Soudhamani C N vs Varsha.K.P
2024 Latest Caselaw 10424 Ker

Kerala High Court

Soudhamani C N vs Varsha.K.P on 11 April, 2024

Author: P Gopinath

Bench: P Gopinath

OP(Crl.) No.755/2023                          1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                          THE HONOURABLE MR. JUSTICE GOPINATH P.
                 Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
                                  OP(CRL.) NO. 755 OF 2023

                         MC.NO.14/2021 OF GRAMA NYAYALAYA, VAIKOM


   PETITIONERS/2ND AND 4TH RESPONDENTS IN MC:


    1.       SOUDHAMANI C.N., AGED 62 YEARS, W/O.RAJAMANI,

             MEENAKSHI BHAVANAM, KULASEKHARAMANGALAM P.O., TOLL JUNCTION,

             KULASEKHARAMANGALAM VILLAGE, VAIKOM, KOTTAYAM, PIN - 686608

    2.       RAJAMANI, AGED 68 YEARS, S/O.ARUMUGHAM,

             MEENAKSHI BHAVANAM, KULASEKHARAMANGALAM P.O., TOLL JUNCTION,

             KULASEKHARAMANGALAM VILLAGE, VAIKOM, KOTTAYAM, PIN - 686608



             BY SRI.C.R.SURESH KUMAR, Advocate for the petitioner


   RESPONDENTS/PETITIONERS IN MC & 1ST AND 3RD RESPONDENTS IN MC:


    1.       VARSHA K.P., AGED 30 YEARS, W/O.SURESH RAJ,

             RESIDING AT MEENAKSHI BHAVANAM, KULASEKHARAMANGALAM P.O.,

             TOLL JUNCTION, KULASEKHARAMANGALAM VILLAGE, VAIKOM,

             NOW RESIDING AT KAITHAVALAPPIL VEEDU, POOTHOTTA KARA,

             POOTHOTTA P.O., MANAKUNNAM VILLAGE, KANAYANNUR TALUK,

             ERNAKULAM, PIN - 682307

    2.       ETHAN SURESH, S/O.SURESH RAJ, AGED 4 YEARS, MINOR

             REPRESENTED THROUGH HIS MOTHER AND NATURAL GUARDIAN

             VARSHA K.P., AGED 30 YEARS, RESIDING AT MEENAKSHI BHAVANAM,

             KULASEKHARAMANGALAM P.O., TOLL JUNCTION, KULASEKHARAMANGALAM

             VILLAGE, VAIKOM, NOW RESIDING KAITHAVALAPPIL VEEDU,

             POOTHOTTA KARA, POOTHOTTA P.O., MANAKUNNAM VILLAGE,

             KANAYANNUR TALUK, ERNAKULAM, PIN - 682307
 OP(Crl.) No.755/2023                           2/2

    3.       EHAN SURESH

             S/O.SURESH RAJ, AGED 4 YEARS, MINOR

             REPRESENTED THROUGH HIS MOTHER AND NATURAL GUARDIAN

             VARSHA K.P., AGED 30 YEARS, RESIDING AT MEENAKSHI BHAVANAM,

             KULASEKHARAMANGALAM P.O., TOLL JUNCTION, KULASEKHARAMANGALAM

             VILLAGE, VAIKOM, NOW RESIDING KAITHAVALAPPIL VEEDU,

             POOTHOTTA KARA, POOTHOTTA P.O., MANAKUNNAM VILLAGE,

             KANAYANNUR TALUK, ERNAKULAM, PIN - 682307

    4.       SURESH RAJ

             AGED 31 YEARS, S/O.RAJAMANI, MEENAKSHI BHAVANAM,

             KULASEKHARAMANGALAM P.O., TOLL JUNCTION, KULASEKHARAMANGALAM

             VILLAGE, VAIKOM, KOTTAYAM-686608, NOW RESIDING AT

             GN.A TOLL HOSPITAL/MINISTRY OF HEALTH, FUVAH MULAKH, MALDIVES.

    5.       MEENU RAJ

             AGED 29 YEARS, D/O.RAJAMANI, MEENAKSHI BHAVANAM,

             KULASEKHARAMANGALAM P.O., TOLL JUNCTION, KULASEKHARAMANGALAM

             VILLAGE, VAIKOM, KOTTAYAM, PIN - 686608


          OP(Criminal) having come up for orders on 11/04/2024, upon perusing
    the letter dated 21/03/2024 from Nyayadhikari, Grama Nyayalaya, Nanadom,
    Vaikom and this Court's judgment dated 03/11/2023, the court on the same
    day passed the following.


                                          ORDER

This matter has been posted on the basis of a letter issued by the Nyayadhikari, Grama Nyayalaya, Nanadom, Vaikom.

Having regard to the contents of the aforesaid letter dated 21/03/2024, the time for disposal of MC.No.14/2021 on the file of that court is extended by a period of one month from today.

Sd/- GOPINATH P., JUDGE

11-04-2024 /True Copy/ Assistant Registrar