Sainaba vs Suhara
2024 Latest Caselaw 9747 Ker

Kerala High Court

Sainaba vs Suhara on 4 April, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  THURSDAY, THE 4TH DAY OF APRIL 2024 / 15TH CHAITHRA, 1946
                    OP(C) NO. 848 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED IN LAR NO.23 OF 2022 OF
       ADDITIONAL SESSIONS COURT(ADHOC) III, THRISSUR


PETITIONER/PETITIONER/CLAIMANT NO.7:

         SAINABA
         AGED 87 YEARS, W/O. MUHAMMED KUTTY,
         UPPUNGAL HOUSE, AKALAD P.O.,
         CHAVAKKAD TALUK, THRISSUR, PIN - 680518

         BY ADV V.A.VINOD
RESPONDENTS/RESPONDENTS/CLAIMANTS 1 TO 6 AND 8 TO 11:

    1     SUHARA
          AGED 55 YEARS, W/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
    2     KAMARUDHEEN
          AGED 34 YEARS, S/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
    3     SHARAFUDHEEN
          AGED 31 YEARS, S/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
    4     SHAMSUDHEEN
          AGED 36 YEARS, S/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
    5     MUHAMMED RAFI
          AGED 28 YEARS, S/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
    6     SHABNA
          AGED 32 YEARS, D/O. ABDUL LATHEEF,
          UPPUNGAL HOUSE, AKALAD P.O.,
          CHAVAKKAD TALUK, THRISSUR, PIN - 680518
 O.P.(C) No. 848 of 2024


                                 ..2..


      7       ROSHANBANU
              AGED 48 YEARS
              BAITTANNOOR HOUSE, CHEMBANGOT PARAMBA,
              KADAVATH ROAD, WEST MANGAVU,
              THIRUVANNUR P.O.,, PIN - 673029
      8       SHANIDA
              AGED 24 YEARS, D/O. ROSHANBANU,
              BAITTANNOOR HOUSE, CHEMBANGOT PARAMBA,
              KADAVATH ROAD, WEST MANGAVU,
              THIRUVANNUR P.O.,, PIN - 673029
      9       SHAHASEEM
              AGED 20 YEARS, S/O. ROSHANBANU
              BAITTANNOOR HOUSE, CHEMBANGOT PARAMBA,
              KADAVATH ROAD, WEST MANGAVU,
              THIRUVANNUR P.O.,, PIN - 673029
     10       IMRAN
              AGED 27 YEARS, S/O. ROSHANBANU,
              BAITTANNOOR HOUSE, CHEMBANGOT PARAMBA,
              KADAVATH ROAD, WEST MANGAVU,
              THIRUVANNUR P.O.,, PIN - 673029


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
04.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 O.P.(C) No. 848 of 2024


                                      ..3..




                           JUDGMENT

The limited prayer in this original petition is to give a direction to the

IIIrd Additional District Court, Thrissur to dispose of Ext.P1 within a time

frame.

2. Having heard the learned counsel for the petitioner and

considering the facts and circumstances of the case, the IIIrd Additional

District Court, Thrissur is directed to dispose of Ext.P1 within a period of

three months.

The original petition is disposed of as above.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..4..

APPENDIX OF OP(C) 848/2024

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE IA NO. 3/2023 IN LAR NO.

93/2022 DATED 29/11/2023 PENDING ON THE FILES OF HON'BLE IIIRD ADDITIONAL DISTRICT COURT, THRISSUR