Kerala High Court
Sansco Technologies Kerala Pvt. Ltd vs Sri. Saneesh P.M on 23 April, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
WP(C) No.16229/2024 1/3 Order Date : 23-04-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
WP(C) NO. 16229 OF 2024
PETITIONER:
SANSCO TECHNOLOGIES KERALA PVT. LTD., FORMERLY OPPO ELECTRONICS
KERALA PVT LTD), BANERJI ROAD, (67/6446), NEAR HIGH COURT OF KERALA,
ERNAKLAM, REPRESENTED BY ITS SENIOR MANAGER, PRAVEEN .R., PIN -
682031
RESPONDENTS:
1. SRI. SANEESH P.M, PANIKKASSERY HOUSE, CHALAKUDY P.O, THRISSUR, PIN -
680307
2. THE DEPUTY LABOUR OFFICER, OFFICE OF THE DISTRICT LABOUR OFFICER,
CIVIL STATION, ERNAKULAM, KAKKANADU, PIN - 682030
3. THE DEPUTY LABOUR COMMISSIONER, OFFICE OF THE DEPUTY LABOUR
COMMISSIONER, CIVIL STATION, ERNAKULAM, KAKKANADU, PIN - 682030
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay the operation and implementation of Ext P13 order of the
3rd respondent dated 17.01.2024 and also the proceedings in sac no.
2(c)/21 pending disposal of the writ petition(civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI, JOSON MANAVALAN, KURYAN THOMAS,
PAULOSE C. ABRAHAM, RAJA KANNAN, JAI MOHAN & SHILPI M.LAL, Advocates for
the petitioner, the court passed the following:
WP(C) No.16229/2024 2/3 Order Date : 23-04-2024
N.NAGARESH, J.
------------------------------------------------
W.P.(C) No.16229 of 2024
-------------------------------------------------
Dated this the 23rd day of April, 2024
ORDER
Admit.
2. Issue urgent notice by speed post to the 1st
respondent. Government Pleader takes notice for respondents 2
and 3.
3. There will be an interim order as prayed for, for a
period of one month.
Post on 23.05.2024.
Sd/-
N.NAGARESH
JUDGE
hmh
WP(C) No.16229/2024 3/3 Order Date : 23-04-2024
APPENDIX OF WP(C) 16229/2024
Exhibit P1 TRUE COPY OF THE CHART SHOWING THE ALLOCATION OF OUTLET
AND THE SALES PROMOTERS DEPLOYED AT EACH OUTLET UNDER
THE 1ST RESPONDENT
Exhibit P2 TRUE COPY OF YHE PRINT OUTS OF LEAVE APPLICATION DATED
07.06.2020 FILED BY SALES PROMOTERS NAMED
AMBADYKANNANKUTTETHUPADAMJAYAN(WITH RELEVANT
RECOMMENDATION)
Exhibit P3 TRUE COPY OF THE OEC SHUFFLING APPROVAL
Exhibit P4 TRUE COPY OF THE EMAIL DATED 11.05.2020
Exhibit P5 TRUE COPY OF THE SHOW CAUSE NOTICE DATED 09.09.2020
ISSUED BY PHE PETITIONER TO THE 1ST RESPONDENT
Exhibit P6 TRUE COPY OF THE EXPLANATION DATED 12.09.2020 SUBMITTED
BY THE 1ST RESPONDENT
Exhibit P7 TRUE COPY OF THE APPLICATION DATED 28.01.2021 FILED BY
THE 1ST RESPONDENT BEFORE THE 3RD RESPONDENT
Exhibit P8 TRUE COPY OF THE STATEMENT DATED 18.03.2021 SUBMITTED
BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P9 TRUE COPY OF THE ORDER PASSED BY THE 3RD RESPONDENT IN
SAC NO. 2 (C) /2021 DATED 18.03.2022 (ALONG WITH TRUE
TRANSLATION)
Exhibit P10 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP
(C ) NO. 13548 OF 2022 DATED 14.07.2022
Exhibit P11 TRUE COPY OF THE ADDITIONAL COUNTER STATEMENT DATE
31.12.2022 FILED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT IN SAC NO. 2(C)/2021 WITHOUT ANNEXURES)
Exhibit P12 TRUE COPY OF THE REPLY STATEMENT DATED NIL .12.2022
FILED BY THE 1ST RESPONDENT BEFORE THE AUTHOURITY
Exhibit P13 TRUE COPY OF THE ORDER OF THE 3RD RESPONDENT DATED
17.01.2024 IN SAC NO. 2(C)/21
