Hotel Grande Iris vs State Of Kerala
2024 Latest Caselaw 9313 Ker

Kerala High Court

Hotel Grande Iris vs State Of Kerala on 3 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                        PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 3RD DAY OF APRIL 2024/14TH CHAITHRA, 1946
                 WP(C) NO. 8679 OF 2024
PETITIONERS:

    1    HOTEL GRANDE IRIS,
         SULTHAN BATHERY 673592,
         REPRESENTED BY ITS PROPRIETOR
         HAREENDRANCHAKKODI, HARISREE,
         KUNNINUMEETHAL, 6TH MILE,
         KOTTAYAMPOYIL P.O., PATHAYAKUNNU,
         THALASSERY, KANNUR, PIN - 670691
    2    HOTEL EMPEROR,
         SULTANBETHERY LEISURE LLP
         SULTHANBATHERY 673592,
         REPRESENTED BY ITS MANAGING PARTNER GEORGE
         THOMAS, ELAVUNKAL HOUSE, 7TH MILE,
         THALIPARAMBA, KANNUR, PIN - 670141
    3    THE RESORT,
         SULTHANBATHERY 673592,
         REPRESENTED BY ITS MANAGING DIRECTOR
         ISSAC JOSE, KUREETHADAM HOUSE,
         MANTHONDIKUNNU, SULTHAN BATHERY P.O.,
         WAYANAD, PIN - 673592

         BY ADVS.
         THOMAS ABRAHAM
         MERCIAMMA MATHEW
         ASWIN.P.JOHN
         R.ANANTHAPADMANABAN
         PAUL BABY
         SWATHY A.P.
         THARA ELIZABETH THOMAS


RESPONDENTS:

    1    STATE OF KERALA,
         REPRESENTED BY ITS SECRETARY,
         TAXES DEPARTMENT, GOVERNMENT OF KERALA,
         SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 69500
 W.P.(C) No.8679/2024
                            :2:


    2     COMMISSIONER OF EXCISE,
          EXCISE COMMISSIONERATE,
          VIKAS BHAVAN P.O., NANDHAVANAM,
          THIRUVANANTHAPURAM, PIN - 695033
    3     DEPUTY EXCISE COMMISSIONER,
          WAYANAD, OFFICE OF THE DEPUTY EXCISE
          COMMISSIONER, MUNDERI TOWER, MUNDERI,
          KALPETTA, WAYANAD, PIN - 673121
    4     DEPUTY COLLECTOR (GENERAL)
          (ADDITIONAL DISTRICT MAGISTRATE)
          WAYANAD, DISTRICT COLLECTORATE,
          CIVIL STATION, NORTH KALPETTA P.O.,
          WAYANAD, PIN - 673122
    5     DISTRICT POLICE CHIEF,
          WAYANAD, OFFICE OF THE DISTRICT POLICE CHIEF,
          MUTTIL, NORTH KALPETTA P.O.,
          WAYANAD, PIN - 673121
    6     CIRCLE INSPECTOR OF EXCISE,
          SULTHANBATHERY, OFFICE OF THE EXCISE CIRCLE,
          NEENA ESTATE BUILDING,
          MEENANGADI P.O.,
          WAYANAD, PIN - 673591

          BY ADV.
          SRI.S.GOPINATHAN, SR. GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP       FOR
ADMISSION ON 03.04.2024, THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.8679/2024
                                 :3:




                          JUDGMENT

Dated this the 3rd day of April, 2024

The counsel for the petitioners submits that due

to subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH JUDGE SR