Citation : 2024 Latest Caselaw 10270 Ker
Judgement Date : 11 April, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND CHAITHRA,
1946
WP(C) NO. 28451 OF 2017
PETITIONERS:
1 ABDULLA KOYA V.C
AGED 41 YEARS
S/O.ABDULLA V.C., SALAS VILLA, KODIYATHUR
P.O., MUKKOM, KOZHIKODE DISTRICT,
PIN-673602.
2 SHEREEFA K.T.
D/O.ABOOBACKER K.T., BINAISHA,
NHAVELIPARAMBIL, CHALIYAM, KOZHIKODE
DISTRICT,
PIN-673301.
3 KHADEEJA P.K.
D/O.KAMMUNI P.K., PARAKUZHI KUNNATH HOUSE,
KODIYATHUR P.O., MUKKOM, KOZHIKODE
DISTRICT, PIN-673602.
4 BIJU GOPALAKRISHNAN
S/O.GOPALAKRISHNAN, BIJU NIVAS, THIKKODI,
THIKKODI P.O., KOZHIKODE DISTRICT, PIN-
673529.
5 LIJEESH V.K.
S/O.RAJAN, VELLAKKOTTTHAZHE KUNI,
CHEMANCHERI P.O., KOZHIKODE DISTRICT, PIN-
673304.
6 SURESH L.H.
S/O.CHOYICHI, PERUVAYAL KUNI, CHEMANCHERI
P.O.,KOZHIKODE DISTRICT, PIN-673304.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WPC No.28451/2017 & con.cases
2
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM DISTRICT, PIN-695033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE, POST NADAKAVU,
KOZHIKODE DISTRICT, PIN-673011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER.
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD, GANDHI
COLONY, THADAMPATTUTHAZHAM, KOZHIKODE
DISTRICT, PIN-673020.
BY GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 28826 OF 2017
PETITIONERS:
1 SWARNA B.C
D/O. LATE BHASKARAN, KIZHAKKEKOOMULLATTU
HOUSE, NADUVANNUR P.O., KOZHIKODE
DISTRICT, PIN-673614.
2 BAIJU K. C.
S/O. BALAN K. C., KIZHAKKE CHEMBONTEKANDI
HOUSE, CHERUVANNUR, P.O. MEPPAYUR (VIA),
KOZHIKODE DISTRICT, PIN-673524.
3 PRAMOD M. K.
S/O. ARUTHAN M. K., MANGATTUMMAL
THAZHAKUNIYIL HOUSE, P.O. MEPPAYUR,
KOZHIKODE DISTRICT, PIN-673524.
4 SHIJU T. M.
S/O. KRISHNANKUTTY, THIRUMANGALATH
MEETHAL HOUSE, ARIKULAM, KOYILANDI,
KOZHIKODE DISTRICT, PIN-673305.
5 LEENA K.
D/O. V. P. DAMODARAN,
KOCHERITHAZHAKKUNIYIL HOUSE, VILYAPPALLI,
VATAKARA P.O., KOZHIKODE DISTRICT,PIN-
673542.
6 LIJINAKUMARI
D/O. NARAYANAN P.K., PULINGANDIYIL HOUSE,
PUTHUPANAM P.O., VATAKARA, KOZHIKODE
DISTRICT, PIN-673105.
7 REEJA ILLATH
D/O. KANNAN, AANTHEERUVEETTIL HOUSE,
MANDARATHOOR, PUTHUPANAM P.O., VATAKARA,
KOZHIKODE DISTRICT, PIN-673105.
WPC No.28451/2017 & con.cases
4
8 DEEPA KUYYANDATHIL
D/O. V. T. GOPALAN, PUTHUR HOUSE, MANIYUR
POST, PAYYOLI (VIA), KOZHIKODE DISTRICT,
PIN-673523.
9 LALU S.
S/O. SIVADASAN C. K.,PUTHIYOTTIL HOUSE,
NADERI POST, KOYILANDY (VIA), KOZHIKODE
DISTRICT, PIN-673620.
10 SAJITHA C. E.
D/O. M. C. ACHUTHAN, CHERIYA ELLATH HOUSE,
MEPPAYIL P.O., VATAKARA (VIA), KOZHIKODE
DISTRICT, PIN-673104.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM DISTRICT, PIN-
695033,REPRESENTED BY ITS STATE PROJECT
DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE, POST NADAKAVU,
KOZHIKODE DISTRICT, PIN-673011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER.
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD,GANDHI
COLONY, THADAMPATTUTHAZHAM, KOZHIKODE
DISTRICT, PIN-673020.
BY ADV GOVERNMENT PLEADER SRI. JUSTIN
JACOB.
