Sri.Sivaprasad vs Anitha Sunil, W/O.Sunil Kumar
2024 Latest Caselaw 11555 Ker

Kerala High Court

Sri.Sivaprasad vs Anitha Sunil, W/O.Sunil Kumar on 23 April, 2024

Author: V.G.Arun

Bench: V.G.Arun

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                    THE HONOURABLE MR.JUSTICE V.G.ARUN
                                    &
                    THE HONOURABLE MR. JUSTICE S.MANU
          Tuesday, the 23rd day of April 2024 / 3rd Vaisakha, 1946
                             WA NO. 585 OF 2024
   AGAINST THE JUDGMENT DATED 15/03/2024 IN WP(C) 3210/2024 OF THIS COURT
APPELLANT(S)/RESPONDENT NO.6,7,8,9,10,11 AND 12:

  1. SRI.SIVAPRASAD THULASI VILASOM, KUREEPUZHA, KOLLAM, PIN - 691601
  2. SMT.MINI THULASI VILASOM, KUREEPUZHA, KOLLAM, PIN - 691601
  3. SRI.SHAJAHAN NADUVATHAZHIKATHU KIZHAKKATHIL, KUREEPUZHA, KOLLAM, PIN
     - 691601
  4. SRI.SANAL KUMAR KOTTARA KIZHAKKATHIL, KUREEPUZHA, KOLLAM, PIN -
     691601
  5. SRI.BIJU KOTTARA KIZHAKKATHIL, KUREEPUZHA, KOLLAM, PIN - 691601
  6. SRI.PANKAJAKSHAN SONU NIVAS, KUREEPUZHA, KOLLAM, PIN - 691601
  7. SMT.RAJESWARI KOTTARA KIZHAKKATHIL, KUREEPUZHA, KOLLAM, PIN - 691601

BY ADVS.M/S. C.UNNIKRISHNAN,NIDHI BALACHANDRAN,VIJAYAKRISHNAN S
MENON,UTHARA A.S, GOUTHAM KRISHNA U.B,VIVEK NAIR,SRUTHI
SINDHU,RADHAKRISHNAN M.R

RESPONDENT(S)/PETITIONER AND RESPONDENTS 1-5:

  1. ANITHA SUNIL, W/O.SUNIL KUMAR AGED 53 YEARS QUILON ROCK PRODUCTS,
     RESIDING AT TRIPTHY, PANKONAM, MUKHATHALA P.O., KOLLAM, PIN - 691577
  2. STATE POLICE CHIEF POLICE HEAD QUARTERS, VAZHUTHACAUD,
     THIRUVANANTHAPURAM, PIN - 695014
  3. CITY POLICE COMMISSIONER KOLLAM CITY, DISTRICT POLICE HEADQUARTERS,
     KOLLAM, PIN - 691001
  4. ASSISTANT POLICE COMMISSIONER KOLLAM CITY, DISTRICT POLICE
     HEADQUARTERS, KOLLAM, PIN - 691001
  5. STATION HOUSE OFFICER ANCHALUMOOD POLICE STATION, ANCHALUMOOD P.O.,
     KOLLAM, PIN - 691601
  6. THE ENVIRONMENTAL ENGINEER KERALA STATE POLLUTION CONTROL BOARD,
     DISTRICT OFFICE, USHUS BUILDING, CHAMAKKADA, KOLLAM, PIN - 691001

BY ADV.B. MOHANLAL FOR R1

GOVERNMENT PLEADER FOR R2 TO R5

     This Writ Appeal coming on for orders along with connected case on
23/04/2024 upon perusing the appeal memorandum, the court on the same day
passed the following:
                         V.G.ARUN & S.MANU, JJ.
                      ----------------------------------
                        W.A.Nos.522 & 585 of 2024
                     -----------------------------------
                   Dated this the 23rd day of April, 2024

                                   ORDER

V.G.Arun, J.

The Environmental Engineer, Pollution Control Board,

Kollam shall inspect the site where the petitioner in

W.P.(C)No.3210 of 2024 is conducting the business and

report whether the directions of the Pollution Control Board

have been complied with.

Post on 05.06.2024.

Sd/-

V.G.ARUN, JUDGE

Sd/-

S.MANU, JUDGE

skj

23-04-2024 /True Copy/ Assistant Registrar