Citation : 2024 Latest Caselaw 9171 Ker
Judgement Date : 3 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE EASWARAN S.
WEDNESDAY, THE 3RD DAY OF APRIL 2024 / 14TH CHAITHRA, 1946
WP(C) NO. 22553 OF 2018
PETITIONER:
MADHUSUDHANAN.P.V
AGED 48 YEARS, S/O.KUNHIANANDAN NAIR P.V.,
RESIDING AT BHARATHANJALI HOUSE, KOYILANDY,
KOZHIKODE DISTRICT, PIN- 673 305.
BY ADV
SRI.M.G.SREEJITH
RESPONDENTS:
1 STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
VIDYA BHAVAN, POOJAPPURA, THIRUVANANTHAPURAM-12,
PIN- 695 012.
2 THE DIRECTOR
STATE COUNCIL OF EDUCATIONAL RESEARCH AND
TRAINING(SCERT),VIDYA BHAVAN, POOJAPPURA,
THIRUVANANTHAPURAM-12,PIN- 695 012.
3 STATE EDUCATIONAL RESEARCH TRAINING SAMITHI
VIDYA BHAVAN, POOJAPPURA, THIRUVANANTHAPURAM-12,
PIN- 695 012,
REPRESENTED BY ITS DIRECTOR.
BY ADV:
SRI. BIMAL. K. NATH, Sr. G. P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 22553 OF 2018 -2-
JUDGMENT
The matter pertains to appointment of Assistant
Professors in the State Council of Educational Research
and training.
When the matter is taken up for consideration
today, the learned counsel for respondent Nos.1 and 2
submits that subsequent notification was issued, for
which the petitioner did not apply, therefore he was not
considered for appointment. Recording the aforesaid
submission, the writ petition is closed as infructuous.
Sd/-
EASWARAN S. JUDGE
vv
APPENDIX OF WP(C) 22553/2018
PETITIONER EXHIBITS
EXT P1 TRUE PHOTOCOPY OF THE MASTER DEGREE CERTIFICATE DATED 23/12/14 ISSUED BY BHARATHIDASAN UNIVERSITY.
EXT P2 TRUE PHOTOCOPY OF THE UGC NET RESULT EXAMINATION CONDUCTED BY CBSE IN JUNE 2015.
EXT P3 TRUE PHOTOCOPY OF THE NOTIFICATION DATED 07/12/17 ISSUED BY THE 2ND RESPONDENT.
EXT P4 TRUE PHOTOCOPY OF THE FORWARDING LETTER NO.A-4/28446/2017 OF THE DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE.
EXT P5 TRUE PHOTOCOPY OF THE CALL LETTER (INTIMATION) NO.ADMN/1/2434/2014/S.C.E.R.T DATED 30/01/2018 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
EXT P6 TRUE PHOTOCOPY OF THE LETTER NO.ADMN 1/2177/2018/S.C.E.R.T DATED 23/06/2018 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER OF THE 2ND RESPONDENT TO ONE OF THE CANDIDATES.
EXT P7 TRUE PHOTOCOPY OF THE LETTER DATED 25/06/18 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXT P8 TRUE PHOTOCOPY OF THE NOTIFICATION NO.
NIL DATED --.06.2018 ISSUED BY THE 2ND RESPONDENT FOR SELECTION OF ASSISTANT PROFESSORS/RESEARCH OFFICERS.
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