WPC No.28451/2017 & con.cases
5
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 28882 OF 2017
PETITIONERS:
1 SHEEBA E.K.
AGED 34 YEARS
W/O. SUNIL C. K.,'SREELAKAM' PILAVULLATHIL
HOUSE, MAYYAYIL P.O., VATAKARA (VIA),
KOZHIKODE DISTRICT, PIN-673104.
2 NISHA T. H.
D/O. KUNHIKANNAN, THARAVATTATH HOUSE,
MANDARATHOOR P.O., VATAKARA, KOZHIKODE
DISTRICT, PIN-673105.
3 PRAMEELA C. K.
D/O. RAGHAVAN, THEKKETHAYYIL HOUSE,
CHORODE P.O.,KOZHIKODE DISTRICT, PIN-
673106.
4 BINDITHA NADAKKAL
D/O. SREEDHARAN, 'SASTHA NILAYAM',
CHEMMARATHOOR P.O.,VATAKARA, KOZHIKODE
DISTRICT, PIN-673104.
5 MOLLY T. K.
D/O. GOPALAN T. T. K., THOTTAKKANDI
THAZHAKKUNIYIL HOUSE, VADAPPALLI COLLEGE
POST, VATAKARA (VIA), KOZHIKODE DISTRICT,
PIN-673102.
6 ASHA GEORGE
D/O. T. T. GEORGE,CHENGADAPPALLIL HOUSE,
CHEMBUKADAVU P.O., KODANCHERI, KOZHIKODE
DISTRICT, PIN-673580.
7 SREEJA NARIKKALAKANDIMEETHAL
D/O. GOPALAN, VALLIL HOUSE, P. T.
ROAD,VATAKARA, KOZHIKODE DISTRICT, PIN-
673101.
WPC No.28451/2017 & con.cases
7
8 SHEENA T. P.
D/O. KANARAN T. P.,THUNDIPARAMBATH HOUSE,
PONMERI PARAMBIL,VILYAPPALLI, KOZHIKODE
DISTRICT, PIN-673542.
9 NISHA K. V.
D/O. ACHUTHAN K. V., KOODIKKARANTEVIDE
HOUSE,CHORODE P.O., KOZHIKODE DISTRICT,
PIN-673106.
10 GOPEESH M.
S/O. GOVINDAN, MUKKUNI HOUSE, PAYYOLI
ANGADI P.O.,KOZHIKODE DISTRICT, PIN-673523.
11 ANJALI A. V.
D/O. HARIDASAN,KIZHAKKE CHORIANJAL
THAREMMAL HOUSE,AYANIKKAD P.O., IRINJAL
(VIA), KOZHIKODE DISTRICT, PIN-673521.
12 VIDHYA CHUNDENTHAVIDA
D/O. CHAPPAN C., CHUNDENTHAVIDA HOUSE,
IRINJAL POST, VARAKARA (VIA), KOZHIKODE
DISTRICT, PIN-673521.
13 VRINDHA CHUNDENTHAVIDA
D/O. CHAPPAN C., CHUNDENTHAVIDA HOUSE,
IRINJAL POST, VARAKARA (VIA), KOZHIKODE
DISTRICT, PIN-673521.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN,
NANDAVANAM,THIRUVANANTHAPURAM
DISTRICT, PIN-695033,REPRESENTED BY ITS
STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE,POST NADAKAVU,
KOZHIKODE DISTRICT, PIN-673011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER.
WPC No.28451/2017 & con.cases
8
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD, GANDHI
COLONY, THADAMPATTUTHAZHAM, KOZHIKODE
DISTRICT, PIN-673020.
BY ADVS.
GOVERNMENT PLEADER SRI.. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 29211 OF 2017
PETITIONERS:
1 GIGIBALA.P.P
AGED 42 YEARS
W/O JAYARAJAN P, PARANGODAN VEEDU,
POOCHERIKUNNU, KDALUNDI, MUNNAR P.O.
KOZHIKODE DIST- 673 328
2 SULAIGHA K.
W/O MUHAMMED IQBAL, PADINATTIDATHIL
HOUSE, PADANILAM P.O. KUNNAMANGALAM VIA,
KOZHIKODE DIST- 673 571
3 BAHINI.U.
D/O VASU U, UPPUMTHARAMAL HOUSE,
KOLATHARA P.O. KOZHIKODE DIST, PIN- 673 655
4 SHYJI.M.
W/O SUDHEERKUMAR.E., MANATHANATHA
MEETHAL HOUSE, CHVERAMBALAM P.O.
