Citation : 2024 Latest Caselaw 11585 Ker
Judgement Date : 23 April, 2024
WP(C) No.13875/2024 1/3 Order Date : 23-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
IA.NO.1/2024 IN WP(C) NO. 13875 OF 2024
PETITIONERS:
1. KABEER, AGED 42 YEARS, SON OF MOIDEEN, KANJHIRAPPALAN HOUSE,
KARIPPOL P.O., ATHAVANADU, MALAPPURAM (OWNER OF TIPPER LORRY BEARING
REGISTRATION NO. KL-56-B-6393) , PIN - 676552
2. MAJEED, AGED 47 YEARS, SON OF MOIDEEN, THATTARI HOUSE, THOZHUVANUR,
VATTAPARA, KATTIPARUTHI, MALAPPURAM (OWNER OF TIPPER LORRIES BEARING
REGISTRATION NO. KL-58-F-1544 AND KL-58-J-5627) , PIN - 676552
3. ABDUL AZEEZ ,AGED 66 YEARS ,SON OF MUHAMMED HAJI, KILAMANNIL HOUSE,
KURUVA, MALAPURAM (OWNER OF TIPPER LORRY BEARING REGISTRATION NO.
KL-53-P-1787) , PIN - 679338
4. MUBASHIR, AGED 31 YEARS, C/O.SAIDALAVI, ATHIKKATTIL HOUSE,
MATTUMMAL, ATHAVANADU P.O., MALAPPURAM (OWNER OF TIPPER LORRY
BEARING REGISTRATION NO. KL-10-Y-7849), PIN - 676301
RESPONDENTS:
1. THE DISTRICT GEOLOGIST, DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY, MALAPPURAM DISTRICT , PIN - 676511
2. THE INSPECTOR OF POLICE, VALANCHERRY POLICE STATION, MALAPPURAM
DISTRICT , PIN - 675552
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to receive the
additional Exhibit P5 on file and allow this application as prayed for.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of M/S. P.M.ZIRAJ & IRFAN ZIRAJ, Advocates for the petitioners, the court
passed the following:
WP(C) No.13875/2024 2/3 Order Date : 23-04-2024
N. NAGARESH, J.
-----------------------------------------
I.A. No.1 of 2024
IN
WP(C) No.13875 of 2024
------------------------------------------
Dated this the 23rd day of April, 2024
ORDER
This is an application for accepting additional document.
Heard. Allowed.
Sd/-
N. NAGARESH JUDGE Jka/23.04.24 WP(C) No.13875/2024 3/3 Order Date : 23-04-2024
APPENDIX OF WP(C) 13875/2024 Exhibit P1 TRUE COPY OF THE JUDGMENT REPORTED IN UNAIS VS DISTRICT COLLECTOR 2023 (1) KLT 651 Exhibit P2 TRUE COPY OF THE JUDGMENT OF THE DIVISION BENCH OF THIS HONOURABLE COURT DATED 29.3.2023 IN W.A.NO.609 OF 2023 Exhibit P3 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 4.4.2023 IN WP(C) NO.11862 OF 2023 Exhibit P4 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 20.7.2023 IN WP(C) NO.23536 OF 2023 Exhibit P5 TRUE COPY OF THE SEIZURE MAHASAR DATED 28.3.2024 PREPARED BY THE SECOND RESPONDENT
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