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Albin.D vs Iylin.A.S
2024 Latest Caselaw 11392 Ker

Citation : 2024 Latest Caselaw 11392 Ker
Judgement Date : 19 April, 2024

Kerala High Court

Albin.D vs Iylin.A.S on 19 April, 2024

OP(Crl.) No.336/2024                          1/3




                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                         THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
                  Friday, the 19th day of April 2024 / 30th Chaithra, 1946
                                  OP(CRL.) NO. 336 OF 2024

     ORDER DATED 01/03/2024 IN CMP.NO.1/2023 IN MC.NO.33/2023 OF FAMILY COURT,
                                   NEYYATTINKARA


   PETITIONER/COUNTER PETITIONER IN CMP.NO.1 OF 2023/RESPONDENT IN MC.NO.33/2023:


             ALBIN D.,

             AGED 48 YEARS, S/O.DEVADASAN, IYLIN BHAVAN, KILIYOOR,

             VELLARADA P.O., VELLARADA VILLAGE, NEYYATTINKARA TALUK,

             THIRUVANANTHAPURAM DISTRICT, PIN - 695505


   RESPONDENT/PETITIONER IN CMP.NO.1 OF 2023/PETITIONER IN MC.NO.33/2023:


             IYLIN A.S.,

             W/O ALBIN C., MANGALA BHAVAN, DARPA, DALUMUGHAM P.O.,

             VELLARADA VILLAGE, NEYYATTINKARA TALUK, THIRUVANANTHAPURAM,

             PIN - 695125


            Petition praying that in the circumstances stated in the affidavit

   filed therewith the High Court be pleased to stay the operation of

   Exhibit-P5 Order/Judgment dated 1.3.2024 in CMP.No.1/2023 in MC.No.33/2023

   of the Family Court, Neyyattinkara, pending disposal of the Original

   Petition (Crl.).



             This OP(Criminal) coming on for admission upon perusing the

   petition and the affidavit filed in support thereof, and upon hearing the

   arguments of M/S.R.T.PRADEEP, P.BIJIMON, M.BINDUDAS, ABIN P.SHAJU, SURAJ

   S.KUMAR and NIRANJAN T.PRADEEP, Advocates for the petitioner, the court

   passed the following:
 OP(Crl.) No.336/2024                         2/3

                                         ORDER

Issue notice to the respondent by speed post returnable within two

weeks.

There will be an interim stay of the operation of Ext.P5

order/judgment dated 01/03/2024 in CMP.No.1/2023 in MC.No.33/2023 of the

Family Court, Neyyattinkara for a period of two months.

Sd/- C.PRATHEEP KUMAR, JUDGE

19-04-2024 /True Copy/ Assistant Registrar

EXHIBIT IN OP(CRL.)NO.336/2024

EXHIBIT P5 TRUE COPY OF ORDER/JUDGMENT DATED 1.3.2024 IN CMP.NO.1/2023 IN MC.NO.33/2023 OF THE FAMILY COURT, NEYYATTINKARA.

 
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