KOZHIKODE DIST, PIN- 673 017
5 SHALINI.D.
D/O ARUMUGHAN, NETTILAPURATH HOUSE,
MANASSERY P.O., MUKKAM, KOZHIKODE DIST-
673 602
6 NIMISHA K.P.
W/O BINEESH, KUNNAPOYIL HOUSE, KAKKUR
P.O. NANMINDA (VIA), KOZHIKODE DIST- 673
613
7 DHANOOP GOPI
S/O GOPI, KIZHAKKEYTHARA HOUSE,
ANKAMPOIL P.O. THRIRUVAMPADY VIA,
KOZHIKODE DISTRICT PIN- 673 603
WPC No.28451/2017 & con.cases
10
8 RAJU .M.
S/O ARIYAN, MUKKURUMMEL HOUSE,
AVITANALLOUR POST, NADUVANNUR,
KOZHIKODE DIST- 673 614
9 SANIMOL S.P.
D/O SATHYAN, THAYYULLAPARMBIL HOUSE,
KARAYAD P.O. MEPPAYUR VIA, KOZHIKODE DIST-
673 524
10 SABITHA .K.
W/O MAHESHKUMAR, KAIKOTTUVAYAL HOUSE,
MALAPARAMBA P.O. KOZHIKODE DIST.- 673 009
11 SHEENA N.S.
W/O UNNIKRISHNAN, PUNATHIL HOUSE,
MEPPAYUR, KOZHIKODE DIST- 673 524
12 REENA KUMARI V.P
W/O RADHAKRISHNAN V., SNEHAKOOD HOUSE,
KOOTHALI P.O. PERAMBRA VIA, KOZHIKODE
DIST- 673 525
13 REENA .A.
W/O ASOKAN.N., THEKKEPARAMBATH HOUSE,
MOKERI P.O, KAKKATTIL VIA, KOZHIKODE DIST-
673 507
14 DINESH K.T.
S/O VELAYUDHAN K.T., KIZHAKKEHODIYIL
HOUSE, ERANHIKKAL P.O, ELATHUR VIA,
KOZHIKODE DISTRICT PIN- 673 303
15 SUDHAKARAN P.K.
S/O KANARAN, PADINJHAREKANDY HOUSE,
KARUVANNUR P.O. NADUVANNUR (VIA),
KOZHIKODE DIST- 673 614
16 SUKUMARAN.K.
S/O KUNHIKRISHNAN NAIR, KUNIYIL HOUSE,
IRINGAL POST,VATAKARA, KOZHIKODE
DISTRICT, PIN- 673 521
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM- 695 001
WPC No.28451/2017 & con.cases
11
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM DIST. PIN- 695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE, POST NADAKAVU,
KOZHIKODE DIST.PIN- 673 011, REPRESENTED
BY ITS DISTRICT PROJECT OFFICER
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD, GANDHI
COLONY, THADAMPATTUTHAZHAM, KOZHIKODE
DIST, PIN- 673 020
BY GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 29329 OF 2017
PETITIONERS:
1 RINCY.C
AGED 25 YEARS
D/O.LATE RAJENDRAN, CHAMBILOREMMAL
HOUSE, CHEEKKONNU P.O., VIA KAKKATTIL,
VADAKARA, KOZHIKODE, PIN-673507.
2 THUSHARA M.T.
W/O.SURENDRAN, KOPRAKALATHIL HOUSE,
NARIPATTA P.O., KALLACHI (VIA), KOZHIKODE
DISTRICT, PIN-673506.
3 PRAJILAKUMARI T.P.
D/O.LATE KARUNAKARAN, THALIPARAMBATH
HOUSE, MADAVOOR P.O., NARIKUNI (VIA),
KOZHIKODE DISTRICT, PIN-673585.
4 NISHA P.
W/O.KRISHNAN T., THATTARI HOUSE, MOODADI
P.O., PALAKKULAM, KOYILANDY, KOZHIKODE
DISTRICT, PIN-673307.
5 CHRISTABEL SHEEJA
W/O.VINCENT DECRUSE, SHALEM HOUSE, URAM
KUNNUMAL, KOLLAM P.O., KOYILANDY,
KOZHIKODE DISTRICT, PIN-673307.
6 MARGARET ABRAHAM
W/O.MAXINE J.P., PERIAPPURAM HOUSE,
KALLANODE P.O., KOORACHUNDU VIA,
KOZHIKODE DISTRICT, PIN-673527.
7 DRISHYAKALA T.P.
W/O.BIJU A., CHEEDATHIL THAZHE HOUSE,
ATHOLI P.O., KOZHIKODE DISTRICT, PIN-
673315.
WPC No.28451/2017 & con.cases
13
8 SHEENA T.V.
W/O.RAVI PANAKKUNI, KRISHNA THAZHATHE
VALIYAVAYAL HOUSE, MUCHUKUNNU P.O.,
KOYILANDY, KOZHIKODE DISTRICT, PIN-673307.
