Ibrahim Haji vs Premdas
2024 Latest Caselaw 11192 Ker

Kerala High Court

Ibrahim Haji vs Premdas on 16 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                         THE HONOURABLE MR.JUSTICE N.NAGARESH
                                          &
                         THE HONOURABLE MR. JUSTICE P.M.MANOJ
            Tuesday, the 16th day of April 2024 / 27th Chaithra, 1946

                                 FAO NO. 114 OF 2023


 EA 89/2022 IN EP 326/2015 IN OS 534/2013 OF ADDITIONAL SUB COURT, IRINJALAKUDA

                                         --


APPELLANT/PETITIONER/JUDGMENT DEBTOR:


IBRAHIM HAJI, AGED 80 YEARS, S/O THULUVANCHERY KUNJUMOYTHEEN,


PADINJARE VEMBALLUR DESOM, SREENARAYANAPURAM VILLAGE, KODUNGALLUR


TALUK, PIN - 688 582.


BY ADV K.SURESH BABU


RESPONDENT/RESPONDENT/DECREE HOLDER:


PREMDAS, AGED 55 YEARS, S/O KULANGARA GANGADHARAN, KAIPAMANGALAM


DESOM & VILLAGE, KODUNGALLUR TALUK , PIN - 680681


BY ADV G.SREEKUMAR (CHELUR)


       This First appeal from orders having come up for orders on
  16.04.2024, upon perusing the appeal memorandum and this court's order
  dated 12/04/2024, the court on the same day passed the following:
                          N. NAGARESH & P.M. MANOJ, JJ.

                    `````````````````````````````````````````````````````````````
                                    FAO No.114 of 2023

                    `````````````````````````````````````````````````````````````
                          Dated this the 16th day of April, 2024

                                            ORDER

~~~~~

Nagaresh, J.

The appellant in FAO has filed a Power of Attorney.

2. Registry is directed to forward the Power of Attorney to

the Mediation Centre.

Post on 24.05.2024.

Sd/-

N. NAGARESH, JUDGE

Sd/-

P.M. MANOJ, JUDGE

spk

16-04-2024 /True Copy/ Assistant Registrar