K. Abdul Majeed vs The Income Tax Officer
2024 Latest Caselaw 10026 Ker

Kerala High Court

K. Abdul Majeed vs The Income Tax Officer on 5 April, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

WA No.2/2024                            1/3                        Order Date : 05-04-2024

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                         &
                     THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Friday, the 5th day of April 2024 / 16th Chaithra, 1946
                         IA.NO.3/2024 IN WA NO. 2 OF 2024
    (ARISING FROM JUDGMENT DATED 21.12.2023 IN WP(C) 14993/2023 OF THIS COURT)
   APPLICANT/APPELLANT:

          K. ABDUL MAJEED, AGED 46 YEARS, S/O.K.MOHAMMED, KAMBRATH HOUSE,
          KALPAKACHERI, RANDATHANI,MALAPPURAM DISTRICT. REPRESENTED BY HIS
          POWER OF ATTORNEY HOLDER, PRASAD THOTTIYIL, AGED 33 YEARS,
          S/O.VELAYUDHAN THOTTIYIL,RESIDING AT THOTTIYIL HOUSE, KODAKKALINGAL,
          CHULLIPARA P.O., TIRURANGADI, MALAPPURAM DISTRICT, PIN - 676510

   RESPONDENT/RESPONDENT:

          THE INCOME TAX OFFICER, WARD-2,
          2ND FLOOR, TARIFF BAZAR, OPP. TOWN HALL,
          CHEMBRA, TIRUR, MALAPPURAM DISTRICT, PIN - 676101.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to accept the
   additional document as Annexure-B and stay the same.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S. K.J.ABRAHAM, PREMJIT NAGENDRAN & NIKHIL JOHN, Advocates for the
   petitioner, M/S.P.G.JAYASHANKAR & G.KEERTHIVAS Advocates for the
   respondent, the court passed the following:
 WA No.2/2024                                             2/3                                    Order Date : 05-04-2024




                                   DR. A.K.JAYASANKARAN NAMBIAR
                                                                  &
                                              SYAM KUMAR V.M, JJ.
                                    ---------------------------------------------------------

                                                   W.A. No.2 of 2024
                                    ---------------------------------------------------------
                                      Dated this the 5th day of April, 2024


                                                          ORDER

Dr. A.K.Jayasankaran Nambiar, J.

The above application is filed to accept Annexure-B as an additional

document in the Writ Appeal.

Heard. Allowed.

Annexure -B is accepted as the additional document in the Writ

Appeal.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

SYAM KUMAR V.M. JUDGE

smm WA No.2/2024 3/3 Order Date : 05-04-2024

Annexure-B TRUE COPY OF THE NOTICE NO:ITBA/AST/F/148A(SCN)/2023-24/1063075024(1) DATED 21.03.2024 ISSUED BY THE RESPONDENT FOR THE ASSESSMENT YEAR 2017-18 .