Vineeth T vs Jagadamma
2024 Latest Caselaw 11707 Ker

Kerala High Court

Vineeth T vs Jagadamma on 25 April, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MRS. JUSTICE C.S. SUDHA

   THURSDAY, THE 25TH DAY OF APRIL 2024 / 5TH VAISAKHA, 1946

                         RFA NO. 567 OF 2016

AGAINST THE JUDGMENT AND DECREE DATED 26.10.2015 IN OS NO.308 OF
        2013 ON THE FILE OF ADDITIONAL SUB COURT,KOTTAYAM

APPELLANTS/PLAINTIFFS:
    1     VINEETH T
          AGED 40 YEARS,
          S/O.C.P.THANKAPPAN, KSHB FLATS,
          FLAT NO. 7, TC. 6/1500 (8),
          PTP NAGAR, PTP P.O., VATTIYOOR KARA,
          VATTIYOOR VILLAGE, THIRUVANANTHAPURAM TALUK,
          THIRUVANANTHAPURAM DISTRICT.
    2     BINOD T.
          AGED 38 YEARS, S/O.THANKAPPAN PANAYARA WARD, BSNRA-E-
          12, MUKKOLACKAL P.O., KODUPPANAKKUNNU KARA,
          KODAPPANAKUNNU VILLAGE, THIRUVANANTHAPURAM DISTRICT.

          BY ADV MATHEW JAMES



RESPONDENTS/DEFENDANTS:

    1     JAGADAMMA
          AGED 72, VETTIKATTU HOUSE, (SOBHA NIVAS),
          CHANNANICKADU KARA, PANACHICKADU VILLAGE,
          KOTTAYAM TALUK - 686 001.
    2     SREEKUMAR
          AGED 46, S/O.JAGADAMMA,
          VETTIKKATTU HOUSE, (SOBHA NIVAS),
          CHANNANICKADU KARA, PANACHICKADU VILLAGE,
          KOTTAYAM TALUK - 686 006.
    3     DR.SREELATHA
          AGED 44, D/O.JAGADAMMA, VETTIKATTU HOUSE,
          (SOBHA NIVAS), CHANNANICKADU KARA,
          PANACHICKADU VILLAGE, KOTTAYAM TALUK - 686 001.
    4     SREEKALA
          AGED 42, D/O.JAGADAMMA,
          VETTIKATTU HOUSE, (SOBHA NIVAS),
          CHANNANICKADU KARA,
          PANACHICKADU VILLAGE,
          KOTTAYAM TALUK - 686 001.
 R.F.A.No.567 of 2016
                                      2

      5        ARCHEESH NAIR
               AGED 17, MINOR, S/O.SURESH KUMAR P.G.,
               VARA 230 KARTHIKAYIL, MULAMOOD LANE,
               ARAPPURA ROAD, VATTIYOORKAVU KARA,
               VATTIYOORKAVU VILLAGE,
               THIRUVANANTHAPURAM DISTRICT - 695 013.
      6        JAYARAJ
               AGED 39, RESIDING AT 12B, ASSET HOME,
               EDACHIRA BHAGOM, KAKKANAD KARA,
               ERNAKULAM DISTRICT - 682 030.
      7        C.P.THANKAPPAN
               AGED 68 YEARS, KSHB FLAT, FLAT NO. 7,
               TC 6/1500 (8), PT.P.NAGAR, PTP P.O.,
                VATTIYOORKAVU VILLAGE, VATTIYOORKAVU KARA,
               THIRUVANANTHAPURAM DISTRICT - 695 013.
      8        USHA SREEDHAR
               AGED 50, W/O.SREEDHAR, KOOVAPARAMBU HOUSE,
               CHANNANICKADU KARA PANACHIKADU VILLAGE,
               KOTTAYAM TALUK - 686 001.
      9        RAJI
               AGED 25, D/O.USHA SREEDHAR, KOOAPARAMBU HOUSE,
               CHANNANICKADU KARA PANACHIKADU VILLAGE,
               KOTTAYAM TALUK - 686 001.
     10        RAGHAVANAN
               AGED 23, S/O.USHA SREEHAR, KOOVAPARAMBU HOUSE,
               CHANNANICKADU KARA PANACHIKADU VILLAGE,
               KOTTAYAM TALUK 686 001.
     11        REMYA
               AGED 20, D/O.USHA SREEDHAR, KOOVAPARAMBU HOUSE,
               CHANNANICKADU KARA PANACHIKADU VILLAGE,
               KOTTAYAM TALUK - 686 001.
     12        K.K.NARAYANAKURUP
               AGED 60 YEARS, RESIDING AT PALAZHIYIL MARKET P.O.,
               VELOORKUNNU CLUB ROAD, MUVATTUPUZAHA TALUK,
               ERNAKULAM DISTRICT - 686 673.

               BY ADVS.
               SRI.R.KRISHNA RAJ
               SMT.SEETHA.S.
               SRI.SURIN GEORGE IPE



        THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION
ON 25.04.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R.F.A.No.567 of 2016
                                         3




                                C.S.SUDHA, J.
                ----------------------------------------------------
                            R.F.A.No.567 of 2016
                ----------------------------------------------------
                   Dated this the 25th day of April 2024

                              JUDGMENT

The learned counsel for the appellants submits that the

appeal is not pressed. Hence the appeal is dismissed as not

pressed.

Sd/-

C.S.SUDHA JUDGE

Jms