9 NISHA M.K.
D/O.KELU M.K., MALAYANTE KANDY HOUSE,
MEPPAYUR P.O., PAYYOLI (VIA), KOZHIKODE
DISTRICT, PIN-673524.
10 AGASHAHI J.M.
S/O.MOIDEEN KOYA, MADHUVANAM HOUSE,
VATTOLI BAZAR P.O., BALUSSERY, KOZHIKODE
DISTRICT, PIN-673612.
11 SAJIMA C.K.
D/O.KUNJURAMAN,
CHERIYARAYAROTHTHAZHEKUNI HOUSE,
VALLIAD P.O., VILLYAPALLI, VADAKARA,
KOZHIKODE DISTRICT, PIN-673542.
12 SINDHU K.P.
W/O.SHAJI V.P., VALORAPOYIL HOUSE, PALATH
P.O., KAKKODI (VIA), KOZHIKODE DISTRICT,
PIN-673611.
13 SHIMNA P.
W/O.SHAJI V.P., VALIYAPARAMBATH HOUSE,
IRUVALLUR P.O., CHELANNUR, KOZHIKODE
DISTRICT, PIN-673616.
14 SHIJU MUKUNDAN P.
PANNIYADA HOUSE, PAYAMBRA P.O.,
KUNNAMANGALAM, KOZHIKODE DISTRICT, PIN-
673571.
15 K.SHAJIMON
S/O.KRISHNANNAMBIAR, KIZHAKKUVEETTIL
HOUSE, M.I.E. KUNNAMANGALAM P.O.,
KOZHIKODE DISTRICT, PIN-673571.
16 BINNEESH KUMAR P.B.
S/O.BALAN P., PALLIPURATH HOUSE,
CHUNDANGAL PARAMBU, PAYAMBARA P.O.,
KOZHIKODE DISTRICT, PIN-673511.
WPC No.28451/2017 & con.cases
14
17 THEERTHA K.P.
KIZHAKEPARAMBATHU HOUSE,
MANDHARATHOOR P.O., VADAKARA (VIA),
KOZHIKODE-673105.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF GENERAL EDUCATION, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN, NANDAVANAM,
THIRUVANANTHAPURAM DISTRICT, PIN-695033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE, POST
NADAKKAVU, KOZHIKODE DISTRICT, PIN-
673011, REPRESENTED BY ITS DISTRICT
PROJECT OFFICER.
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD, GANDHI
COLONY, THADAMPATTUTHAZHAM, KOZHIKODE
DISTRICT, PIN-673020.
BY ADVS.
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 29330 OF 2017
PETITIONERS:
1 RAGESH.K.T
S/O RAGHAVAN, RAGESH NIVAS,CHERUVANNUR
P.O., KOZHIKODE DISTRICT,PIN-673 524.
2 BIBIN V S
S/O BABU K P, KONIKKAM POYIL,CHEEKKILODE
P.O., KOZHIKODE DISTRICT,PIN-673 315
3 JAYESH A D
S/O. KUNHIRAMAN, CHERUVATHU
THAZHAKUNIYIL HOUSE,PERUVANNAMUZHI P.O.,
KOZHIKODE DISTRICT-673 528
4 VIJILESH K P
S/O BALAN, KANCHIRAMULLA PARAMBHIL
MEETHAL,NOCHAD P.O., KOZHIKODE DISTRICT-
673 614.
5 SREEJA P K
W/O SREEDHARAN, MUYATHUMAYIL
HOUSE,NOCHAD P.O., KOZHIKODE DISTRICT-673
614
6 SHEENA K.K
W/O SURESHKUMAR, PULLANCHOLI
HOUSE,PERUVANNAMUZHI P.O., KOZHIKODE
DISTRICT-673 524.
7 REEJA K K
W/O MANOJ, KODAKKAT HOUSE,SIDHASAMAJAM
P.O, VATAKARA,KOZHIKODE DISTRICT,
PIN-673 104.
8 MINI V M
W/O. SREEJITH, MANIKKOTHU MEETHAL
HOUSE,KAYANNA BAZAR VIA, KOZHIKODE
DISTRICT-673 525.
WPC No.28451/2017 & con.cases
16
9 BEESHMA K P
W/O PRAVEEN, KAVUMPOYIL HOUSE,NARKKUNI
POST, KOYILANDY VIA,KOZHIKODE DISTRICT,
PIN-673 585.
10 PRINCY P M
W/O REMJITH, POOTHYIL MEETHAL
HOUSE,AVITANALLUR P.O., KOZHIKODE
DISTRICT-673 614.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT
OF GENERAL EDUCATION,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN,
NANDAVANAM,THIRUVANANTHAPURAM
DISTRICT,PIN-695 033, REPRESENTED BY ITS
STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE,POST NADAKAVU,
KOZHIKODE DISTRICT,PIN-673 011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD,GANDHI
COLONY, THADAMPATTUTHAZHAM,KOZHIKODE
DISTRICT, PIN-673 020.
