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Ambikareji vs Dhanlaxmi Bank
2024 Latest Caselaw 10272 Ker

Citation : 2024 Latest Caselaw 10272 Ker
Judgement Date : 11 April, 2024

Kerala High Court

Ambikareji vs Dhanlaxmi Bank on 11 April, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA, 1946
                       WP(C) NO. 14021 OF 2024
PETITIONER:

          MALLIKA, AGED 57 YEARS,
          W/O. SHAJIMON, RESIDING ATPARAYIL,
          MANARCADU, THIRUVANCHOOR,
          KOTTAYAM DISTRICT, PIN - 686017.

          BY ADV P.T.SHEEJISH


RESPONDENTS:

    1     DHANLAXMI BANK,
          REPRESENTED BY ITS BRANCH MANAGER,
          KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
          CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
          KOTTAYAM DISTRICT., PIN - 686001.

    2     DHANLAXMI BANK,
          REPRESENTED BY ITS BRANCH MANAGER,
          AYARKUNNAM BRANCH, FIRST FLOOR,
          CHIRAPURATHU BUILDINGS, MAIN ROAD,
          AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3     DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
          OFFICE OF THE DEPUTY TAHSILDAR (RR),
          PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
          KOTTAYAM DISTRICT., PIN - 686001.

          SRI.C.K.KARUNAKARAN, SC
          SMT.MABLE C.KURIAN, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.04.2024, ALONG WITH WP(C).14047/2024, 14069/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -2-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14047 OF 2024
PETITIONER:
         AMBIKAREJI, AGED 52 YEARS,
         W/O. REJI, RESIDING AT RESHMA BHAVAN
         PUTHUPARAMBIL, MUTTAMBALAM VILLAGE,
         KOTTAYAM DISTRICT, PIN - 686002.

           BY ADV P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT., PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS,MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT., PIN-686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

           BY ADVS.DHEERAJ BABY(K/002187/2023)
           SRI.C.K.KARUNAKARAN,
           SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -3-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14069 OF 2024
PETITIONER:

          SUSHEELA, AGED 45 YEARS,
          W/O. BABU, RESIDING ATNAYANBHAVAN,
          CHENGALAMVILLAGE, CHENGALAM SOUTH PO,
          KOTTAYAM DISTRICT., PIN - 686022.

           BY ADV P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT., PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001

           BY ADV.SRI.C.K.KARUNAKARAN, SC
           SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -4-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14075 OF 2024
PETITIONER:

           SUMA SADANANDAN, AGED 59 YEARS,
           W/O. SADANANDAN, RESIDING AT NANGECHIRA,
           AIMANAM, OLASSA, KOTTAYAM DISTRICT.,
           PIN - 686014.

           BY ADV P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT., PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD, AYARKUNNAM,
           KOTTAYAM DISTRICT., PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

           BY ADVS.SRI.C.K.KARUNAKARAN
           DEVI.R.SENS(K/000671/2016)
           SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -5-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14081 OF 2024
PETITIONER:

          YAMUNA, AGED 40 YEARS,
          W/O MONCY, THATTUKALAM, KUMARAKOM,
          KOTTAYAM DISTRICT., PIN - 686563.

           BY ADV SRI.P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION,THIRUNAKKARA,
           KOTTAYAM DISTRICT., PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

          BY ADV.SRI.C.K.KARUNAKARAN
          SMT.C.S.SHEEJA, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -6-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14101 OF 2024
PETITIONER:

          SANDHYA @ SANDHYAMOL E. R., AGED 52 YEARS
          W/O. REJI, RESIDING AT RESHMABHAVAN
          PUTHUPARAMBIL, MUTTAMBALAMVILLAGE,
          KOTTAYAM DISTRICT., PIN - 686002.

           BY ADV P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION,THIRUNAKKARA,
         KOTTAYAM DISTRICT., PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK, AYARKUNNAM
           BRANCH, FIRST FLOOR, CHIRAPURATHU BUILDINGS,
           MAIN ROAD, AYARKUNNAM,
           KOTTAYAM DISTRICT., PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

           BY ADVS.NAGARAJ NARAYANAN
           MEERA J. MENON(K/000860/2024)
           SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -7-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14147 OF 2024
PETITIONER:

           MOLAMMA, AGED 43 YEARS, W/O. ANIL KUMAR,
           RESIDING AT THEKKEPARA NATTAKAM PO,
           MARIYAPALLY, KOTTAYAM DISTRICT., PIN - 686002.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT., PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT., PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

           BY ADVS.NAGARAJ NARAYANAN
           BENOJ C AUGUSTIN(K/189/2004.)
           SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -8-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14240 OF 2024
PETITIONER:

