Rajendra Aralithaya vs Ganesh.V
2024 Latest Caselaw 9999 Ker

Kerala High Court

Rajendra Aralithaya vs Ganesh.V on 5 April, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                       WP(C) NO. 13574 OF 2014
PETITIONER:

            RAJENDRA ARALITHAYA
            S/O.KESVAN ARALITHAYA, RAGHAVENDRA NILAYA,
            THRIKKANNAD P.O., BNEKAL, KASARAGOD DISTRICT.

            BY ADVS.
            SRI.T.R.HARIKUMAR


RESPONDENTS:

    1       GANESH.V
            S/O.VASUDEVA ARALITHAYA, SIVADARASANA NILAYA,
            THRIKKANNAD P.O., BEKAL, KASARAGOD DISTRICT-671 318.

    2       THRIKKNAD THRAYAMBAKESWARA DEVASWOM
            REPRESENTED BY ITS CHAIRMAN, TRUSTEE BOARD,
            THRIKKANNAD P.O., BEKAL, KASARAGOD DISTRICT-671 318.

    3       THE EXECUTIVE OFFICER
            THRIKKNAD THRAYAMBAKESWARA DEVASWOM,T HRIKKANNAD P.O.,
            BEKAL, KASARAGOD DISTRICT-671 318.

    4       THE COMMISSIONER
            MALABAR DEVASWOM BOARD, KOZHIKODE-671 001.

            BY ADVS.
            SAJITH KUMAR V.
            VIVEK A.V.
            GODWIN JOSEPH
            SRI.K.R.SUNIL, SC, MALABAR DEVASWOM BOARD
            SMT.P.K.RADHIKA, SC, MALABAR DEVASWOM BOARD
            APARNA CHANDRAN
            REMYA VARMA N.K


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13574 OF 2014
                                2



                           JUDGMENT

None appears for the petitioner. Accordingly this writ

petition is dismissed for non prosecution.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 13574 OF 2014

APPENDIX OF WP(C) 13574/2014

PETITIONER EXHIBITS

EXHBIT P1. COPY OF THE REQUEST DATED 21.10.13 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P2. COPY OF THE PROCEEDINGS DATED 24.10.13 OF THE 3RD RESPONDENT.

EXHIBIT P3. COPY OF THE MALAYALAM TRANSLATION OF THE SETTLEMENT DEED DATED 25.11.13 EXECUTED BY THE PETITIONER AND THE FIRST RESPONDENT IN KANNADA LANGUAGE.

EXHIBIT P4. COPY OF THE COMMUNICATION DATED 11.11.13 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P5. COPY OF THE CERTIFICATE OF PHYSICAL FITNESS DATED 11.11.13 ISSUED BY THE DISTRICT MEDICAL OFFICER, KASARAGOD.

EXHIBIT P6. COPY OF THE EXTRACT OF ADMISSION REGISTER DATED 19.11.13 ISSUED BY THE HEADMISTRESS BEKAL AIDED L.P SCHOOL.

EXHIBIT P7. COPY OF THE ELIGIBILITY CERTIFICATE DATED 20.11.13 ISSUED BY THE KSHETHRAM THANTHRI.

EXHIBIT P8. COPY OF THE ORDER NO.66/2013 DATED 26.11.13 OF THE 3RD RESPONDENT.

EXHIBIT P9. COPY OF THE LETTER DATED 03.12.13 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P10. COPY OF THE ORDER NO.66/13 DATED 28.12.13 ISSUED BY THE 3RD RESPONDENT.

EXHIBIT P11. COPY OF THE LETTER DATED 28.12.13 ALONG WITH INVENTORY SUBMITTED BY THE PETITIONER.

WP(C) NO. 13574 OF 2014

EXHIBIT P12. COPY FO THE LETTER DATED 28.12.13 SUBMITTED BY THE MELSANTHI TO THE 3RD RESPONDENT.

EXHIBIT P13. COPY FO THE REVISION PETITION (RP 15/2013) FILED BY THE FIRST RESPONDENT BEFORE THE 4TH RESPONDENT DATED 06.01.14.

EXHIBIT P14. COPY FO THE COUNTER STATEMENT FILED ON BEHALF OF THE PETITIONER IN RP 15/2013.

EXHIBIT P15. COPY OF THE COMMUNICATION NO.4831/2013/M.D.B DATED 03.01.2014 SUBMITTED BY THE ASSISTANT COMMISSIONER, MALABAR DEVASWOM BOARD BEFORE THE 4TH RESPONDENT.

EXHIBIT P16. COPY OF THE ORDER DATED 06.05.2014 IN RP 15/2013 OF THE 4TH RESPONDENT.