BY ADVS.
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 29338 OF 2017
PETITIONERS:
1 SUNIL A.K
AGED 34 YEARS
S/O.GOPALAN, ANNACHAMKANDY
HOUSE,MUTHUKAD.P.O., KOZHIKODE DISTRICT,
PIN- 673 528.
2 SATHIYAN.A.K
S/O.GOPALAN, ANNACHAMKANDY HOUSE,
MUTHUKAD.P.O., KOZHIKODE DISTRICT- 673 528.
3 JUSTIN JOSE
S/O.JOSE,OTTATHAIKAL HOUSE,
KALLANODE.P.O., KOZHIKODE DISTRICT,
PIN- 673527.
4 SOUMYAMOL.V.G
W/O.SUDHEESH, VENGAPPARA HOUSE,
MUDUKAD.P.O., KOZHIKODE DISTRICT- 673 528.
5 JISHA.N
W/O.SHIBU, NAMBYANATHIL HOUSE,
MAKKADA.P.O., KOZHIKODE DISTRICT,
PIN- 673 611.
6 BEENA.A.K
W/O.RAMAKRISHNAN, BIJU NIVAS HOUSE,
EDAKKARA.P.O., KOZHIKODE DISTRICT- 673 616
7 LICY.C
W/O.UNNIKRISHNAN,SREEHARI
HOUSE,KUNNAMANGALAM M.I.E.P.O., KOZHIKODE
DISTRICT- 673 571.
BY ADV SRI.DINESH MATHEW J.MURICKEN
WPC No.28451/2017 & con.cases
18
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT
OF GENERAL EDUCATIONSECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
2 KERALA SARVA SIKSHA ABHIYAN
S.S.A BHVAN, NANDAVANAM,
THIRUVANANTHAPURAM DISTRICT,PIN- 695 033,
REPRESENTED BY ITS STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE,POST NADAKAVU,
KOZHIKODE DISTRICT,PIN- 673 011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER.
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD,GANDHI
COLONY, THADAMPATTUTHAZHAM,KOZHIKODE
DISTRICT, PIN- 673 020.
BY ADVS.
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 29339 OF 2017
PETITIONERS:
1 USHA DEVI
W/O.DAMODARAN, THAZHAMANIKOTH
KANDIYIL,KALYANI SADANAM,
KUNNAMMAKKARA,VIACHOMBALA, VADAKARA,
KOZHIKODE 673 308.
2 SHYJA.P.
W/O.KRISHNAN,KUROOLIKUNI,KADALUR
POST,VIA KOYILANDY, KOZHIKODE DISTRICT.
PIN-673 531.
3 BETZEN THOMAS
KARIATHAKARAKUZHIYIL HOUSE,KALLANODE
P.O, KOZHIKODE 673 527.
4 SURESH KUMAR N.C
ITTARAMKOTTUMMEL HOUSE,NEELESWARAM
P.O.,OMASSERY VIA, KOZHIKODE 673 582.
5 SHAIJU K.P
KALLADAPOYIL HOUSE,THAMARASSERY
P.O.,PARAPPANPOYIL VIA,KOZHIKODE 673 573.
6 SUBHA M.K
W/O.LATE MURALI,MEENOZHUKUMKUNI
HOUSE,AYANIKKAD P.O.,IRINGAL
VIA,KOZHIKODE 673 521.
7 NEEMA P
W/O.BABURAJ NARAYANAN,MITHILAPURI
HOUSE,ATHOLY P.O., KOZHIKODE 673 315.
8 SREENA.K
W/O.PRAVEESH A.P.,URULLAT HOUSE,
PAVANDOOR P.O.,KOZHIKODE 673 317.
WPC No.28451/2017 & con.cases
20
9 SREENA K
W/O.RATHEESAN K,KUNIMMAL HOUSE,
THALAKULATHUR P.O.,KOZHIKODE 673 317.
10 REEJA K
W/O.PRADEEP KUMAR,KAVUTHIMADATHIL
HOUSE,MORIKKARA P.O., KAKKODI,KOZHIKODE
DISTRICT, PIN: 673 611.
11 SHEENA N.T
W/O.ANIKUMAR,NHERAPOYIL THAZHA
HOUSE,MUDUVANA P.O., PAYYOLI
(VIA),KOZHIKODE DISTRICT, PIN: 673 523.
BY ADV SRI.DINESH MATHEW J.MURICKEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT
OF GENERAL EDUCATION,SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 KERALA SARVA SIKSHA ABHIYAN
SSA BHAVAN,
NANDAVANAM,THIRUVANANTHAPURAM
DISTRICT,PIN: 695 033, REPRESENTED BY ITS
STATE PROJECT DIRECTOR.