          SAJEESH KUMAR, S/O RAJU K K,
          RESIDING AT PUTHANPARAMBIL,
          PANACHIKKAD, POOVANTHURUTH PO,
          KOTTAYAM DISTRICT, PIN - 686012.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

         BY ADV P.VIJAYARAGHAVAN
         SMT.C.S.SHEEJA, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -9-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14285 OF 2024
PETITIONER:

          JIJI K PAVITHRAN, AGED 43 YEARS,
          S/O PAVITHRAN KK, RESIDING AT KUNNUMPURATH,
          VELOOR PO, KOTTAYAM DISTRICT., PIN - 686003.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT., PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK, AYARKUNNAM
           BRANCH, FIRST FLOOR, CHIRAPURATHU BUILDINGS,
           MAIN ROAD,AYARKUNNAM, KOTTAYAM DISTRICT.,
           PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -10-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14305 OF 2024
PETITIONER:

          MINI GOPI, W/O GOPIMANI C V, RESIDING AT
          KRISHNALAYAM, CHENGALAM SOUTH PO,
          KOTTAYAM DISTRICT, PIN - 686022.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT,PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -11-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14313 OF 2024
PETITIONER:

           SHOBANA, AGED 45 YEARS, W/O RAJAN KARIMATTOM,
           RESIDING AT KEEZHUKUNNU, COLLECTORATE PO,
           KOTTAYAM DISTRICT, PIN - 686002.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADVS.SRI.P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -12-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14353 OF 2024
PETITIONER:

           NISHA SHAJI, AGED 46 YEARS, W/O SHAJI,
           RESIDING AT VATTOLIKAL, PAMPADY, VELLOR,
           KOTTAYAM DISTRICT, PIN - 686501.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV SRI.P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -13-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14360 OF 2024
PETITIONER:

          MANI @ MANI NARAYANAN, S/O NARAYANAN,
          RESIDING AT ILLIKKALATHIL, MUTTOM,
          MARIYAPALLY PO, KOTTAYAM DISTRICT,PIN - 686013.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.C.S.SHEEJA, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -14-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14364 OF 2024
PETITIONER:

           PONNAMMA, AGED 60 YEARS, W/O RAMANKUTTY M R,
           RESIDING AT VALAYIL, PANACHIKKAD,
           POOVANTHURUTH PO, KOTTAYAM DISTRICT, PIN-686012

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.C.S.SHEEJA, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -15-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14372 OF 2024
PETITIONER:

           NISHA PRADEEP, W/O PRADEEP,
           RESIDING AT MOOZHAYIL,
           CHENGALAM EAST, KANJIRAMATTOM,
           KOTTAYAM DISTRICT, PIN - 686585.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV. P.VIJAYARAGHAVAN
          SMT.C.S.SHEEJA, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -16-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14415 OF 2024
PETITIONER:

           SUBHEESH P SUGUNAN, AGED 41 YEARS,
           S/O SUGUNAN, RESIDING AT PUTHENPURA,
           KUMARAKOM PO, KUMARAKOM SOUTH,
           KOTTAYAM DISTRICT., PIN - 686563.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK, AYARKUNNAM
           BRANCH, FIRST FLOOR, CHIRAPURATHU BUILDINGS,
           MAIN ROAD,AYARKUNNAM, KOTTAYAM DISTRICT.,
           PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

         BY ADV P.VIJAYARAGHAVAN, SC
         SMT.MABLE C.KURIAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -17-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14553 OF 2024
PETITIONER:

           SANTHOSH P G, AGED 51 YEARS,
           S/O K P GOPI, RESIDING AT NOORIL,
           KUNTHAPPALLIL, KUMARAKOM PO,
           KOTTAYAM DISTRICT, PIN - 686536.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION,THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001

    2      BRANCH MANAGER, DHANLAXMI BANK, AYARKUNNAM
           BRANCH, FIRST FLOOR, CHIRAPURATHU BUILDINGS,
           MAIN ROAD,AYARKUNNAM, KOTTAYAM DISTRICT.,
           PIN - 686564

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -18-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14572 OF 2024
PETITIONER:

           SUMA DEVI, W/O. SALI C T,
           RESIDING AT CHATHANOOR, ARPOOKARA PO,
           GANDHINAGAR, KOTTAYAM DISTRICT, PIN - 686008.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

         BY ADV P.VIJAYARAGHAVAN
         SMT.C.S.SHEEJA, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -19-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14574 OF 2024
PETITIONER:

           LEELAMANI, AGED 35 YEARS, W/O VASU THATTEL,
           RESIDING AT CHIRAYIL, AYMANAM PO, KALLUMADA,
           KOTTAYAM DISTRICT, PIN - 686563.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

         BY ADVS.NAGARAJ NARAYANAN
         RAFEEK. V.K.(K/134/2003)
         SMT.MABLE C.KURIAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -20-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14585 OF 2024
PETITIONER:

