Abdul Sathar vs Kerala State Electricity Board
2024 Latest Caselaw 9996 Ker

Kerala High Court

Abdul Sathar vs Kerala State Electricity Board on 5 April, 2024

Author: Amit Rawal

Bench: Amit Rawal

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                        WP(C) NO. 2225 OF 2014
PETITIONER:

            ABDUL SATHAR
            AGED 36 YEARS
            S/O.ABDUL AZEEZ, PARAYIL PUTHEN VEEDU, VENGARA MURI
            THODIYOOR NORTH P.O, KARUNAGAPPALLY TALUK, KOLLAM

            BY ADV SRI.VINOY VARGHESE KALLUMOOTTILL



RESPONDENTS:

    1       KERALA STATE ELECTRICITY BOARD
            REPRESENTED BY ITS SECRETARY, VYDHUDHI BHAVAN, PATTOM ,
            THIRUVANANTHAPURAM - 695001.

    2       ASSISTANT EXECUTIVE ENGINEER
            ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD
            KATTANAM, ALAPPUZHA 688 001.

    3       SUNIL KUMAR
            S/O.BAHULEYAN, AKATHOOTTU KANNIMEL VEEDU, THODIYOOR
            VILLAGE, THODIYOOR NORTH.P.O., KARUNAGAPPALLY TALUK,
            KOLLAM - 691 001.

            BY ADVS.
            SRI.SAJEEVKUMAR K.GOPAL,SC,KSEB
            SRI.N.SATHEESH
            SRI.K.SIJU
            SMT.S.SEETHA




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2225 OF 2014
                                   2

                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

sab                                       AMIT RAWAL
                                            JUDGE
 WP(C) NO. 2225 OF 2014

APPENDIX OF WP(C) 2225/2014

PETITIONER EXHIBITS

EXT.P1 - TRUE COPY OF THE POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER THAMARAKKULAM WITH RESPECT TO PROPERTIES COMPRISED IN RESURVEY NO.165/1,2, AND 4 OF THAMARAKKULAM VILLAGE

EXT.P2 - TRUE COPY OF THE SALE DEED

EXT.P3 - TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE INDUSTRIES DEPARTMENT

EXT.P4 - TRUE COPY OF THE NOTICE ISSUED BY THE 2ND RESPONDENT

EXT.P5 - TRUE COPY OF THE ELECTRICITY BILL DATED 7-10-2013 ISSUED BY THE 2ND RESPONDENT.