3 KERALA SARVA SIKSHA ABHIYAN
DISTRICT OFFICE KOZHIKODE,POST NADAKAVU,
KOZHIKODE DISTRICT,PIN: 673 011,
REPRESENTED BY ITS DISTRICT PROJECT
OFFICER.
4 THE DISTRICT EMPLOYMENT OFFICER
KOZHIKODE, HOMEO COLLEGE ROAD,GANDHI
COLONY, THADAMPATTUTHAZHAM,KOZHIKODE
DISTRICT, PIN: 673 020.
BY ADVS.
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
WPC No.28451/2017 & con.cases
21
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 35119 OF 2017
PETITIONERS:
1 BINDU P T
AGED 44 YEARS, W/O. MAHESH BABU,
PILATHOTTATHIL HOUSE,NANMANDA P.O,
KOZHIKODE - 673 613.
2 DEEPA M
PRANAVAM, KIZHAKKUMMURI P.O, KAKKODI,
CALICUT - 673 611.
3 SWAPNA E
W/O. RAJAN VALLIL HOUSE, ERANHIKKAL,
MOKAVOOR, CALICUT - 673 303.
4 REEJU K.M
KANDOTHMEETHAL, AVADUKKA P.O,
PERUVANNAMUZHI, KOZHIKODE - 673 528.
BY ADVS.
SRI.NIRMAL. S
SMT.VEENA HARI
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
SECRETARIAT, THIRUVANANTHAPURAM - 695
001.
2 STATE PROJECT DIRECTOR
OFFICE OF THE STATE PROJECT DIRECTOR,
SARVA SIKHA ABHIYAN- KERALA, SSA BHAVAN,
NANDAVANAM ROAD, THIRUVANANTHAPURAM -
695 033.
WPC No.28451/2017 & con.cases
23
3 DISTRICT PROJECT OFFICER
SARVA SIKSHA ABHIYAN, SSA DISTRICT OFFICE,
KOZHIKODE - 673 661.
4 ASHA.D.VALIYA
VENNAYATE, VILLIAPALLY,
VADAKARA,KOZHIKODE-673542.
5 PRASOON.K
KARUVOTH HOUSE, THAROPOYIL, THIRUVALLUR,
KOZHIKODE-673541.
6 KEERTHANA K.C
KANCHIRAKUNNUMMAL HOUSE,
MARUTHONKARA, KAVILUMPARA, KOZHIKODE-
673543.
7 STALIN.K
CHAMAKKALA KUNNUMMAL HOUSE,
KARIYATHANKAVU, BALUSSERY, KOZHIKODE-
673612.
8 SHYJU L.V
NEDUNGADI HOUSE, THIRUVOD POST,
NADUVANNUR, KOZHIKODE-673614.
9 NAYANA V.M
VAZHAYIL MEETHAL HOUSE, MENHANYAM,
PERAMBRA, KOZHIKODE-673525.
10 DINESH KUMAR.V
PUTHUKKUDI KUNNUMMAL, UNNIKULAM,
BALUSSERY, KOZHIKODE-673574..
11 LALU.S
PUTHIYOT HOUSE, NADERI POST, KOYILANDY,
KOZHIKODE-673326.
12 SUMIDA S.D
SOUHRADA HOUSE, PANANGAD POST,
BALUSSERY (VIA), KOZHIKODE-673612.
13 NISHA.P
UNICHAMVEETTIL MEETHAL HOUSE, PALATH
POST, KAKKODI (VIA), KOZHIKODE-673611.
14 SHABNA M.A
PALATHODIKA HOUSE, KUMARANALLUR POST,
MUKKAM, KOZHIKODE-673602.
15 SAHEEDA.T
THARAMEL HOUSE, KODIYATHUR POST, MUKKAM,
WPC No.28451/2017 & con.cases
24
KOZHIKODE-673602.
16 AISWARYA M
ELAYEDATH HOUSE, VYDYARANGAD POST,
KOZHIKODE-673633.
17 SMIJA K.K
CHILAMHAMALAYIL HOUSE, KADIYANGAD POST,
PERAMBRA (VIA), KOZHIKODE-673525.
18 MOLI T.K
THOTTAKANDY THAZHE KUNIYIL HOUSE,
MADAPPALLY COLLEGE, VATAKARA, KOZHIKODE-
673102.
19 REEJA ILLATH
ILLATH HOUSE, MANDARATHUR POST,
VATAKARA, KOZHIKODE-673105.
(ADDL.R4 TO R19 ARE IMPLEADED AS PER ORDER
DATED 13.12.2017 In I.A.No.20373 of 2017)
BY ADVS.
