Kerala High Court
Rajan vs Radhakrishna Warrier on 11 April, 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
Thursday, the 11th day of April 2024 / 22nd Chaithra, 1946
CM.APPL.NO.1/2024 IN RSA NO. 178 OF 2024(FILING NO.)
AS 111/2017 OF ADDITIONAL DISTRICT COURT, IRINJALAKUDA
OS 600/2010 OF ASSISTANT SESSIONS COURT/ADDITIONAL SUB COURT, IRINJALAKUDA
APPICANTS/APPELLANTS:
1. RAJAN,AGED 62 YEARS,S/O THRIKKANNAPURATH @ KADASSAPURATH WARIATH
PARUKUTTY WARASSAIR, MATTATHUR VILLAGE, DESOM, CHALAKUDY TALUK, PIN
- 680684.
2. PRASANNA,AGED 52 YEARS,W/O KADASSAPURATH WARRIATH RADHAKRISHNA
WARRIER, D/O ARATTUPUZHA WARRIATH THANKAM WARASSIAR, ARATTUPUZHA
VILLAGE, DESOM, THRISSUR TALUK, PIN - 680001
3. SUDHA,AGED 45 YEARS,D/O ARATTUPUZHA WARRIATH THANKAM WARASSIAR, W/O
MAIMBILLY KRISHNAKUMAR, CHOVVOOR VILLAGE, DESOM, THRISSU TALUK, PIN
- 680586
4. LATHA,AGED 45 YEARS,D/O ARATTUPUZHA WARRIATH THANKAM WARASSIAR, W/O
ANTHIMAHAKALANKAVU WARRIATH HARIPRASAD, CHELLAKKARA VILLAGE, DESOM,
THALAPPILLY TALUK, PIN - 680586
5. SEENA,AGED 49 YEARS,W/O MULAYATH WARRIATH DIVAKARAN, PUTHARAKKAL
DESOM, CHEVOOR VILLAGE, THRISSUR TALUK, REP.BY MUKTYAR AGENT: SUDHA,
45 YEARS, W/O MAIMBILLY KRISHNAKUMAR, CHOVVOOR VILLAGE, DESOM,
THRISSU TALUK, PIN - 680586
RESPONDENTS/RESPONDENTS:
1. RADHAKRISHNA WARRIER,AGED 60 YEARS,S/O THRIKKANNAPURATH @
KADASSAPURAM WARIATH MADHAVI @ KOCHAMMINI WARASSIAR, MATTATHURKUNNU
DESOM, MATTATHUR VILLAGE, CHALAKUDY TALUK, PIN - 680684
2. DIETY OF MATTATHURKUNNU KADASSAPURAM MAHA SIVA
KSHETHRAM,MATTATHURKUNNU DESOM, MATTATHUR VILLAGE, CHALAKUDY
TALUK,REPRESENTED BY K.N. JEEVAN @ NEELAKANDAN,AGED 66 YEARS,
PRESIDENT OF KADASSAPURAM MAHADEVA KSHETHRA SAMRAKSHNA SAMITHI, S/O
NARAYANAN NAMBOOTHIRI, KIZHAKKINIYEDATH MANA, MATTATHURKUNNU DESOM,
MATTATHUR VILLAGE, CHALAKUDY TALUK, PIN - 680684
3. DIETY OF MATTATHURKUNNU KADASSAPURAM MAHA SIVA KSHETHRAM,
MATTATHURKUNNU DESOM, MATTATHUR VILLAGE, CHALAKUDY TALUK,
REPRESENTED BY DINESH, SECRETARY OF KADASSAPURAM MAHADEVA KSHETHRA
SAMRAKSHNA SAMITHI, S/O NJATTUVETTY RAMAN, MATTATHURKUNNU DESOM,
MATTATHUR VILLAGE, CHALAKUDTY TALUK , PIN - 680684
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to pass an order
condoning the delay of 159 days in resubmitting the above Regular Second
Appeal.
This Application coming on for orders on 11.04.2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of M.R.MINI, VINOD RAVINDRANATH, MEENA.A.,
K.C.KIRAN, M.DEVESH, ANISH ANTONY ANATHAZHATH, THAREEQ ANVER K.,
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NIVEDHITHA PREM.V, M.R.MINI, Advocates for the petitioners, the court
passed the following:
ORDER
This is an application to condone the representation delay of 159
days. This court is inclined to condone the said re-presentation delay for
the reason that the present second appeal arises from a common judgment
and that an RSA is already pending before this court as R.S.A.
No.405/2021. Besides, this court is also convinced of the reasons stated
in the affidavit.
Accordingly, re-presentation delay is condoned.
Sd/- C. JAYACHANDRAN JUDGE
11-04-2024 /True Copy/ Assistant Registrar
