The Karayavattom Service Co-Operative ... vs State Of Kerala
2024 Latest Caselaw 10225 Ker

Kerala High Court

The Karayavattom Service Co-Operative ... vs State Of Kerala on 5 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
        FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                        WP(C) NO. 3100 OF 2018
PETITIONER:

            THE KARAYAVATTOM SERVICE CO-OPERATIVE BANK LTD NO.F.793
            KARAYAVATTOM P.O., VALAPPAD,
            THRISSUR DISTRICT-680567,
            REPRESENTED BY ITS SECRETARY.

            BY ADVS.
            SRI.GEORGE POONTHOTTAM
            SMT.NISHA GEORGE


RESPONDENTS:

    1       STATE OF KERALA
            DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN CODE-695001.
            REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT.

    2       THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES GENERAL
            OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
            SOCIETIES, AYYANTHOLE, THRISSUR DISTRICT.

    3       THE VALAPPAD SERVICE CO-OPERATIVE BANK LIMITED
            VALAPPAD P.O., THRISSUR DISTRICT,
            PIN CODE-680001, REPRESENTED BY ITS SECRETARY.

            BY ADVS.
            SRI.BIMAL K.NATH, SR.GOVERNMENT PLEADER
            SRI.P.C.SASIDHARAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.04.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3100 OF 2018     -2-



                         JUDGMENT

Learned counsel for the petitioner submits that the

petition may be closed. Accordingly, the writ petition is

closed as infructuous.

Sd/-

EASWARAN S. JUDGE

vv

APPENDIX OF WP(C) 3100/2018

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE BYE-LAWS OF THE SOCIETY NARRATING ITS AREA OF OPERATION.

EXHIBIT P2 TRUE COPY OF THE APPLICATION DATED 29.10.2014 (WITHOUT ENCLOSURES) SUBMITTED BY THE SOCIETY SEEKING SANCTIONING OF A NEW BRANCH AT KOTHAKULAM CENTRE.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN WP(C)NO.6266/2015 DATED 27.02.2015 PASSED BY THIS HON'BLE COURT.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE NOTICE/PAMPHLET FOR THE GENERAL BODY MEETING OF THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 25.05.2016 OF THE JOINT REGISTRAR(GENERAL).

EXHIBIT P6 TRUE COPY OF THE NOTICE OF THE 3RD RESPONDENT'S 81ST GENERAL BODY MEETING PUBLISHED IN THE MATHRUBHUMI DAILY DATED 01.12.2016.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN WP(C) NO.6499/2017 DATED 28.02.2017 PASSED BY THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE ORDER/INTIMATION DATED 17.05.2017 (WITHOUT ENCLOSURE) RECEIVED FROM THE 1ST RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT IN WP(C) NO.18632/2017 DATED 05.07.2017 PASSED BY THIS HON'BLE COURT.

EXHIBIT P10 TRUE COPY OF THE G.O.(RT) NO.687/2017/CO-OP DATED 26.12.2017.

EXHIBIT P11 TRUE COPY OF THE SITE PLAN PREPARED BY THE VALAPPAD VILLAGE OFFICER DATED 28.04.2017.

EXHIBIT P12 TRUE COPY OF THE RECEIPT OF PROPERTY TAX ISSUED BY THE VALAPPAD GRAMA PANCHAYAT DATED 22.04.2017.

EXHIBIT P13 TRUE COPY OF THE NOTICE OF THE INAUGURATION OF THE NEW BRANCH OF THE 3RD RESPONDENT.