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Gokul.G.Nath vs Sri.P.P.Udayasimhan
2024 Latest Caselaw 9265 Ker

Citation : 2024 Latest Caselaw 9265 Ker
Judgement Date : 3 April, 2024

Kerala High Court

Gokul.G.Nath vs Sri.P.P.Udayasimhan on 3 April, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
    WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
                         CON.CASE(C) NO. 754 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.23469 OF 2023 OF HIGH
COURT OF KERALA
PETITIONER:

             GOKUL.G.NATH
             AGED 34 YEARS
             RESIDING AT GOLKANDAM S.L. PURAM (P.O), ALAPPUZHA, PIN
             - 688523
             BY ADVS.
             KALEESWARAM RAJ
             CHINNU MARIA ANTONY
             THULASI K. RAJ


RESPONDENT:

             SRI.P.P.UDAYASIMHAN,
             AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONER
             SECRETARY, THANEERMUKKAM GRAMAPANCHAYAT, THANEERMUKKAM
             P.O., ALAPPUZHA, PIN - 688527
OTHER PRESENT:

             SRI. T.R. RANJITH (PP)


     THIS     CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 754 OF 2024
                                2

               BECHU KURIAN THOMAS, J.
               -----------------------------------------
               Con.Case(C) No. 754 of 2024
               ----------------------------------------
            Dated this the 3rd day of April, 2024


                          JUDGMENT

Learned counsel for the petitioner as well as the respondents

submitted that the order dated 17-11-2023 in W.P.(C)No.23469 of

2023 has been complied with.

Accordingly, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM CON.CASE(C) NO. 754 OF 2024

APPENDIX OF CON.CASE(C) 754/2024

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE INTERIM ORDER DATED 17.11.2023 IN W.P(C)NO. 23469/2023 PASSED BY THE HON'BLE COURT.

Annexure II TRUE COPY OF THE LEGAL NOTICE DATED 25.11.2023 ON BEHALF OF THE PETITIONER TO THE SECRETARY, THANNEERMUKKAM GRAMA PANCHAYAT. Annexure III TRUE COPY OF THE INTERIM ORDER DATED 08.02.2024 IN W.P(C)NO. 23469/2023 PASSED BY THE HON'BLE COURT. TRUE COPY

 
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