SRI.DINESH MATHEW J.MURICKEN
DINESH MATHEW J.MURICKEN
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 36757 OF 2017
PETITIONERS:
1 PRADEEP M.K
AGED 39 YEARS
S/O. BALAN, AGED 39 YEARS,
M,UNDAKKANDITHAZHAKUNI HOUSE,KUNINGAD
P.O, PURAMERI, KOZHIKODE 673 503
2 VIPIN DAS K.K
S/O. VASU K.KAGED 32 YEARS, THEKKAYIL
HOUSE,PALAYAD NADA P.O, IRINGAL,
KOZHIKODE 673 521
3 DINESHAN
AGED 46 YEARS, S/O. KUNKARPUTHUKKUDI
THAZHAKUNI, MOODADY NORTH P.O,KOYILANDI,
KOZHIKODE 673 307
4 BEENA
AGED 43 YEARS, W/O. SATHYAN, EASWARAN
CHIRAKUNIYIL (H),PANATHALAYANI P.O,
KOYILANDI, KOZHIKODE 673 305
5 VRINDA CHUNDANTAVIDA
W/O. SUSHIL, AGED 39 YEARSSUVARNA,
CHALAKKUNNU, THOTTADA P.O,KANNUR 670 007
6 VIDHYA CHUNDANTAVIDA
W/O. RAJEEVAN, AGED 39
YEARS,THAMARENTAVIDA HOUSE,EDACHERRY
P.O, VADAKARAKOZHIKODE 673 502
7 LIJINA KUMARI PULINKANDIYIL
W/O. SANTHOSH,AGED 31
YEARS,PULINKANDIYIL HOUSE, PUTHUPARANAM
P.O,VADAKARA, KOZHIKODE 673 105
BY ADVS.
SRI.D.G.VIPIN
WPC No.28451/2017 & con.cases
26
SRI.KAROL MATHEWS SEBASTIAN ALENCHERRY
SRI.P.P.KURIEN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT
OF EDUCATION, TRIVANDRUM 695 001
2 STATE PROJECT DIRECTOR
SERVA SILKHA ABHIYANGOVEERNMENT
SECRETARIAT,TRIVANDRUM 695 001
3 THE DISTRICT PROJECT OFFICER
SERVA SIKSHA ABHIYAN,DISTRICT OFFICE,
KOZHIKODE 673 661
4 ADDL.R4 SABIRA V.K,
PANDARATHIL, PUTHIYANGAD, KOZHIKODE-
673021.
5 ADDL.R5 SUMIDA S.D,
SOUHRADA HOUSE, PANANGAD, BALUSSERY,
KOZHIKODE-673612. [ADDL.R4 & R5 ARE
IMPLEADED AS PER ORDER DATED 22.01.2018 IN
I.A 1190/18]
BY GOVERNMENT PLEADER SRI. JUSTIN JACOB
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 39148 OF 2017
PETITIONERS:
1 ANJALI.A.V
AGED 34 YEARS
CHORIYANCHALIL, KIZAKETHAREMAL, POST-
AYINIKKAD,IRINGAL, PIN.673521.
2 JIJI C.P
KANGHIRALAYIL MEETHALL, POST-
KONOTT,KUNNAMANGALAM (VIA) KOZHIKODE
DIST. PIN.673571.
3 SINDHU K.P
VALORAPPOYIL, POST-PALATH, (VIA)KAKKODY,
KOZHIKODE DIST. PIN.673611.
4 SAJINA A
ERAKKUTH HOUSE, KAMBALIPPARAMBA,POST-
OLAVANNA, KOZHIKODE DIST. PIN.673019
5 SHIMPUTHARA P.P
KUNEEMMAL HOUSE, POST KIZHOOR,(VIA)
MELADY, KOYILANDY, KOZHIKODE DISTRICT.
6 REMYA P.M
RAMYA NIVAS, (P.O), MUTHUVANA, PAYOLLY,
KOZHIKODE DISTRICT.
7 VINODAN K
KUNEEMMAL HOUSE, POST KIZHOOR,(VIA0
MELADI, KOZHIKODE DISTRICT, PIN.673522.
BY ADVS.
SRI.C.VATHSALAN
SMT.THUSHARA.V
WPC No.28451/2017 & con.cases
28
RESPONDENTS:
1 STATE OF KERALA
REP. BY ITS SECRETARY TO
GOVERNMENT,DEPARTMENT OF GENERAL
EDUCATION,SECRETARIAT,
THIRUVANANTHAPURAM, PIN.695001.
