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Jenson M.Joy vs Dr. Sharmila Mary Joseph Ias
2024 Latest Caselaw 10020 Ker

Citation : 2024 Latest Caselaw 10020 Ker
Judgement Date : 5 April, 2024

Kerala High Court

Jenson M.Joy vs Dr. Sharmila Mary Joseph Ias on 5 April, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
               THE HONOURABLE MR.JUSTICE BASANT BALAJI
     FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                     CON.CASE(C) NO. 418 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.34541 OF 2017 OF
HIGH COURT OF KERALA


PETITIONERS:

    1     JENSON M.JOY,
          AGED 39 YEARS
          S/O.JOY K.VARGHESE MANNIL BETHEL,
          PUTHUPPAD P.O. KOZHIKODE-673586.
          FORMERLY, DISTRICT PROGRAMME MANAGER,
          STATE POVERTY ERADICATION MISSION (KUDUMBASHREE)
          DISTRICT MISSION KOZHIKODE,
          CIVIL STATION, KOZHIKODE,
          PIN - 673020
    2     JASMI BEGUM,
          AGED 49 YEARS
          W/O.M.SHAIK PAREED,
          'JAAN', MOSQUE LANE, KUMARAPURAM,
          MEDICAL COLLEGE P.O.
          THIRUVANANTHAPURAM-11.
          FORMERLY, CONSULTANT-MARKETING-I,
          STATE POVERTY ERADICATION MISSION (KUDUMBASHREE),
          TRIDA BUILDING, MEDICAL COLLEGE,
          THIRUVANANTHAPURAM-,
          PIN - 695011
          BY ADVS.
          KALEESWARAM RAJ
          THULASI K. RAJ
          APARNA NARAYAN MENON
          CHINNU MARIA ANTONY


RESPONDENTS:

    1     DR. SHARMILA MARY JOSEPH IAS
          AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS,
          PRINCIPAL SECRETARY,
          DEPARTMENT OF LOCAL SELF GOVERNMENT,
          SECRETARIAT,
          THIRUVANANTHAPURAM-,
          PIN - 695001
 CON.CASE(C) NO.418 OF 2024

                               2

     2      MOHAMMED Y SAFARULLA IAS
            AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS,
            SECRETARY, (RURAL) LOCAL SELF GOVERNMENT DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
     3      ALEX VARGHESE IAS,
            AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS,
            SECRETARY, (URBAN) LOCAL SELF GOVERNMENT DEPARTMENT,
            SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
     4      JAFAR MALIK IAS
            AGE AND FATHER'S NAME ARE NOT KNOWN TO THE PETITIONERS,
            EXECUTIVE DIRECTOR,
            KUDUMBASHREE (STATE POVERTY ERADICATION MISSION),
            TRIDA BUILDINGS, THIRUVANANTHAPURAM,
            PIN - 695001

            SR GP SMT PREETHA K.K



      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.04.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
       CON.CASE(C) NO.418 OF 2024

                                          3


                                   JUDGMENT

(Dated this the 5th day of April, 2024)

The learned counsel for the petitioner as well as the

learned Government Pleader submits that the directions in

the judgment has already been complied with.

Therefore this contempt petition is closed.

Sd/-

BASANT BALAJI JUDGE sms CON.CASE(C) NO.418 OF 2024

APPENDIX OF CON.CASE(C) 418/2024

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 21.01.2019 IN W.P(C)NO.34541/2017 PASSED BY THIS HON'BLE COURT Annexure II TRUE COPY OF THE JUDGMENT DATED 03.11.2023 IN W.A.NO.1329/2019 PASSED BY THIS HON'BLE COURT Annexure III TRUE COPY OF THE LEGAL NOTICE DATED 21.11.2023 SENT BY THE PETITIONER'S COUNSEL TO THE RESPONDENTS

 
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