Ltd., that the dispute as to the quantum of
compensation was settled in the Lok Adalath held on 22/07/2023
and the compensation, as per the settlement, has been disbursed.
The Civil Revision Petitions are closed based on the above
submission.
Sd/-
V.G.ARUN
JUDGE
dpk
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