S.R. Venugopala Prabhu vs The Registrar Of Firms
2024 Latest Caselaw 9019 Ker

Kerala High Court

S.R. Venugopala Prabhu vs The Registrar Of Firms on 1 April, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        MONDAY, THE 1ST DAY OF APRIL 2024 / 12TH CHAITHRA, 1946
                        WP(C) NO. 5192 OF 2022


PETITIONERS:

    1       S.R. VENUGOPALA PRABHU, AGED 78 YEARS,
            S/O RANGANATHAPRABHU, ARULJOTHI, MULLASSERY
            CANAL ROAD, KOCHI ERNAKULAM P.O, PIN - 682011

    2       P.S.SYAMALATHA, AGED 71 YEARS, W/O S.R.VENUGOPALA
            PRABHU, ARULJOTHI, MULLASSERY CANAL ROAD, KOCHI
            ERNAKULAM P.O., PIN - 682011

    3       MURALIKRISHNA PRABHU, AGED 43 YEARS,
            S/O S.R.VENUGOPALA PRABHU, ARULJOTHI, MULLASSERY
            CANAL ROAD, KOCHI, ERNAKULAM P.O.,PIN - 682011

            BY ADVS.
            REJI GEORGE
            NASEER MOIDU
            BINOY DAVIS
            SAISANKAR.S


RESPONDENTS:

            THE REGISTRAR OF FIRMS, VANCHIYOOR P.O,
            THIRUVANANTHAPURAM, PIN - 695035



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 5192/22
                                  2




                         JUDGMENT

When this matter was called today, the learned counsel for

the petitioner submitted that he has been instructed not to press

this Writ Petition.

Consequently, this Writ Petition is dismissed as being not

pressed.

Sd/-

RR                                    DEVAN RAMACHANDRAN
                                             JUDGE