           SHEEJA V PANICKER, AGED 45 YEARS,
           W/O A M SANTHOSH, RESIDING AT ARUPARAYIL,
           PARAPPADAM, VELLOOR PO KOTTAYAM WEST,
           KOTTAYAM DISTRICT, PIN - 686001.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

         BY ADVS.NAGARAJ NARAYANAN
         V.P.REJITHA(K/899/2001)
         SMT.MABLE C.KURIAN, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -21-


          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14586 OF 2024
PETITIONER:

          SINI BIJU, AGED 52 YEARS, W/O BIJU PK, RESIDING
          AT PUTHENVELIYIL, KUMARAKOM EAST PO,
          KOTTAYAM, PIN - 686563.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK
           AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

         BY ADV P.VIJAYARAGHAVAN, SC
         SMT.C.S.SHEEJA, SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -22-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14588 OF 2024
PETITIONER:

           SAJINI, W/O REJIMON, RESIDING AT ELAVUNKAL,
           ANIKKAD EAST PO, KOTTAYAM DISTRICT, PIN-686503.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

           BY ADVS.NAGARAJ NARAYANAN
           SAIJO HASSAN(K/349/2001)
           SMT.C.S.SHEEJA, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -23-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14591 OF 2024
PETITIONER:
         JAYA, AGED 52 YEARS, W/O BAIJU,
         RESIDING AT ERUVATHIRANDILCHIRA,
         AYARKUNNAM, AMAYANOOR,
         KOTTAYAM DISTRICT, PIN - 686019.

           BY ADVS.A.ABDUL RAHMAN (A-1917)
           P.T.SHEEJISH


RESPONDENTS:
    1    DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
         MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
         CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
         KOTTAYAM DISTRICT, PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK
           AYARKUNNAM BRANCH, FIRST FLOOR,
           CHIRAPURATHU BUILDINGS, MAIN ROAD,
           AYARKUNNAM, KOTTAYAM DISTRICT, PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT, PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN, SC
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -24-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                    WP(C) NO. 14695 OF 2024
PETITIONER:

           GEETHA SHAJI, AGED 48 YEARS, W/O. SHAJI,
           NEELANNOOR, THELLAKOM PO, KOTTAYAM DISTRICT.,
           PIN - 686630.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, REPRESENTED BY ITS BRANCH
           MANAGER, KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION, THIRUNAKKARA,
           KOTTAYAM DISTRICT., PIN - 686001.

    2      BRANCH MANAGER, DHANLAXMI BANK, AYARKUNNAM
           BRANCH, FIRST FLOOR, CHIRAPURATHU BUILDINGS,
           MAIN ROAD, AYARKUNNAM, KOTTAYAM DISTRICT.,
           PIN - 686564.

    3      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

          BY ADV P.VIJAYARAGHAVAN
          SMT.MABLE C.KURIAN, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -25-


           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
                                  1946
                      WP(C) NO. 15333 OF 2024
PETITIONER:

           DEEPA BAIJU, AGED 44 YEARS, W/O BAIJU, RESIDING
           AT NELLIPALLIL, CHENGALAM SOUTH, KOTTAYAM
           DISTRICT., PIN - 686022.

           BY ADV P.T.SHEEJISH


RESPONDENTS:

    1      DHANLAXMI BANK, AGED 44 YEARS,
           REPRESENTED BY ITS BRANCH MANAGER,
           KOTTAYAM BRANCH, BHAGYALAKSHMI ARCADE,
           CHILDREN LIBRARY JUNCTION,THIRUNAKKARA,
           KOTTAYAM DISTRICT, PIN - 686001.

    2      DEPUTY TAHSILDAR (RR), KOTTAYAM TALUK,
           OFFICE OF THE DEPUTY TAHSILDAR (RR),
           PWD OFFICE COMPLEX, NEAR KSRTC BUS STATION,
           KOTTAYAM DISTRICT., PIN - 686001.

           BY ADV.SRI.P.VIJAYARAGHAVAN
           SMT.MABLE C.KURIAN, SR.GP


        THIS   WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 11.04.2024, ALONG WITH WP(C).14021/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)Nos.14021/2024 & Con.Cases

                                  -26-


                            JUDGMENT

[WP(C) Nos.14021/2024, 14047/2024, 14069/2024, 14075/2024, 14081/2024, 14101/2024, 14147/2024, 14240/2024, 14285/2024, 14305/2024, 14313/2024, 14353/2024, 14360/2024, 14364/2024, 14372/2024, 14415/2024, 14553/2024, 14572/2024, 14574/2024, 14585/2024, 14586/2024, 14588/2024, 14591/2024, 14695/2024, 15333/2024]

The petitioners singularly seek a direction

to respondents 1 and 2 to consider Ext.P2

representation, thus permitting them to pay off

the entire outstanding in the loan account

availed of from them in 30 equal monthly

installments. They also seek that the 1st

respondent be directed to provide them Account

Statements, so as to enable them to do as afore.

