A.N.Suresh vs State Of Kerala
2024 Latest Caselaw 10013 Ker

Kerala High Court

A.N.Suresh vs State Of Kerala on 5 April, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
 THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 5TH DAY OF APRIL 2024 / 16TH CHAITHRA, 1946
                 WP(C) NO. 31761 OF 2017
PETITIONERS:

   1      A.N.SURESH
          S/O. NARAYANAN EZHARAYIL
          MAMPUZHAKARY,RAMANKARY PO., ALAPPUZHA
          DISTRICT
   2      SUNIL KUMAR.K
          S/O. KUMARAN, ANICADU, AVOLY
          PO.,MUVATTUPUZHA
   3      DEVASSIYA JOSEPH
          KOLATHANVELI HOUSE,VEROOR PO.,
          CHETTIPUZHAPIN-686104
   4      P.C.SAHAJAN
          PANDALIN HOUSE,MEKKADAMBU PO.,RAKADU,
          MUVATTUPUZHA PIN-682316
   5      JOHN.C.C
          CHEMBAKARA HOUSE, MANJOOR
          PO.,KURPUNTHURA KOTTAYAM PIN-686603
   6      G.BALAJI
          GEETHANJALI, PUZHAVAD CHANGANCHERRY PIN-
          686101
   7      CHANDRANKUTTY.V
          ILAMBAKONAM HOUSE,EARA PO., ALAPPUZHA PIN-
          686534
   8      C.A.VARGHESE
          CHAKKAMBARABIL HOUSE,KAINAKARY EAST
          PO.,CHENNAMKARY PIN-688501
   9      P.P.SURESH
          PARAYEIL VEEDU,MUNDAKAYAM PO.,KOTTAYAM
          PIN-686513
   10     SABU.S
          SHRAVANAM HOUSE,MUNDUVILLA VADAKEVILLA
          PO.,KOLLAM PIN-691010
   11     PUSHPARAJ.T
          KANDANAVELLIYIL VEEDU,AMSITHENGAPATTONAM
          PO.,KANYAKUMARI DISTRICT PIN-629173
   12     K.KANTHASWAMY
          144- THENVADAKU PUTHERUR
          SATTUR,VIRUDHNAGAR PIN-626203
 WPC 31761/2017

                                 2

        13       JOHNSON.T.J
                 THOTTATHIL HOUSE,ECHCHOME PO.,
                 VANAMARAM VIA,VILAMBIAKANDAM WAYANAD
                 DISTRICT PIN-670721
        14       D.THOMAS
                 THEKKECHIRA HOUSE,THEKKEKARA
                 PO.,MONCOMBU PIN-688503
                 BY ADV SRI.N.ANAND


     RESPONDENTS:

         1       STATE OF KERALA
                 TAXES (A) DEPARTMENT GOVERNMENT
                 SECRETARIAT,THIRUVANANTHAPURAM
                 REPRESENTED BY ITS SECRETARY
         2       THE KERALA STATE BEVERAGESMM
                 CORPORATION LTD,
                 SASTHAMANGALA,THIRUVANANTHAURAM
                 REPRESENTE DBY ITS MANAGING DIRECTOR
                 BY ADVS.
                 GOVERNMENT PLEADER SRI. JUSTIN JACOB
                 SRI.NAVEEN.T., SC, KERALA STATE BEV.CO. M.
                 AND M.



             THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
     ADMISSION ON 05.04.2024, THE COURT ON THE SAME DAY
     DELIVERED THE FOLLOWING:
 WPC 31761/2017

                                 3



                            JUDGMENT

It is submitted by the learned counsel on both sides

that the matter has become infructuous. Accordingly, the

writ petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.05.04.2024.

APPENDIX OF WP(C) 31761/2017

PETITIONER EXHIBITS EXHIBIT P1: TRUE COPY OF THE IDENTITY CARD ISSUED BY THE ABKARI WELFARE FUND BOARD TO THE 1ST PETITIONER EXHIBIT P2: TRUE COPY OF G.O(RT)NO.81/2002/TD DATED 20.2.2002 EXHIBIT P3: TRUE COPY OF THE ORDER IN G.O(RT)NO.567/2004/TD DATED 07.08.2004 EXHIBIT P4: TRUECOPY OF THE CERTIFIED COPY OF THE JUDGMENT DATED 03.04.2009 PASSE DBY THIS HON'BLE COURT IN WPC NO.26878 OF 2007 EXHIBIT P5: TRUE COPY OF THE CERTIFIED COPY OF THE JUDGMENT DATED 29.05.2015 PASSE DBY THE LEARNED SINGLE JUGE IN WPC NO.19204/2005 AND CONNECTED CASE EXHIBIT P6: TRUE COPY OF THE JUDGMENT DATED 21.12.2015 PASSED BY THE DIVISION BENCH IN WA NO.1416 OF 2015 EXHIBIT P7: TRUE COPY OF THE ORDER DATED 20.07.2015 ISSUED BY THE GOVERNMENT EXHIBIT P8: TRUE COPY OF THE COMMUNCATION DATED 06.02.2017 ISSUED BY THE 2ND RESPONDENT TO THE 4TH PETITIONER EXHIBIT P9: TRUE COPY OF THE ORDER DATED 31.08.2017 PASSED BY THE GOVERNMENT EXHIBIT P10: TRUE COPY OF THE REPRESENTATION FILED BEFORE THE GOVERNMENT