Dr.Ruwise E.A vs The Principal
2024 Latest Caselaw 10256 Ker

Kerala High Court

Dr.Ruwise E.A vs The Principal on 9 April, 2024

WPC.No.5220/2024                        1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
     TUESDAY, THE 9TH DAY OF APRIL 2024 / 20TH CHAITHRA, 1946
                         WP(C) NO. 5220 OF 2024
PETITIONER:

             DR.RUWISE E.A, AGED 28 YEARS,
             S/O.ABDUL RASHEED E, IDAYILA VEEDU, NEAR MEEN MUKKU
             MADRASA, KOZHIKKODE SVM P.O, KARUNAGAPPALLY,
             AYANIMEL KULANGARA VILLAGE, KOLLAM DISTRICT.,
             PIN - 690 573.

             BY ADVS. M.G.KARTHIKEYAN
             NIREESH MATHEW
             C.C.THOMAS (SR.)(T-48)


RESPONDENTS:

      1      THE PRINCIPAL, GOVT. MEDICAL COLLEGE, ULLOOR P.O,
             THIRUVANANTHAPURAM., PIN - 695 011.
      2      THE VICE CHANCELLOR,
             THE KERALA UNIVERSITY OF HEALTH SCIENCES, (KUHS),
             MULAMKUNNATHUKAVU, THRISSUR., PIN - 680 581.
      3      THE DIRECTORATE OF MEDICAL EDUCATION (KERALA),
             MEDICAL COLLEGE, KUMARAPURAM ROAD, CHALAKKUZHY,
             THIRUVANANTHAPURAM, PIN - 695 011.
      4      STATE OF KERALA,
             REP. BY SECRETARY (HEALTH DEPARTMENT), GOVT.
             SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695 001.
             BY ADVS.
             P.SREEKUMAR
             SRI.P.G.PRAMOD, GOVERNMENT PLEADER(GP-50)


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   09.04.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WPC.No.5220/2024                        2

                                JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition without prejudice to the right of the

petitioner to pursue the reliefs sought for in W.P.(C).No.13744 of

2024.

Permission granted and this writ petition is dismissed as

withdrawn subject to the above right.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/9.4.24