2. However, in response to the afore

submissions of Sri.P.T.Sheejish - learned

counsel for the petitioners,

Sri.P.Vijayaraghavan - learned Standing Counsel

for the respondent Bank (appearing for some WP(C)Nos.14021/2024 & Con.Cases

other matters); and Sri.Nagaraj Narayanan and

Sri.C.K.Karunakaran, who appeared for the

others, submitted that the representations made

by the petitioners are not liable to be

considered because the terms of the loans have

long expired; and that the best which can be

offered to the petitioners is that they be

permitted to pay off the entire liability in

lumpsum, under a proper settlement to be offered

by them. They added that, for this, petitioners

will have to make a proper application, offering

the upfront payment and indicating the manner in

which the balance will be liquidated; which will

then be considered by the competent Authority of

the Bank, subject to applicable terms. They,

however, explained that there is no 'One Time

Settlement' scheme as of now.

3. I have no doubt that the afore stand of

the respondent Bank is the most apposite in the WP(C)Nos.14021/2024 & Con.Cases

circumstances presented because, this Court

cannot direct them to allow borrowers to settle

loan accounts in installments, unless it is

conceded; and hence, the only other option for

the petitioners is to seek a 'One Time

Settlement', as per the terms to be fixed by the

Bank. For this, they will have to make a proper

offer, indicating the amount that they will be

able to pay upfront and the manner in which the

balance will be honoured.

In the afore circumstances,

(a) I allow these Writ Petitions to the

limited extent of leaving liberty to the

petitioners in these matters to file an

appropriate application before the Bank, seeking

settlement of their respective loan accounts;

and if this is done within a period of one month

from the date of receipt of a copy of this

judgment, the same shall be considered by its WP(C)Nos.14021/2024 & Con.Cases

competent Authority, stipulating the terms under

which it can be accepted - if it is so

acceptable; thus culminating in an appropriate

order and necessary action thereon, as

expeditiously as is possible thereafter.

(b) Needless to say, I have not entered into

any of the rival contentions of the parties,

including as to whether the petitioners or any

of them are entitled to One Time Settlement or

otherwise, and these matters are left open to

the Bank to decide appropriately on a case-by-

case basis, after hearing the parties.

(c) It also goes without saying that, until

such time as the afore is done and the resultant

orders communicated to the petitioners - in the

event they invoke the remedy reserved to them in

(a) above, all further coercive recovery action

against them will stand deferred; but which can

be taken forward based on such a decision, WP(C)Nos.14021/2024 & Con.Cases

without having to obtain any further orders from

this Court thereafter.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14047/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 28.01.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14069/2024

PETITIONER EXHIBITS

EXHIBIT P1 . TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 20.06.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14075/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 27.06.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14081/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 26.08.2022ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14101/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 27.08.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14147/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 20.06.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14240/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 16.09.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14285/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 10.08.2022ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14305/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 12.08.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14313/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 25.07.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14353/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 26.09.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14360/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 05.08.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14364/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 27.07.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14372/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 30.01.2023 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14415/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 04.08.2022ISSUED BY THE 3RDRESPONDENT TO THE 1ST PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14553/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE NOTICE ISSUED BY THE 1STRESPONDENT TO THE PETITIONER AND GURUSAGARA DATED 20.10.2023 WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14572/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 21.06.2023 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14574/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 16.07.2022 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14585/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 16.06.2023 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14586/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 20.10.2023 ISSUED BY THE RESPONDENT NO.1 TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14588/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 20.09.2022 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14591/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESH KUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 16.09.2022 ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14695/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 30.01.2023 ISSUED BY THE 3RDRESPONDENT TO THE 1ST PETITIONER WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 15333/2024

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE 1ST RESPONDENT

EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED 9/4/2024 PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT WP(C)Nos.14021/2024 & Con.Cases

APPENDIX OF WP(C) 14021/2024

PETITIONER EXHIBITS

EXHIBIT P1 .TRUE COPY OF THE MINUTES OF MEETING DATED 12.03.2024 OF 'S N MICRO FINANCE ACTION FORUM'

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION DATED 04.03.2024 SUBMITTED BY THE CHAIRMAN OF THE 'SN MICRO FINANCE ACTION FORUM' MR. ANEESHKUMAR BEFORE THE RESPONDENTS 1 AND 2

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF NOTICE DATED 26.08.2023ISSUED BY THE 3RDRESPONDENT TO THE 1STPETITIONER

 
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