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South Indian Scrap Traders vs Autokast Ltd
2024 Latest Caselaw 10234 Ker

Citation : 2024 Latest Caselaw 10234 Ker
Judgement Date : 8 April, 2024

Kerala High Court

South Indian Scrap Traders vs Autokast Ltd on 8 April, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
                 CON.CASE(C) NO.782 OF 2024
  AGAINST THE JUDGMENT DATED 30.05.2023 IN WP(C) NO.9149 OF
                2023 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

          SOUTH INDIAN SCRAP TRADERS
          REPRESENTED BY ITS PROPRIETOR, P.A.MUHAMMED ALI,
          AGED 51 YEARS, S/O.ABDUL KAREEM. 32/366 P,
          PUTHIYA ROAD, PALARIVATTOM, ERNAKULAM, KERALA,
          PIN - 682025
          BY ADVS.
          P.K.IBRAHIM
          K.P.AMBIKA
          ZEENATH P.K.
          JABEENA K.M.
          ANAZ BIN IBRAHIM

RESPONDENTS:

    1     PRAVIRAJ V.K.
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          MANAGING DIRECTOR, AUTOKAST LTD., GOVERNMENT OF
          KERALA UNDERTAKING, S.N.PURAM P.O., CHERTHALA,
          ALAPUZHA, PIN - 688582
    2     ALEX KANNAMALA
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          CHAIRMAN, AUTOKAST LTD., GOVERNMENT OF KERALA
          UNDERTAKING, S.N.PURAM P.O., CHERTHALA, ALAPUZHA,
          PIN - 688582
          BY SR.G.P.PRINCY XAVIER

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
08.04.2024, ALONG WITH R.P.NO.290/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 CO(C) No.782 & RP No.290 of 2024      2




            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  MONDAY, THE 8TH DAY OF APRIL 2024 / 19TH CHAITHRA, 1946
                          RP NO.290 OF 2024
 AGAINST THE ORDER DATED 22.12.2023 IN I.A.NO.3 OF 2023 IN
         WP(C) NO.9149 OF 2023 OF HIGH COURT OF KERALA
REVIEW PETITIONER/RESPONDENT/PETITIONER:

            SOUTH INDIAN SCRAP TRADERS REPRESENTED BY ITS
            PROPRIETOR, 32/366 P,PUTHIYA ROAD, PALARIVATTOM,
            ERNAKULAM, KERALA, PIN - 682025
            BY ADVS.
            P.K.IBRAHIM
            K.P.AMBIKA
            ZEENATH P.K.
            JABEENA K.M.
            ANAZ BIN IBRAHIM

RESPONDENTS/APPLICANTS/RESPONDENTS:

     1      AUTOKAST LTD. REPRESENTED BY ITS MANAGING
            DIRECTOR, GOVERNMENT OF KERALA UNDERTAKING,
            S.N.PURAM P.O., CHERTHALA, ALAPUZHA, PIN - 688582
     2      THE CHAIRMAN AUTOKAST LTD., GOVERNMENT OF KERALA
            UNDERTAKING, S.N.PURAM P.O., CHERTHALA, ALAPUZHA,
            PIN - 688582
            BY ADV.LATHA ANAND
            BY SR.G.P.PRINCY XAVIER
      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
08.04.2024, ALONG WITH Con.Case(C) NO.782/2024, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 CO(C) No.782 & RP No.290 of 2024     3


                    P.V.KUNHIKRISHNAN, J.
     -------------------------------------------
             Cont.Case (C) No.782 of 2024
                           &
                  R.P.No.290 of 2024
     -------------------------------------------
       Dated this the 8th day of of April, 2024

                                 JUDGMENT

The learned counsel for the petitioner in both

cases submits that contempt case and review

petition are not pressed.

Accordingly, the contempt case and review

petition are dismissed as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sp/08/04/2024

 
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