Citation : 2023 Latest Caselaw 9880 Ker
Judgement Date : 13 September, 2023
OP(C) No.1295/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Wednesday, the 13th day of September 2023 / 22nd Aswina, 1945
OP(C) NO. 1295 OF 2023
CMA 9 & 10/ 2022 OF THE ADDITIONAL DISTRICT COURT- I, MAVELIKARA.
OS 194/2021 MUNSIFF COURT, MAVELIKARA
ORIGINAL PETITIONER/ RESPONDENT/ PETITIONER (PLAINTIFF):
AJI KUMAR, AGED 48 YEARS, S/O BHASKARAN, PERATHERIL CHIRAYIL
VEETTIL, PUTHIYAKAVU MURI, MAVELIKKARA VILLAGE, PIN - 690 102.
RESPONDENT/ APPELLANT/ RESPONDENT (DEFENDANT):
SUNIL KUMAR, AGED 50 YEARS, S/O BHASKARAN, PERATHERIL CHIRAYIL
VEETTIL, PUTHIYAKAVU MURI, MAVELIKKARA VILLAGE, PIN - 690102
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
the operation of Exhibit P1 judgment to the extent allowing C.M.A Nos
9/2022 and 10/2022 on the file of the Additional District Court- I,
Mavelikara, pending final disposal of this Original Petition.
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of OP(C) and this court's order dated
24.8.2023 and upon hearing the arguments of M/S GEORGE VARGHESE
(PERUMPALLIKUTTIYIL), NIMESH THOMAS, MANU SRINATH & SREELAKSHMI R.NAIR,
Advocates for the petitioner and of M/S.K.B.PRADEEP & HARISANKAR R,
Advocates for the respondent, the court passed the following:
O R D E R
List after a month.
Interim order is extended by one month.
Sd/- DEVAN RAMACHANDRAN JUDGE
13-09-2023 /True Copy/ Assistant Registrar
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