Dr. Bhavyasree. P.G vs The Manager, S.N. Colleges
2024 Latest Caselaw 10240 Ker

Kerala High Court

Dr. Bhavyasree. P.G vs The Manager, S.N. Colleges on 8 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
        MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
                        WP(C) NO. 1104 OF 2024
PETITIONER:

            DR. BHAVYASREE. P.G
            AGED 37 YEARS
            D/O. R. GOPALAKRISHNA PILLAI, SREE BHAVAN,
            BOOTHAKULAM P.O., KOLLAM (WORKING AS ASSISTANT
            PROFESSOR OF PHYSICS, S.N. COLLEGE, CHATHANNUR),
            PIN - 691302

            BY ADVS.
            ELIZEBATH GEORGE
            M.S.RADHAKRISHNAN NAIR
            RAJU G.


RESPONDENTS:

    1       THE MANAGER, S.N. COLLEGES
            KOLLAM, PIN - 691001

    2       KERALA UNIVERSITY
            REPRESENTED BY REGISTRAR, UNIVERSITY CAMPUS,
            PALAYAM, THIRUVANANTHAPURAM, PIN - 695001

    3       THE VICE-CHANCELLOR
            KERALA UNIVERSITY, UNIVERSITY CAMPUS, PALAYAM,
            THIRUVANANTHAPURAM, PIN - 695001

    4       THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
            CROSS JUNCTION, KADAPPAKADA, KOLLAM DISTRICT,
            PIN - 691001

    5       AMJITH
            DRAWING AND DISBURSING OFFICER, S.N. COLLEGE,
            CHATHANNUR, KOLLAM, PIN - 691572

            BY ADVS.
            THOMAS ABRAHAM
            M.G.KARTHIKEYAN M.G.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 1104 OF 2024
                                  2




                            JUDGMENT

Learned counsel for the petitioner submits that the matter has

become infructuous. Accordingly, this writ petition is dismissed as

infructuous.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs