Kerala High Court
Preethy Mariam Philip vs The State Of Kerala on 30 April, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 30TH DAY OF APRIL 2024 / 10TH VAISAKHA, 1946
WP(C) NO. 16602 OF 2024
PETITIONER:
PREETHY MARIAM PHILIP, AGED 28 YEARS
WIFE OF ABU ABRAHAM, UPPER PRIMARY SCHOOL TEACHER,
L M HIGH SCHOOL, VENMONY, MAVELIKKARA, ALAPPUZHA
DISTRICT, PIN - 690101
BY ADV V.A.MUHAMMED
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL
SECRETARY TO GOVERNMENT, GENERAL EDUCATION
DEPARTMENT, SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 THE DISTRICT EDUCATIONAL OFFICER
MAVELIKKARA, ALAPPUZHA DISTRICT, PIN - 690101
4 THE MANAGER, CATHOLICATE & M D SCHOOLS, DEVALOKAM,
KOTTAYAM DISTRICT, PIN - 686004
5 THE HEADMASTER, L M HIGH SCHOOL, VENMONY,
MAVELIKKARA, ALAPPUZHA DISTRICT, PIN - 690101
SRI. ARUN AJAY SHANKAR-GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C).No.16602/2024
-:2:-
JUDGMENT
The petitioner was appointed as UPST from 19.09.2022.
The 3rd respondent declined the approval stating that the
petitioner has not studied Malayalam as per Exts. P2 and P3.
2. According to the petitioner, in the light of Exts. P12
and P13 her appointment covered by Ext.P1 is liable to be
approved. Assailing Exts. P2 and P3 orders, the petitioner filed
Ext.P16 representation before the 1 st respondent. The limited
prayer of the petitioner is to give a direction to the 1 st respondent
to dispose of Ext.P16.
Having heard the learned counsel for the petitioner and the
learned Government Pleader, this writ petition is disposed of with
a direction to the 1st respondent to consider and pass appropriate
orders on Ext.P16, after hearing the petitioner and taking note of
Exts.P12 to P15, within a period of three months from the date of
receipt of a copy of this judgment.
sd/-
DR. KAUSER EDAPPAGATH
JUDGE
kp
APPENDIX OF WP(C) 16602/2024
PETITIONER EXHIBITS
Exhibit P-1 TRUE COPY OF THE APPOINTMENT ORDER NO.
P.31/671/22 DATED 19.09.2022
Exhibit P-1 (a) TRUE COPY OF THE ORDER NO.
B4/10477/2022/L.DIS DATED 27.12.2022 OFO
THE DEO, THIRUVALLA
Exhibit P-2 TRUE COPY OF THE ORDER NO. B6/41126/2022
DATED 25.09.2023 SO ISSUED BY THE DEO,
MAVELIKKARA
Exhibit P-3 TRUE COPY OF THE ORDER NO. B6/57539/2023
DATED 25.03.2024 ISSUED BY THE DEO,
MAVELIKKARA
Exhibit P-4 TRUE COPY OF THE SECONDARY SCHOOL
EXAMINATION CERTIFICATE DATED 31.05.2011
Exhibit P-5 TRUE COPY OF SENIOR SCHOOL CERTIFICATE
EXAMINATION 2013 DATED 27.05.2013
Exhibit P-6 TRUE COPY OF THE BA DEGREE CERTIFICATE
ISSUED BY THE UNIVERSITY OF KERALA DATED
16.06.2017
Exhibit P-7 TRUE COPY OF THE B.ED CERTIFICATE DATED
24.10.2018 ISSUED BY THE M G UNIVERSITY
Exhibit P-8 TRUE COPY OF THE KTET-II CERTIFICATE
(LANGUAGE II MALAYALAM) DATED 08.07.2019
Exhibit P-9 TRUE COPY OF THE KTET III CERTIFICATE
DATED 24.06.2019
Exhibit P-10 TRUE COPY OF THE SET CERTIFICATE DATED
31.05.2021
Exhibit P-11 TRUE COPY OF THE P G CERTIFICATE (MA)
DATED 23.11.2021
Exhibit P-12 TRUE COPY OF THE G.O. (MS.) NO.
19/2023/GEDN (JA) DATED 24.2.2023
Exhibit P-13 TRUE COPY OF THE G.O. (RT.) NO.
8126/2023/GEDN (B) DATED 20.12.2023
Exhibit P-14 RUE COPY OF THE G.O. (P) NO.
3/2019/G.EDN. DATED 28.02.2019
Exhibit P-15 TRUE COPY OF THE CIRCULAR NO.
J2/57/2019/G.EDN. DATED 08.03.2019
Exhibit P-16 TRUE COPY OF THE REVISION PETITION DATED
30.03.2024
