Surendran K.P vs Sathi N.B
2024 Latest Caselaw 9801 Ker

Kerala High Court

Surendran K.P vs Sathi N.B on 4 April, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                &
              THE HONOURABLE MR. JUSTICE P.M.MANOJ
    THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946

                    OP (FC) NO. 475 OF 2022

I.A NO.2482/2022 IN OP NO.232 OF 2021 OF FAMILY COURT, ERNAKULAM


PETITIONER-PETITIONER/RESPONDENT:

          SURENDRAN K.P.
          AGED 63 YEARS
          S/O PARAMESWARAN, PERUMPILLY VADAKKETHIL,
          ELAMKUNNAPUZHA, ERNAKULAM, NOW RESIDING AT C/O
          SUKUMARAN K.P., LAKSHMI BHAVAN, CHATHANVELI ROAD,
          THURAVOOR P.O., CHERTHALA, ALAPPUZHA, PIN - 688532

          BY ADV C.Y.VINOD KUMAR


RESPONDENT-RESPONDENT/PETITIONER:

          SATHI N.B.
          AGED 55 YEARS
          W/O SURENDRAN, PERUMPILLY VADAKKETHIL HOUSE, KARTHEDAM
          ROAD, MALIPPURAM P.O., ERNAKULAM., PIN - 682511




          SRI K G RAJEESH, FOR PARTY RESP



    THIS OP (FAMILY    COURT) HAVING COME UP FOR ADMISSION ON
    04.04.2024, THE    COURT ON THE SAME DAY DELIVERED THE
    FOLLOWING:
 OP(FC) No.475 of 2022                    2




                                        JUDGMENT

Raja Vijayaraghavan, J.

When the Original Petition is taken up, the learned counsel appearing for

the petitioner submitted that he is filing an application to expedite the

proceedings before the Family Court and requests that this petition be dismissed

as withdrawn, reserving the right of the petitioner to approach the Family Court.

The learned counsel requests that the records produced before this Court be

ordered to be returned.

In view of the submission, this writ petition is dismissed as withdrawn.

The original records, if any, shall be returned to the petitioner on his

request.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

Sd/-

P.M.MANOJ JUDGE IAP

APPENDIX OF OP (FC) 475/2022

PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE OP NO. 232/2021 ON THE FILES OF THE HON'BLE FAMILY COURT, ERNAKULAM

Exhibit P2 TRUE COPY OF THE I.A. NO.405/21 IN OP NO.

232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM

Exhibit P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER TO EXBT.P2 PETITION

Exhibit P4 TRUE COPY OF THE I.A. NO.2482/2022 IN OP NO.232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM

Exhibit P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT

Exhibit P6 CERTIFIED COPY OF THE COMMON ORDER DATED 15/7/22 IN I.A.NO.2482/2022 IN OP NO. 232/21 OF THE HON'BLE FAMILY COURT, ERNAKULAM