2 STATE PROJECT DIRECTOR
OFFICE OF THE STATE PROJECT DIRECTOR,SARVA
SIKSHA ABHIYAN-KERALA, SSA
BHAVAN,NANDAVANAM ROAD,
THIRUVANANTHAPURAM.695033
3 DISTRICT PROJECT OFFICER
SARVA SIKSHA ABHIYAN, SSA DISTRICT
OFFICE,KOZHIKODE.673001
BY ADVS.
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
THURSDAY, THE 11TH DAY OF APRIL 2024 / 22ND
CHAITHRA, 1946
WP(C) NO. 1353 OF 2018
PETITIONERS:
1 DEEPA KUYYANDATHIL
AGED 42 YEARS, D/O. GOPALAN V. T., VILANGIL
THAZHA, PUTHIYARAKKARA P.O., KOZHIKODE.
2 SHEEBA E. K.
AGED 43 YEARS, D/O. KANNAN, SREELAKAM,
PILAVULLATHIL HOUSE, MEPPAYIL P.O.,
VADAKARA, KOZHIKODE.
3 SAJITHA C. E.
AGED 40 YEARS, D/O. ACHUTHAN M. C., CHERIYA
ELLATH HOUSE, MEPPAYIL P.O., VADAKARA,
KOZHIKODE.
4 BINDU K.K.
AGED 47 YEARS, D/O. KUNHIRAMAN K. K.,
KUTTATHUKUNNUMMEL HOUSE, KOLLAM P.O.,
QUILANDI, KOZHIKODE.
5 NISHA M. K.
AGED 41 YEARS, D/O. KULU, MALAYANTE KANDY
HOUSE,(VADAKKE PUTHALATH HOUSE),
KANNADIPOYIL P.O., PANANGAD, KOZHIKODE-
673612.
6 SHEENA T. V.
AGED 44 YEARS, W/O. RAVI PANAKUNI, KRISHNA
THAZHATHE VALIYA VAYAL (H), MUCHUKUNNU
P.O., KOYILANDI, KOZHIKODE.
7 PRIYA C. K.
AGE 29 YEARS, D/O. KUNHIKRISHNAN,
KUPPERITHAZHE (H), KOTHAMANGALAM,
KOYILANDY P.O., KOZHIKODE-673620.
8 MINI V. M.
AGE 38 YEARS, D/O. GOPALAN M. K.,
MANIKKOTTUMEETHAL (H), KAYANNA BAZAR
WPC No.28451/2017 & con.cases
30
P.O., KOZHIKODE.
9 BEESHMA K. P.
AGE 30 YEARS, W/O. PRAVEEN N. B.,
KAVUMPOYIL HOUSE, NARIKUNI P.O.,
KOZHIKODE.
BY ADVS.
SRI.P.T.MOHANKUMAR
SRI.C.M.ANDREWS
SMT.BOBY M.SEKHAR
SMT.NEETHU RAVIKUMAR
SMT.REVATHY P. MANOHARAN
SRI.SHYAM PADMAN
RESPONDENTS:
1 STATE PROJECT DIRECTOR
SARVA SIKSHA ABHIYAN (SSA),OFFICE OF THE
STATE PROJECT DIRECTOR,SSA BHAVAN,
NANDAVANAM ROAD,THIRUVANANTHAPURAM-
695033.
2 EMPLOYMENT DIRECTOR
EMPLOYMENT DIRECTORATE,SIXTH FLOOR,
THOZHIL BHAVAN,VIKASBHAVAN P.O.,
THIRUVANANTHAPURAM-695033.
3 DISTRICT OFFICER
KERALA SARVA SIKSHA ABHIYAN,DISTRICT
OFFICE, NADKKAVU,KOZHIKODE-673011.
4 DISTRICT EMPLOYMENT OFFICER
DISTRICT EMPLOYMENT OFFICER,CIVIL STATION,
KOZHIKODE-673020.
BY ADV SRI.S.KANNAN
GOVERNMENT PLEADER SRI. JUSTIN JACOB.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.04.2024, ALONG WITH
WP(C).28451/2017 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.28451/2017 & con.cases
31
MURALI PURUSHOTHAMAN, J.
---------------------------------------------
W.P.(C) Nos. 28451/2017, 28826/2017,
28882/2017, 29211/2017, 29329/2017,
29330/2017, 29338/2017,
29339/2017,35119/2017, 36757/2017,
39148/2017 &
W.P.(C) No.1353/2018
-------------------------------------------------
Dated this the 11th day of April, 2024
JUDGMENT
It is submitted by the learned counsel on both sides
in all the writ petitions that the matter has become
infructuous. Accordingly, the writ petitions are dismissed
as infructuous. In case the petitioners have any
surviving grievances, it will be open to them to approach
this Court with appropriate applications.
Sd/-
MURALI PURUSHOTHAMAN JUDGE al/-.11.04.2024.
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