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P. K. Sreenivasan vs Canara Bank
2024 Latest Caselaw 11379 Ker

Citation : 2024 Latest Caselaw 11379 Ker
Judgement Date : 19 April, 2024

Kerala High Court

P. K. Sreenivasan vs Canara Bank on 19 April, 2024

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
    THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
FRIDAY, THE 19TH DAY OF APRIL 2024 / 30TH CHAITHRA, 1946
                WP(C) NO. 13632 OF 2023
PETITIONERS:

    1    P. K. SREENIVASAN
         AGED 59 YEARS, PROPRIETOR, M/S. VASTHUKAM,
         2ND FLOOR, REVATHY COMPLEX, CIVIL LANE,
         WEST FORT, THRISSUR, PIN - 680 004.

    2    M/S. VASTHUKAM
         AGED 59 YEARS, PROPRIETARY FIRM 2ND FLOOR,
         REVATHY COMPLEX, CIVIL LANE, WEST FORT,
         THRISSUR REPRESENTED BY ITS SOLE PROPREITOR
         P.K. SREENIVASAN, PIN - 680 004.

         BY ADVS.
              AJIT JOY
              ANEESH JAMES
              SAYUJYA

RESPONDENTS:

    1    CANARA BANK
         THRISSUR WEST PALACE ROAD BRANCH, 1ST FLOOR,
         SREE KRISHNA BUILDING, THRISSUR, KERALA.
         REPRESENTED BY ITS CHIEF MANAGER,
         PIN - 680 022.

    2    CANARA BANK
         HEAD OFFICE, NO.112, JC ROAD, BANGALURU.
         REPRESENTED BY ITS MANAGING DIRECTOR AND CEO.,
         PIN - 560 002.

    3    BHARAT SANCHAR NIGAM LTD.
         BHARAT SANCHAR BHAVAN, HCM LANE, JANPATH,
         NEW DELHI. REPRESENTED BY ITS CHAIRMAN AND
         MANAGING DIRECTOR., PIN - 110 001.
 W.P.(C) No.13632 of 2023
                                   :2:


    4          CHIEF GENERAL MANAGER
               BHARAT SANCHAR NIGAM LTD., POST OFFICE ROAD,
               KURUPPAM, THEKKINKADU MAIDAN, THRISSUR,
               KERALA., PIN - 680 001.

    5          RESERVE BANK OF INDIA
               CONSUMER EDUCATION AND PROTECTION DEPARTMENT,
               1ST FLOOR, AMAR BUILDING SIR P.M. ROAD,
               MUMBAI. REPRESENTED BY CHIEF GENERAL MANAGER,
               PIN - 400 001.

    6          INSPECTOR AND STATION HOUSE OFFICER (SHO),
               CYBER CRIME POLICE STATION, THRISSUR,
               PIN - 680 001.

    7          ICICI BANK
               ICICI BANK TOWERS, BANDRA KURLA COMPLEX,
               MUMBAI . REPRESENTED BY ITS MANAGING DIRECTOR
               AND CEO., PIN - 400 051.

               BY ADVS.
                    GOPIKRISHNAN NAMBIAR M, STANDING COUNSEL
               FOR CANARA BANK
                    T. SANJAY
                    MILLU DANDAPANI
                    LAL K JOSEPH
                    K.JOHN MATHAI(K/413/1984)
                    JOSON MANAVALAN(J-526)
                    KURYAN THOMAS(K/131/2003)
                    PAULOSE C. ABRAHAM(MAH/58/2006)
                    RAJA KANNAN(K/356/2008)
                    SURESH SUKUMAR(K/634/1997)
                    ANZIL SALIM(K/000447/2018)

        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION       ON   19.04.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.13632 of 2023
                                :3:



                           JUDGMENT

Dated this the 19th day of April, 2024

The learned Counsel for the petitioners have filed

not pressed memo stating that the matter is settled out of

court between the parties and the writ petition may be

dismissed as not pressed.

The memo recorded. The writ petition is dismissed as

not pressed.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE AMR

 
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