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Paul Jose vs Idukki District Co-Operative Bank Ltd. ...
2024 Latest Caselaw 10630 Ker

Citation : 2024 Latest Caselaw 10630 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Paul Jose vs Idukki District Co-Operative Bank Ltd. ... on 11 April, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                    THE HONOURABLE MR.JUSTICE N.NAGARESH
         Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
                   IA.NO.1/2024 IN WP(C) NO. 8614 OF 2024
PETITIONERS:

  1. PAUL JOSE, AGED 47 YEARS, S/O. JOSE KUTTIYANI, KUTTIYANIKKAL HOUSE,
     THODUPUZHA, IDUKKI DISTRICT, PIN - 685581
  2. MANOJ JOSE, AGED 52 YEARS, S/O. JOSE KUTTIYANI, KUTTIYANIKKAL HOUSE,
     THODUPUZHA, IDUKKI DISTRICT REPRESENTED BY POWER OF ATTORNEY HOLDER,
     JOSE KUTTIYANI, S/O. JOSEPH, AGED 85 YEARS, KUTTIYANIKKAL HOUSE,
     THODUPUZHA P.O, IDUKKI DISTRICT, PIN - 685581
  3. MAJU JOSE, AGED 54 YEARS, S/O. JOSE KUTTIYANI, KUTTIYANIKKAL HOUSE,
     THODUPUZHA P.O, IDUKKI DISTRICT, PIN - 685581
  4. JOSE KUTTIYANI, AGED 85 YEARS, S/O. JOSEPH, KUTTIYANIKKAL HOUSE,
     THODUPUZHA P.O, IDUKKI DISTRICT, PIN - 685581

RESPONDENTS:

  1. IDUKKI DISTRICT CO-OPERATIVE BANK LTD. 4334 REP: BY ITS DEPUTY
     GENERAL MANAGER, IDUKKI DISTRICT CO-OPERATIVE BANK LTD, IDUKKI P.O,
     IDUKKI DISTRICT, PIN - 680603
  2. KERALA STATE CO-OPERATIVE BANK LTD (KERALA BANK) CHERUTHONI, IDUKKI,
     REPRESENTED BY ITS MANAGER, PIN - 685602
  3. AUTHORIZED OFFICER, UNDER THE SARFAESI ACT IDUKKI DISTRICT CO-
     OPERATIVE BANK LTD, IDUKKI COLONY P.O., PIN - 685602
  4. AUTHORIZED OFFICER, UNDER THE SARFAESI ACT KERALA STATE CO-OPERATIVE
     BANK LTD, IDUKKI COLONY P.O., PIN - 685602

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to extend the time
limit mentioned in the judgment at least for a period of one month to
enable the petitioners to approach the Debt Recovery Tribunal by filing
appeal.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this court's final order
dated 05.03.2024 and upon hearing the arguments of         SRI. P.V.BABY,
Advocate for the petitioners, the court passed the following:
                           N.NAGARESH, J.
                ------------------------------------------------
                           I.A.No.1 of 2024
                                     in
                     W.P.(C) No.8614 of 2024
              -------------------------------------------------
              Dated this the 11th day of April, 2024

                                 ORDER

Going through the affidavit filed in support of the I.A., I am

not inclined to grant any extension of time.

I.A. is therefore dismissed.

Sd/-

N.NAGARESH JUDGE hmh

 
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